Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Rajesh R vs High Court Of Kerala
2024 Latest Caselaw 30171 Ker

Citation : 2024 Latest Caselaw 30171 Ker
Judgement Date : 24 October, 2024

Kerala High Court

Rajesh R vs High Court Of Kerala on 24 October, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

                                                           2024:KER:79186

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

        THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

THURSDAY, THE 24TH DAY OF OCTOBER 2024/2ND KARTHIKA, 1946

                       WP(C) NO. 36540 OF 2024

PETITIONER:

               RAJESH R.
               AGED 50 YEARS
               S/O. RADHAKRISHNAN,
               RESIDING AT THAZHATHUVEEDU POOPPATHY,
               POOPPATHY, THRISSUR DISTRICT,
               PIN - 680 733.

               BY ADVS.
               HRISHIKESH JAYASARMAN
               SAFAL P. SALIM


RESPONDENTS:

    1          HIGH COURT OF KERALA
               REPRESENTED BY THE REGISTRAR-GENERAL,
               HIGH COURT OF KERALA, ERNAKULAM,
               PIN - 682 031.
    2          REGISTRAR (RECRUITMENT)
               HIGH COURT OF KERALA,
               ERNAKULAM, KERALA,
               PIN - 682 031.

               SMT. NAYANPALLY RAMOLA - SC


        THIS    WRIT   PETITION     (CIVIL)    HAVING    COME    UP    FOR
ADMISSION       ON   24.10.2024,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
                                                  2024:KER:79186

WP(C) NO.36540 OF 2024
                              2




                            JUDGMENT

It is submitted by the learned counsel for the

1st respondent that pursuant to the direction of

this Court in order dated 17.10.2024, an order

has been passed rejecting Ext.P4 request of the

petitioner.

In view of the above, nothing remains to be

considered in the writ petition and accordingly,

the writ petition is disposed of.

Sd/-

MURALI PURUSHOTHAMAN JUDGE

SPR 2024:KER:79186

WP(C) NO.36540 OF 2024

APPENDIX

PETITIONER'S EXHIBITS:-

EXHIBIT P1 DISABILITY CERTIFICATE DATED 18/10/2023 ISSUED BY TALUK HEAD QUARTERS HOSPITAL, THRISSUR, KERALA.

EXHIBIT P2 NOTIFICATION DATED 30/05/2024 INVITING APPLICATION FOR APPOINTMENT TO THE POST OF OFFICE ATTENDANT.

EXHIBIT P3 THE ADMIT CARD OF THE PETITIONER ISSUED BY THE 2ND RESPONDENT, REGISTRAR (RECRUITMENT), HIGH COURT OF KERALA. EXHIBIT P4 E-MAIL DATED 16/10/2024 SENT BY THE COUNSEL OF THE PETITIONER TO THE 2ND RESPONDENT, REGISTRAR (RECRUITMENT) REQUESTING ACCOMMODATION FOR SCRIBE.

RESPONDENTS EXHIBITS: NIL.

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter