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Dr. Jessymol Mathew vs State Of Kerala
2024 Latest Caselaw 30053 Ker

Citation : 2024 Latest Caselaw 30053 Ker
Judgement Date : 22 October, 2024

Kerala High Court

Dr. Jessymol Mathew vs State Of Kerala on 22 October, 2024

WP(C) No.26081/2024                            1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                      THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
                Tuesday, the 22nd day of October 2024 / 30th Aswina, 1946
                               WP(C) NO. 26081 OF 2024 (I)

   PETITIONER:


          DR. JESSYMOL MATHEW, AGED 49 YEARS, TRAINING SCHOOL ASSISTANT,
          MATHEMATICS, ST.THOMAS TTI PALA, W/O.K.M.BINNY, KADALIYAL HOUSE,
          ETTUMANNOOR, KOTTAYAM, PIN - 696 631.


   RESPONDENTS:


      1. STATE OF KERALA, REP. BY SECRETARY TO THE GOVERNMENT, GENERAL
         EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
         PIN - 695 001.

            AND 4 OTHERS


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to restrain the 3rd respondent from granting approval of
   appointment to the 5th respondent as TSA (Mathematics) at St.Thomas TTI
   Pala in the light of Exts.P7 to P9 Judgments, pending disposal of the
   above Writ Petition.

        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of WP(C) and this Court's order dated
   22.07.2024 and upon hearing the arguments of M/S.M.A.FAYAZ, M.VISHNUPRIYA
   & C.B.ABHINAVA, Advocates for the petitioner, M/S.T MADHU,
   C.R.SARADAMANI, ALVIN T.ABRAHAM, RENJISH S. MENON & AISWARYA JAYAPAL,
   Advocates for the 4th respondent and of SRI.PRAKASH C. VADAKKAN J.,
   Advocate for the 5th respondent, the court passed the following:

                                          ORDER

The learned Government Pleader shall get instructions as to the prayers sought in IA No.1 of 2024.

Post on 28.10.2024.

Sd/- ZIYAD RAHMAN A.A., JUDGE

22-10-2024 /True Copy/ Assistant Registrar

 
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