K.V. Paulose vs Taluk Land Board
2024 Latest Caselaw 30045 Ker

Kerala High Court

K.V. Paulose vs Taluk Land Board on 22 October, 2024

                    IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
               THE HONOURABLE THE CHIEF JUSTICE MR. NITIN JAMDAR
                                       &
                       THE HONOURABLE MR. JUSTICE S.MANU
          Tuesday, the 22nd day of October 2024 / 30th Aswina, 1946
                              WA NO. 395 OF 2024
    AGAINST JUDGMENT DATED 20-09-2023 IN WP(C) 39863/2015 OF THIS COURT
APPELLANT(S)/PETITIONERS:

  1. K.V. PAULOSE, AGED 88 YEARS , S/O. VARGHESE, KALLUNGAL HOUSE,CHELAD
     P.O.,(VIA) KOTHAMANGALAM, PIN - 686681

AND ANOTHER

BY ADV.DR.GEORGE ABRAHAM

RESPONDENT(S)/RESPONDENTS:

  1. TALUK LAND BOARD, DEVIKULAM, REPRESENTED BY ITS CHAIRMAN, REVENUE
     DIVISIONAL OFFICE, DEVIKULAM, IDUKKI DISTRICT , PIN - 685613

AND 4 OTHERS

BY SENIOR GOVERNMENT PLEADER FOR R1 TO R4

ADV THOMAS VARGHESE FOR R5

     This Writ Appeal again coming on for orders on 22/10/2024, upon
perusing the appeal memorandum and this Court's Order dated 01/10/2024,
the Court on the same day passed the following:
                          NITIN JAMDAR, C.J. & S. MANU, J.
                         ------------------------------------------------
                                    W.A. No.395 of 2024
                        --------------------------------------------------
                        Dated this the 22nd day of October, 2024

                                          ORDER

Nitin Jamdar, C.J.

Learned counsel for the Appellants seeks time to file a reply to the counter affidavit filed by Respondent No.1.

2. List on 13 November 2024.

Sd/-

NITIN JAMDAR CHIEF JUSTICE

Sd/-

S. MANU JUDGE

Jvt

22-10-2024 /True Copy/ Assistant Registrar