Aneesh M.N vs The Calicut Town Service Co-Operative ...
2024 Latest Caselaw 30034 Ker

Kerala High Court

Aneesh M.N vs The Calicut Town Service Co-Operative ... on 22 October, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

                                             2024:KER:79088

        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
          THE HONOURABLE MR.JUSTICE N.NAGARESH
  TUESDAY, THE 22ND DAY OF OCTOBER 2024 / 30TH ASWINA, 1946
                 WP(C) NO. 27018 OF 2024

PETITIONER:

         ANEESH M.N,
         AGED 40 YEARS, S/O RAMACHANDRAN K.P,
         RESIDING AT RAMCI HOUSE, GOVINDAPURAM P.O
         KUTHIRAVATTOM S.O, KOZHIKODE PIN - 673016.

         BY ADVS.
         PRAVEEN K.S.
         THEJALAKSHMI R.S.



RESPONDENTS:

    1    THE CALICUT TOWN SERVICE CO-OPERATIVE BANK LTD
         NO.D 2665, REPRESENTED BY ITS GENERAL MANAGER,
         A G ROAD, NEAR NALANDA AUDITORIUM,
         KOZHIKODE-, PIN - 673001.

    2    THE SALE OFFICER
         OFFICE OF THE ASSISTANT REGISTRAR (GENERAL),
         TOWN SBB GROUP, SAHAKARANA BHAVAN, PUTHIYARA,
         KOZHIKODE,, PIN - 673704.

         BY ADV.SRI.SANIL CHANDRAN K.V.

     THIS WRIT PETITION (CIVIL) HAVING COME UP           FOR
ADMISSION ON 22.10.2024, THE COURT ON THE SAME           DAY
DELIVERED THE FOLLOWING:
 W.P.(C)No.27018 of 2024                          2024:KER:79088
                               :2:




                        JUDGMENT

Dated this the 22nd day of October, 2024

Counsel for the petitioner seeks leave to withdraw the writ

petition.

The writ petition is accordingly dismissed as withdrawn.

Sd/-

N. NAGARESH JUDGE ams