Alphonsa vs Davis
2024 Latest Caselaw 30022 Ker

Kerala High Court

Alphonsa vs Davis on 22 October, 2024

                                                               2024:KER:78485

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

            THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM

   TUESDAY, THE 22ND DAY OF OCTOBER 2024 / 30TH ASWINA, 1946

                            RSA NO. 34 OF 2022

        AGAINST THE JUDGMENT OF THE COURT OF THE SUBORDINATE

JUDGE,    IRINJALAKUDA,     IN   AS   NO.82   OF   2015   DATED      28.07.2021

ARISING    OUT   OF   THE   JUDGMENT    AND   DECREE      OF   THE    COURT   OF

PRINCIPAL MUNSIFF, ,IRINJALAKUDA, IN OS NO.1213 OF 2009 DATED

28/02/2015.

APPELLANT/APPELLANT/ADDL. 2nd PLAINTIFF:

            ALPHONSA
            AGED 72 YEARS
            W/O. KOOVAPPARAMBIL RAPPAI,
            MAPRANAM DESOM,
            MADAYIKONAM VILLAGE,
            MUKUNDAPURAM TALUK,
            MADAYIKONAM P.O,
            THRISSUR DISTRICT,
            PIN - 680712.


            BY ADVS.
            V.M.KRISHNAKUMAR
            P.R.REENA
            MAYA M.
            P.S.SIDHARTHAN



RESPONDENTS/RESPONDENTS/DEFENDANTS:

    1       DAVIS
            S/O. THATTIL GEORGE,
            MAPRANAM DESOM,
                                                  2024:KER:78485
RSA NO. 34 OF 2022

                                  2



           MADAYIKONAM VILLAGE,
           MUKUNDAPURAM TALUK,
           MADAYIKONAM P.O,
           THRISSUR DISTRICT,
           PIN - 680712.

    2      ERSTWHILE PORATHISSERY GRAMAPANCHAYTH
           WHICH HAS BECOME PART OF THE IRINJALAKUDA
           MUNICIPALITY,
           REPRESENTED BY SECRETARY,
           IRINJALAKUDA MUNICIPALITY,
           IRINJALAKUDA, MANAVALASSERY VILLAGE,
           IRINJALAKKUDA P.O,
           THRISSUR DISTRICT,
           PIN - 680121.

    3      SECRETARY
           IRINJALAKKUDA MUNICIPALITY,
           IRINJALAKUDA,
           MANAVALASSERY VILLAGE,
           IRINJALAKKUDA P.O,
           THRISSUR DISTRICT,
           PIN - 680121.


           BY ADVS.
           SMT.S.AMBILY, SC, IRINJALAKUDA MUNICIPALITY
           DEEPU LAL MOHAN



     THIS REGULAR SECOND APPEAL HAVING BEEN FINALLY HEARD ON
22.10.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                 2024:KER:78485
RSA NO. 34 OF 2022

                             3



                       JUDGMENT

In view of the memo dated 17/08/2024 filed by the learned

counsel for the appellant, this Regular Second Appeal is

dismissed as withdrawn.

Sd/-

M.A.ABDUL HAKHIM JUDGE sms