Manager (Industrial Relations) vs The Chairman
2024 Latest Caselaw 29945 Ker

Kerala High Court

Manager (Industrial Relations) vs The Chairman on 22 October, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

WP(C) No.17932/2024                     1/3                        Order Date : 22-10-2024

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                        THE HONOURABLE MR.JUSTICE N.NAGARESH
             Tuesday, the 22nd day of October 2024 / 30th Aswina, 1946
                              WP(C) NO. 17932 OF 2024
   PETITIONER:

          MANAGER (INDUSTRIAL RELATIONS) KANAN DEVAN HILLS PLANTATION COMPANY
          PVT. LTD, MUNNAR P.O, IDUKKI DIST, REPRESENTED BY ITS MANAGER IR MR.
          JOHN PEREIRA , PIN - 685612

   RESPONDENT:

      1. THE CHAIRMAN NATIONAL UNION OF PLANTATION STAFF, MUNNAR, IDUKKI ,
         PIN - 685612
      2. INDUSTRIAL TRIBUNAL PEERMADE, IDUKKI DISTRICT, REPRESENTED BY ITS
         PRESIDING OFFICER, PIN - 685531

        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to issue an interim order staying all further proceedings pursuant
   to exhibit p4 award passed by the 2nd respondent, pending disposal of the
   writ petition.
        This petition coming on for orders upon perusing the petition and
   the affidavit filed in support of WP(C) and upon hearing the arguments of
   M/S ABEL TOM BENNY, D.PREM KAMATH, TOM THOMAS (KAKKUZHIYIL), AMRUTHA
   SELVAM & GENTLE C.D. Advocates for the petitioners, M/S ASHOK SHENOY B,
   P.S.GIREESH, SALIH P.A., THEJALAKSHMI R.S. & UMASANKER U.U., Advocate for
   R1, the court passed the following:
 WP(C) No.17932/2024                       2/3                       Order Date : 22-10-2024




                                    N.NAGARESH, J.
                             ----------------------
                              W.P.(C) No.17932 of 2024
                         ------------------------------
                         Dated this the 22nd day of October, 2024


                                          ORDER

The 1st respondent seeks time to file counter affidavit.

Interim order is extended by one month.

Post 12.11.2024.

Sd/-

N.NAGARESH JUDGE spk WP(C) No.17932/2024 3/3 Order Date : 22-10-2024

APPENDIX OF WP(C) 17932/2024 Exhibit P1 TRUE COPY OF THE CLAIM STATEMENT IN I.D.NO. 45/2006 FILED BY THE 1ST RESPONDENT BEFORE THE 2ND RESPONDENT Exhibit P2 TRUE COPY OF THE COUNTER STATEMENT IN I.D.NO. 45/2006 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT DATED 09.07.2007 Exhibit P3 TRUE COPY OF THE JUDGMENT DATED 19.10.2009 IN WP(C) NO.

28403 OF 2009 OF THIS HONOURABLE COURT Exhibit P4 TRUE COPY OF THE AWARD PASSED BY THE 2ND RESPONDENT DATED 04.10.2023 IN ID NO. 45 OF 2006