Kerala High Court
Muneer vs Khadeeja on 22 October, 2024
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
TUESDAY, THE 22ND DAY OF OCTOBER 2024 / 30TH ASWINA, 1946
OP(C) NO. 2358 OF 2024
FDIA 17/2024 IN OS NO.37 OF 2023 OF MUNSIFF MAGISTRATE
COURT,PERINTHALMANNA
PETITIONERS/PETITIONER AND 6TH RESPONDENT:
1 MUNEER, AGED 44 YEARS
S/O YUSUF, ANAMANGADAN HOUSE, PATTIKKAD POST,
KARYAVATTOM, PERINTHALMANNA, MALAPPURAM, PIN - 679325
2 YOUSUF, AGED 74 YEARS
H/O AYISHA, ANAMANGADAN HOUSE, PATTIKKAD POST,
KARYAVATTOM, PERINTHALMANNA, MALAPPURAM, PIN - 679325
BY ADVS.THAREEQ ANVER K.
K.SALMA JENNATH,ARUN CHAND
RASSAL JANARDHANAN A.
RESPONDENTS/RESPONDENTS 1 TO 5 AND 7 TO 14:
1 KHADEEJA, AGED 72 YEARS
W/O ABOOBACKER HAJI, KIZHAKKEPALLIKKAL HOUSE,
PUTHANANGADI POST, ANGADIPPURAM, PERINTHALMANNA,
MALAPPURAM, PIN - 679321
2 MAIMOONA, AGED 68 YEARS
W/O MUHAMMED, ANUGRAHAM ALUNGAPPOTTA HOUSE,
VALLUVAMBRAM POST, ERNAD, MALAPPURAM, PIN - 673642
3 SAFIYA N.K.,AGED 62 YEARS
W/O YOUSUF, AMBALAKKUTHU HOUSE, ANUGRAHAM,
PALLIKKUTHU, KARYAVATTOM POST, PERINTHALMANNA,
MALAPPURAM, PIN - 679325
4 JAMEELA,AGED 65 YEARS
W/O ABDUL LATHEEF, ALANGADAN HOUSE, MANKADA POST,
PERINTHALMANNA, MALAPPURAM, PIN - 679324
5 MUHAMMED,AGED 60 YEARS
S/O ABOOBACKER MOULAVI, NADUVATH KALATHIL HOUSE,
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RAMAPURAM POST, PERINTHALMANNA,
MALAPPURAM, PIN - 679321
6 BASHEER, AGED 50 YEARS
S/O YOUSUF, ANAMANGADAN HOUSE, PATTIKKAD POST,
KARYAVATTOM, PERINTHALMANNA, MALAPPURAM, PIN - 679325
7 JASIM,AGED 29 YEARS
S/O YOUSUF, ANAMANGADAN HOUSE, PATTIKKAD POST,
KARYAVATTOM, PERINTHALMANNA, MALAPPURAM, PIN - 679325
8 SIRAJ,AGED 24 YEARS
S/O YOUSUF, ANAMANGADAN HOUSE, PATTIKKAD POST,
KARYAVATTOM, PERINTHALMANNA, MALAPPURAM, PIN - 679325
9 BASIL, AGED 34 YEARS
S/O YOUSUF, ANAMANGADAN HOUSE, PATTIKKAD POST,
KARYAVATTOM, PERINTHALMANNA, MALAPPURAM, PIN - 679325
10 ANUMOL,AGED 49 YEARS
D/O YOUSUF, ANAMANGADAN HOUSE, PATTIKKAD POST,
KARYAVATTOM, PERINTHALMANNA, MALAPPURAM, PIN - 679325
11 NASIMOL, AGED 47 YEARS
D/O YOUSUF, ANAMANGADAN HOUSE, PATTIKKAD POST,
KARYAVATTOM, PERINTHALMANNA, MALAPPURAM, PIN - 679325
12 SUNIMOL, AGED 43 YEARS
D/O YOUSUF, ANAMANGADAN HOUSE, PATTIKKAD POST,
KARYAVATTOM, PERINTHALMANNA, MALAPPURAM, PIN - 679325
13 NADEERA,AGED 40 YEARS
D/O YOUSUF, ANAMANGADAN HOUSE, PATTIKKAD POST,
KARYAVATTOM, PERINTHALMANNA, MALAPPURAM, PIN - 679325
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 22.10.2024,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
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VIJU ABRAHAM, J.
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O.P(C). No.2358 of 2024
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Dated this the 22nd day of October, 2024
JUDGMENT
When the matter was taken up for consideration, the learned
counsel appearing for the petitioners seeks permission to withdraw the
original petition with liberty to move again.
Permission is granted and the original petition is dismissed as
withdrawn with liberty to move again.
Sd/-
VIJU ABRAHAM
JUDGE
cks
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APPENDIX OF OP(C) 2358/2024
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE JUDGMENT OF
PRELIMINARY DECREE DATED 25/03/2024 IN
O.S. 37/2023 BEFORE THE HON'BLE
MUNSIFF'S COURT, PERINTHALMANNA
Exhibit P2 THE TRUE COPY OF THE APPLICATION DATED
22/06/2024 IN FDIA 17/2024 IN O.S.
37/2023 BEFORE THE HON'BLE MUNSIFF'S
COURT, PERINTHALMANNA
Exhibit P3 THE TRUE COPY OF THE MEDICAL RECORDS
DATED 04-05/09/2024 ISSUED BY MES
MEDICAL COLLEGE HOSPITAL,
PERINTHALMANNA, MALAPPURAM
Exhibit P4 THE TRUE COPY OF THE CASE STATUS OF FDIA
17/2024 IN O.S. 37/2023 BEFORE THE
HON'BLE MUNSIFF'S COURT, PERINTHALMANNA
ACCESSED FROM ECOURTS WEBPAGE OF THE
COURT
