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Noufal Pandipadam vs Ibrahim Adham
2024 Latest Caselaw 29805 Ker

Citation : 2024 Latest Caselaw 29805 Ker
Judgement Date : 22 October, 2024

Kerala High Court

Noufal Pandipadam vs Ibrahim Adham on 22 October, 2024

Author: Anil K.Narendran

Bench: Anil K.Narendran

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                     &
                 THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
          Tuesday, the 22nd day of October 2024 / 30th Aswina, 1946
                             WA NO. 1668 OF 2024
    AGAINST JUDGMENT DATED 16/10/2024 IN WP(C) 35455/2024 OF THIS COURT
APPELLANT(S)/2ND RESPONDENT

     NOUFAL PANDIPADAM, AGED 38 YEARS , S/O ABDUL RAZAK, KELETH HOUSE,
     KARUVANTHURUTHI, KOZHIKODE, PIN - 673631

BY ADVS.M/S.SRI. G.HARIHARAN, AFNA V.P., B.R.SINDU, K.S.SMITHA,
PRAVEEN.HARIHARAN., V.ROHITH, V.R.SANJEEV KUMAR & REMYA MURALI.

RESPONDENT(S)/PETITIONER AND 1ST RESPONDENTS

  1. IBRAHIM ADHAM, AGED 43 YEARS , S/O. ABDU RAHIMAN, KOTTUVAYAL HOUSE,
     SRANGAPADI, FEROKE, KOZHIKODE, PIN - 673631
  2. THE SECRETARY, REGIONAL TRANSPORT AUTHORITY, KOZHIKODE, GROUND FLOOR
     CIVIL STATION, WAYANAD RD, ERANHIPPALAM, KOZHIKODE, PIN - 673020

BY GOVERNMENT PLEADER - R2.

     Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay the operation of the judgment made in W.P.(C).NO.35455/2024 by a
learned single Judge, pending disposal of the above Writ Appeal.
     This Writ Appeal coming on for orders along with connected case on
22/10/2024, upon perusing the appeal memorandum,the court on the same day
passed the following:
               ANIL K. NARENDRAN & P.G. AJITHKUMAR, JJ.
               -----------------------------------------------------
                       W.A.Nos.1653 and 1668 of 2024
              ------------------------------------------------------
                  Dated this the 22nd day of October, 2024

                                    ORDER

Ajithkumar, J.

Heard the learned counsel for the appellant, the learned

Senior Government Pleader and also the learned counsel for the

party respondent in W.A.No.1668 of 2024.

Reserved for judgment.

Sd/-

ANIL K. NARENDRAN, JUDGE

Sd/-

P.G. AJITHKUMAR, JUDGE

AV/22/10

22-10-2024 /True Copy/ Assistant Registrar

 
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