Kerala High Court
Jose Thomas Pattara vs V M Abdul Shukoor on 21 October, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.NITIN JAMDAR
&
THE HONOURABLE MR. JUSTICE S.MANU
Monday, the 21st day of October 2024 / 29th Aswina, 1946
WA NO. 1679 OF 2024
AGAINST JUDGMENT DATED 11-04-2024 IN WP(C) 23754/2023 OF THIS COURT
APPELLANT(S)/3RD PARTIES
1. JOSE THOMAS PATTARA AGED 53 YEARS S/O. THOMAS PATTARA, PATTARA
PUTHEN VEEDU, MUHAMMA P.O, ALAPPUZHA DISTRICT, PIN - 688525
2. MANJU DEVI KEJARIWAL AGED 74 YEARS W/O. KESHAR DEO KEJARIWAL,
36/3003, NARMADA, AZAD ROAD, KALOOR P.O, KALOOR,ERNAKULAM , PIN -
682017
3. SEEMOL SHAJU AGED 49 YEARS W/O. P. P .SHAJU,69/297A PULIKKOTTIL
HOUSE, WELCOME ROAD, AYYAPPANKAVU, ERNAKULAM , PIN - 682018
4. MERCY NELSON AGED 50 YEARS W/O. K. P .NELSON, 73/394B, KAKKASERY
HOUSE, GREEN GARDEN, KARSHAKA ROAD, VADUTHALA, ERNAKULAM , PIN -
682023
BY ADVS/M/S.SRI.G.P.SHINOD,GOVIND PADMANAABHAN,AJIT G ANJARLEKAR,ATUL
MATHEWS & GAYATHRI S.B.
RESPONDENT(S)/PETITIONERS 1 TO 7 AND RESPONDENTS 1 TO 16
1. V M ABDUL SHUKOOR AGED 63 YEARS S/O. V. M. MOOSA, VADAKKEVEETIL
HOUSE, PALARIVATTOM P.O., ERNAKULAM., PIN - 682025
2. A V VEEBOY AGED 62 YEARS S/O. VARATHAPPAN, AYYAMKULANGARA HOUSE, P.
J. ANTONY ROAD, PACHALAM., PIN - 682012
3. T. I. DIXON AGED 59 YEARS S/O. IPPU, THOLATH HOUSE, PETER CORREYA
ROAD, PACHALAM P. O., ERNAKULAM., PIN - 682012
4. ABDUL MAJEED AGED 70 YEARS S/O. K.V.KUNJIKOYA, DALIN HOUSE,LIBERTY
LINE,KALOOR,PIN - 682018
5. BEENA P K AGED 48 YEARS W/O. SHAJAN, CHERUVATHOOR HOUSE, PACHALAM P.
O., ERNAKULAM., PIN - 682012
6. S M AKBAR AGED 60 YEARS S/O. S. P. MUSTHAFA, THATHANAT PARAMBIL
HOUSE, MARKET ROAD, TRIPUNITHURA., PIN - 682301
7. SHEENA MOHAN AGED 51 YEARS W/O. MOHAN C. I., CHERUVATHOOR HOUSE,
LALSALAM ROAD, PACHALAM P. O., ERNAKULAM., PIN - 682012
8. STATE OF KERALA REPRESENTED BY ITS PRINCIPAL SECRETARY, DEPARTMENT
OF LOCAL SELF GOVERNMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
DISTRICT., PIN - 695003
9. THE COMMITTEE (CONSTITUTED UNDER SEC.78-A OF THE KERALA MUNICIPALITY
ACT) REPRESENTED BY ITS CHAIRMAN AND THE PRINCIPAL SECRETARY TO THE
GOVERNMENT, DEPARTMENT OF LOCAL SELF GOVERNMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, DISTRICT., PIN - 695003
10. THE CHIEF TOWN PLANNER DEPARTMENT OF TOWN AND COUNTRY PLANNING,
SWARAJ BHAVAN, 2ND AND 3RD FLOOR, NANTHANCODU, THIRUVANANTHAPURAM,
KERALA, THIRUVANANTHAPURAM, DISTRICT., PIN - 695003
11. DIRECTOR GENERAL FIRE AND SAFETY SERVICES, FIRE FORCE JUNCTION,
PULIMOODU P.O, THIRUVANANTHAPURAM, DISTRICT., PIN - 695001
12. DISTRICT FIRE OFFICER ERNAKULAM DISTRICT, KADAVANTHRA P.O,
KADAVANTHRA, ERNAKULAM, DISTRICT., PIN - 682020
13. CORPORATION OF COCHIN PARK AVENUE ROAD, MARINE DRIVE, ERNAKULAM
DISTRICT, KERALA, REPRESENTED BY ITS SECRETARY, PIN - 682011
14. THE SECRETARY CORPORATION OF COCHIN, PARK AVENUE ROAD, MARINE DRIVE,
KOCHI, ERNAKULAM DISTRICT, KERALA., PIN - 682011
15. THE ASSISTANT EXECUTIVE ENGINEER KOCHI CORPORATION, ERNAKULAM
DISTRICT, KOCHI., PIN - 682011
16. REETHAMMA W/O. PAULOSE, KOLUTHARA HOUSE, THEVARVATTOM MURI,
THAYKKATTUSSERY VILLAGE, POOCHACKAL P. O, ALAPPUZHA DISTRICT., PIN -
688528
17. EALIKUTTY D/O. VARGHESE, KOLUTHARA HOUSE, THEVARVATTOM MURI,
THAYKKATTUSSERY VILLAGE, POOCHACKAL P.O, ALAPPUZHA DISTRICT,, PIN -
688528
18. JOSEPH KOLUTHARA S/O. VARGHESE, KOLUTHARA HOUSE, THEVARVATTOM MURI,
THAYKKATTUSSERY VILLAGE, POOCHACKAL P. O., ALAPPUZHA DISTRICT, PIN -
688528
19. ANTONY KOLUTHARA S/O. VARGHESE, KOLUTHARA HOUSE, THEVARVATTOM MURI,
THAYKKATTUSSERY VILLAGE, POOCHACKAL P. O., ALAPPUZHA DISTRICT, PIN -
688528
20. GEORGE KOLUTHARA S/O. VARGHESE, KOLUTHARA HOUSE, THEVARVATTOM MURI,
THAYKKATTUSSERY VILLAGE, POOCHACKAL P. O., ALAPPUZHA DISTRICT, PIN -
688528
21. SEBASTIAN KOLUTHARA S/O. VARGHESE, KOLUTHARA HOUSE, THEVARVATTOM
MURI, THAYKKATTUSSERY VILLAGE, POOCHACKAL P. O., ALAPPUZHA DISTRICT,
PIN - 688528
22. DAVID P.V S/O. P.C VARGHESE, PANAKKAL HOUSE, AYYAPANKAVVU P.O,
ERNAKULAM DISTRICT, PIN - 682018
23. GRACY ANTONY AGED 68 YEARS W/O. ANTONY KOLUTHARA, THEVARVATTOM MURI,
THAYKKATTUSSERY VILLAGE, POOCHACKAL P.O, PIN - 685558
BY ADVS.M/S. M.A.VAHEEDA BABU, BABU KARUKAPADATH, ARYA
RAGHUNATH, KARUKAPADATH WAZIM BABU, P.LAKSHMI, AYSHA E.M & ABU ASIL
A.K.FOR R1 TO R7
GOVERNMENT PLEADER FOR R8 TO R12
Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay the operation of the judgment dated 11.4.2024 in WP(C)
NO.23754/2023 of the learned Single Judge of this Hon'ble court till the
disposal of the above Writ Appeal.
This Writ Appeal coming on for admission along with connected case
on 21/10/2024 upon perusing the appeal memorandum, the court on the same
day passed the following:
-1-
NITIN JAMDAR, C. J. & S. MANU, J.
=================================
W. A. No. 1679 of 2024
&
I. A. No. 2 of 2024
in
W. A. No. 1072 of 2024
=================================
Dated this the 21st day of October, 2024
ORDER
Nitin Jamdar, C. J.
Heard Smt. Gayathri S. B., learned counsel for the Appellants and
Smt. M. A. Vaheeda Babu, learned counsel for Respondent Nos. 1 to 7.
2. The appeal is admitted.
3. To be heard along with W. A. No. 1072 of 2024.
I. A. No. 2 of 2024 in W. A. No. 1072 of 2024
Heard Smt. Gayathri S. B., learned counsel for the Appellants and
Smt. M. A. Vaheeda Babu, learned counsel for Respondent Nos. 1 to 7.
2. At present, we are not inclined to consider the prayer for early
posting of the writ appeal. Liberty is granted to revive the prayer in case
any emergent situation arises.
Post along with W. A. Nos. 683, 684, 780 and 812 of 2024.
Sd/-
NITIN JAMDAR
CHIEF JUSTICE
Sd/-
S. MANU
JUDGE
Eb
21-10-2024 /True Copy/ Assistant Registrar
