Prasadan C vs Merchants Industrialist Welfare ...
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Kerala High Court

Prasadan C vs Merchants Industrialist Welfare ... on 17 October, 2024

OP(C) No.850/2024                             1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                       PRESENT
                       THE HONOURABLE MR. JUSTICE VIJU ABRAHAM

              Thursday, the 17th day of October 2024 / 25th Aswina, 1946

                                OP(C) NO. 850 OF 2024


          EP 14/2022 IN ARC 1310/2019 OF MUNSIFF COURT, KUTHUPARAMBA, KANNUR

   PETITIONER/ RESPONDENTS 1 & 2 & JUDGMENT DEBTORS 1 & 2:

       1. PRASADAN C, AGED 47 YEARS, S/O V. NANU, OFFICE ATTENDANT,
          KUNNUPRAMBATH HOUSE, PATTIAM AMSOM DESOM, POOKODE P O, KANNUR - 670
          643.

         AND ANOTHER

   RESPONDENT(S)/ PETITIONER/ DECREE HOLDER:

          MERCHANTS INDUSTRIALIST WELFARE CO-OPERATIVE SOCIETY LTD, REP BY ITS
          SECRETARY, KUTHUPARAMBA, KANNUR, PIN - 670 643.


        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all further proceedings pursuant to Exhibit P2 order pending on the file
   of Munsiff Court, Kuthuparamba, pending final disposal of this Original
   Petition.


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   4.10.2024 upon hearing the arguments of M/S VIMAL VIJAY, K.JAYESH
   MOHANKUMAR, PUSHPARAJAN KODOTH, VANDANA MENON & JITHIN S SUNDARAN,
   Advocates for the petitioners, the court passed the following:

                                     O R D E R

Post on 07.01.2025.

Interim order is extended till then.

Sd/- VIJU ABRAHAM, JUDGE

17-10-2024 /True Copy/ Assistant Registrar