Urakam Nair Service Society @ Urakam Nss ... vs Nair Service Society
2024 Latest Caselaw 29691 Ker

Kerala High Court

Urakam Nair Service Society @ Urakam Nss ... vs Nair Service Society on 17 October, 2024

OP(C) No.2235/2024                               1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                           THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
            Thursday, the 17th day of October 2024 / 25th Aswina, 1946
                              OP(C) NO. 2235 OF 2024
   CMA 99/2023 OF III ADDITIONAL DISTRICT COURT, THRISSUR / II ADDITIONAL MACT,
                                     THRISSUR
   PETITIONER/APPELLANT/PLAINTIFF:

          URAKAM NAIR SERVICE SOCIETY @ URAKAM NSS KARAYOGAM P.O.URAKAM,
          THRISSUR - REPRESENTED BY PRESIDENT KORAMBATH GOPINATHAN., PIN -
          680562

   RESPONDENTS/RESPONDENTS/DEFENDNATS:

      1. NAIR SERVICE SOCIETY PERUNNA, CHANGANASSERRY, KOTTAYAM - REPRESENTED
         BY GENERAL SECRETARY, PIN - 686102

           AND 3 OTHERS

        Op (civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   the operation of Exhibit P10 judgment pending disposal of the above
   Original petition (civil).
        This petition again coming on for admission upon perusing the
   petition and the affidavit filed in support of OP(C) and and this court's
   order dated 9/10/2024 upon hearing the arguments of M/S.M.P.ASHOK KUMAR,
   BINDU SREEDHAR & ASIF N Advocates for the petitioner and M/S RT Pradeep,P
   Bijimon, M Bindudas,KT Sebastian, Niranjan T Pradeep, advocates for R1&R2,
   and M/S VM Krishnankumar, Maya M, advocates for R3 & R4, the court passed
   the following:
                                      ORDER

Post on 24/10/2024 in top of 300 list.

Interim order is extended by one month.

Sd/- VIJU ABRAHAM JUDGE

17-10-2024 /True Copy/ Assistant Registrar