Monson Issac vs Block Development Officer
2024 Latest Caselaw 29689 Ker

Kerala High Court

Monson Issac vs Block Development Officer on 17 October, 2024

Author: P Gopinath

Bench: P Gopinath

                                                   2024:KER:77007

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
               THE HONOURABLE MR. JUSTICE GOPINATH P.
   THURSDAY, THE 17TH DAY OF OCTOBER 2024 / 25TH ASWINA, 1946
                       WP(C) NO. 15138 OF 2023
PETITIONER:
          MONSON ISSAC
          S/O P.A. ISSAC
          BHAGAVATHUKUZHY, KADAPRA-MANNAR-P.O, NIRANAM,
          THIRUVALLA, PATHANAMTHITTA, PIN - 689 621.

          BY ADVS.
                     T.P.PRADEEP
                     P.K.SATHEES KUMAR
                     R.K.PRASANTH
                     MINIKUMARY M.V.
                     JIJO JOSEPH


RESPONDENTS:

    1     BLOCK DEVELOPMENT OFFICER
          BLOCK DEVELOPMENT OFFICE, PULIKEEZHU,
          VALANJAVATTOM P.O, THIRUVALLA, PATHANAMTHITTA,
          PIN - 689 104.

    2     COMMISSIONER OF RURAL DEVELOPMENT
          COMMISSIONERATE OF RURAL DEVELOPMENT SWARAJ BHAVAN,
          NANTHANCODE, KOWDIAR P O, THIRUANANTHAPURAM,
          PIN - 695 003.

    3     THE DISTRICT COLLECTOR
          COLLECTORATE, PATHANAMTHITTA, PIN - 689 645.

    4     DEPUTY SUPERINTENDENT OF POLICE
          VIGILANCE AND ANTI CORRUPTION BUREAU PATHANAMTHITTA,
          PIN - 689 645.

    5     THE VIGILANCE DIRECTOR
          VIGILANCE AND ANTI CORRUPTION BUREAU
          VIKAS BHAVAN P.O, THIRUVANANTHAPURAM,
          PIN - 695 033.

          BY ADV THUSHARA JAMES (SR GP)

      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
17.10.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                  2024:KER:77007
 WP(C) 15138/2023                 2




                            JUDGMENT

In the light of the memo dated 03-10-2024 filed by the

learned counsel for the petitioner, this writ petition will stand

dismissed as not pressed.

Sd/-

GOPINATH P. JUDGE ats