Gleena Thomas vs Jessy Thomas
2024 Latest Caselaw 29686 Ker

Kerala High Court

Gleena Thomas vs Jessy Thomas on 17 October, 2024

OP(C) No.2427/2021                               1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                           THE HONOURABLE MR.JUSTICE VIJU ABRAHAM

            Thursday, the 17th day of October 2024 /25th Aswina, 1945
                              OP(C) NO. 2427 OF 2021
    E.P. NO.38/2018 IN AC 2977/2005 (OS 132/2013) OF MUNSIFF COURT, PEERUMEDU
   PETITIONERS/RESPONDENT/DEFENDANTS/JUDGMENT DEBTORS IN THE E.P:

      1. GLEENA THOMAS, AGED 55 YEARS, W/O. M.T.JOSEPH, MARAYIKULATHU HOUSE,
         ELAPPARA KARA, ELAPPARA P.O., PIN-685 501 ELAPPARA VILLAGE, PEERMADE
         TALUK.

            AND ANOTHER

   RESPONDENTS/LR'S OF PLAINTIFF/DECREE HOLDERS:

      1. JESSY THOMAS, AGED 49 YEARS, (LR BEING THE WIFE OF LATE THOMAS
         THOMAS-PLAINTIFF IN SUIT), MARAYIKULATHU HOUSE, ELAPPARA KARA,
         ELAPPARA P.O., PIN-685 501.

            AND 3 OTHERS

        Op (civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all further proceedings in EP 38/2018 on the file of the Munsiff's Court,
   Peermade pending disposal of the OP(C).

        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   03/09/2024 and upon hearing the arguments of M/S.A.K.PREETHA & C.ANIL
   KUMAR, Advocates for the petitioners and M/S TI Abdul Salam, KR Monisha,
   advocates for Respondents, the court passed the following:




                                            ORDER

Post for hearing as per roster.

Interim order is extended by three months.

Sd/- VIJU ABRAHAM, JUDGE

17-10-2024 /True Copy/ Assistant Registrar