Dipin A U vs The Branch Manager Gic Housing Finance ...
2024 Latest Caselaw 29684 Ker

Kerala High Court

Dipin A U vs The Branch Manager Gic Housing Finance ... on 17 October, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

RP No.1032/2024                               1/2

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                          THE HONOURABLE MR.JUSTICE N.NAGARESH
            Thursday, the 17th day of October 2024 / 25th Aswina, 1946
                    RP NO. 1032 OF 2024 in WP(C)18189/2024 (W)
   REVIEW PETITIONER/PETITIONER IN WP(C):

          DIPIN A U, AGED 36 YEARS, S/O UNNI, ANAKKOTTE HOUSE, PERINJANANM
          P.O, THRISSUR DISTRICT, PIN - 680686

   RESPONDENTS/RESPONDENTS IN WP(C):

      1. THE BRANCH MANAGER, GIC HOUSING FINANCE LTD., THRISSUR BRANCH, DOOR
         NO. 25/5000, 3RD FLOOR, MAHESHWARI BUILDING, MG ROAD, THRISSUR, PIN
         - 680001
      2. THE AUTHORISED OFFICER, GIC HOUSING FINANCE LTD., THRISSUR BRANCH,
         DOOR NO. 25/5000, 3RD FLOOR, MAHESHWARI BUILDING, MG ROAD, THRISSUR,
         PIN - 680001


        Review Petition praying inter alia that in the circumstances stated
   in the affidavit filed along with the RP the High Court be pleased to stay
   the operation of Ext.P1 notice in the writ petition and all consequential
   coercive actions initiated by the respondents pending final disposal of
   the review petition.

        This Review Petition coming on for admission upon perusing the
   petition and the affidavit filed in support of RP and this Court's
   judgment dated 13.06.2024 in WP(C)18189/2024 and upon hearing the
   arguments of M/S.ANWIN JOHN ANTONY & JERRY MATHEW, Advocates for the Revew
   Petitioner in RP/Petitioner in WP(C), M/S.LINDONS C.DAVIS, RAJITH DAVIS,
   E.U.DHANYA, N.S.SHAMILA & CHINJU P.JOYIES, Advocates for Respondents in
   RP/WP(C), in the court passed the following:

                                          ORDER

Post on 21.10.2024.

Coercive proceedings, if any, shall stand deferred till then.

Sd/- N.NAGARESH JUDGE

17-10-2024 /True Copy/ Assistant Registrar

Exhibit P1 A TRUE COPY OF NOTICE DATED 13.05.2024 ISSUED BY THE ADVOCATE COMMISSIONER APPOINTED BY THE CHIEF JUDICIAL MAGISTRATE COURT, THRISSUR.