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St.Gregorious Orthodox Syrian Church vs St.Mary’S Orthodox Cathedral
2024 Latest Caselaw 29681 Ker

Citation : 2024 Latest Caselaw 29681 Ker
Judgement Date : 17 October, 2024

Kerala High Court

St.Gregorious Orthodox Syrian Church vs St.Mary’S Orthodox Cathedral on 17 October, 2024

OP(C) No.2203/2024                                1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                           THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
                                    th
                     Thursday, the 17 day of October 2024 / 25th Aswina, 1946
                              OP(C) NO. 2203 OF 2024
              CMA 63/2023 OF I ADDITIONAL DISTRICT COURT, ERNAKULAM
   PETITIONERS/RESPONDENTS 1 & 2:

      1. ST.GREGORIOUS ORTHODOX SYRIAN CHURCH, ELAMKULAM, KOCHI - 682 020,
         REPRESENTED BY ITS TRUSTEE, KOSHY IYPE, AGED 62, S/O.IYPE, RESIDING
         AT NALLOOCHIRA, KUMARANASAN NAGAR, KADAVANTHRA, ERNAKULAM, PIN -
         682020

           AND ANOTHER.

   RESPONDENTS/APPELLANT AND RESPONDENTS 3 TO 6:

      1. ST.MARY'S ORTHODOX CATHEDRAL, PARK AVENUE, ERNAKULAM - 682 011,
         REPRESENTED BY ITS TRUSTEE, SAJU P. PANAKKAL, AGED 60, PENSIONER,
         S/O.LATE P.V.PAULOSE, RESIDING AT SJRAA-59, KOCHANATH LANE, SOUTH
         JANATHA ROAD, PALARIVATTOM, ERNAKULAM, PIN - 682025

           AND 4 OTHERS.

        Op (civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   the operation and implementation of Exhibit P9 judgment dated 26.9.2024 in
   CMA 63 of 2023 of 1st Additional District Court, Ernakulam pending
   disposal of the above Original petition in the interest of justice.
        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this Court's order dated
   09/10/2024 and upon hearing the arguments of M/S.P.MARTIN JOSE, P.PRIJITH,
   THOMAS P.KURUVILLA, R.GITHESH, AJAY BEN JOSE, MANJUNATH MENON, ELDHO
   CHERIAN, HANI P.NAIR, HARIKRISHNAN S., SACHIN JACOB AMBAT & ANNA LINDA
   EDEN,   Advocates for the petitioners and of SRI.ROSHIN IPE JOSEPH,
   Advocate for R1, the court passed the following:
                                      ORDER

Post on 25/10/2024.

Interim order is extended till then.

Sd/- VIJU ABRAHAM JUDGE

17-10-2024 /True Copy/ Assistant Registrar

 
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