Kerala High Court
Akshay vs M/S. Sakthi Finance Ltd on 17 October, 2024
O.P.(C) No.1792 of 2024 1
2024:KER:77119
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
THURSDAY, THE 17TH DAY OF OCTOBER 2024 / 25TH ASWINA, 1946
OP(C) NO. 1792 OF 2024
OPA NO.106 OF 2024 OF DISTRICT COURT & SESSIONS COURT,
ERNAKULAM
PETITIONERS/PETITIONER:
1 AKSHAY, AGED 28 YEARS
S/O SREESHAN, KUNNOTH HOUSE, THILANNUR,
THAZHE CHOVA. P.O, KANNUR DISTRICT -670018
REPRESENTED BY HIS MOTHER AND POWER OF ATTORNEY
HOLDER INDIRA M.V., AGED 50 YEARS, W/O SREESHAN,
KUNNOTH HOUSE, THAZHECHOVA.P.O, KANNUR DISTRICT,
PIN - 670018
2 INDIRA M.V., AGED 50 YEARS
W/O SREESHAN, KUNNOTH HOUSE, THAZHECHOVA.P.O,
KANNUR DISTRICT, PIN - 670018
BY ADVS. G.HARIHARAN
PRAVEEN.H.,K.S.SMITHA
B.R.SINDU,V.R.SANJEEV KUMAR
V.ROHITH,AFNA V.P.
RESPONDENT/RESPONDENT:
M/S. SAKTHI FINANCE LTD
REGD. OFFICE AT NO. 62, DR.NANJAPPA ROAD,
COIMBATORE AND ITS BRANCH OFFICE AT NO.SB/5/1102/E,
ENNES ENCLAVE (NEAR ASHOKA HOSPITAL) SOUTH BAZAR,
KANNUR, DISTRICT REPRESENTED BY ITS POWER OF
ATTORNEY HOLDER AND AUTHORIZED SIGNATORY
MR.MICHAEL. M, PIN - 670002
BY ADVS. J.RAMKUMAR
KRUSCH P.A(K/750/1999),AMRIN FATHIMA(K/224/2016)
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
17.10.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.P.(C) No.1792 of 2024 2
2024:KER:77119
VIJU ABRAHAM, J.
.................................................................
O.P.(C) No.1792 of 2024
.................................................................
Dated this the 17th day of October, 2024
JUDGMENT
When the matter was taken up for consideration today, the
learned counsel for the petitioners submits that in view of the fact that
the vehicle has already been released to the petitioners, no further
orders are required in this original petition. Therefore the original
petition is closed.
Sd/-
VIJU ABRAHAM
JUDGE
cks
2024:KER:77119
APPENDIX OF OP(C) 1792/2024
PETITIONER EXHIBITS
Exhibit P1 . A TRUE COPY OF THE ORDER DATED
12.08.2022 IN A.R.NO.106/2022 BY THIS
HON'BLE COURT
Exhibit P2 A TRUE COPY OF THE AWARD MADE BY THE SOLE
ARBITRATOR SMT. LEELAMANI IN CONNECTION
WITH AR.NO.106/2022 DATED 22.04.2024
Exhibit P3 A TRUE COPY OF THE MEMORANDUM OF O.P.
(ARB) NO. 106/2024 DATED 12.06.2024
BEFORE THE HON'BLE DISTRICT COURT
Exhibit P4 A TRUE COPY OF THE APPLICATION DATED
19.07.2024 FILED AS I.A.NO.2/2024 IN O.P.
(ARB) NO.106/2024 BEFORE THE II
ADDITIONAL DISTRICT COURT
Exhibit P5 A TRUE COPY OF THE ORDER DATED 16.01.2024
MADE IN CIVIL MISCELLANEOUS APPLICATION
(ARB). 01/2023 BEFORE THE COMMERCIAL
COURT AT KANNUR
Exhibit P6 A TRUE COPY OF THE DECISION REPORTED IN
THE MATTER OF CITY CORP MARUTI FINANCE
LTD. VS.S.VIJAYALAKSHMI REPORTED IN AIR
2012 [SC] 509
Exhibit P7 A TRUE COPY OF THE COMPLAINT DETAILS
FILED BY THE PETITIONER BEFORE THE SHO
KANNUR TOWN POLICE STATION ON 10.08.2024
Exhibit P8 . A TRUE COPY OF THE PHOTOGRAPH
EVIDENCING FORCIBLE POSSESSION OF THE
VEHICLE BEARING REGISTRATION NO.KL-18H-
8745 BY THE HENCHMEN OF THE RESPONDENT ON
10.08.2024
Exhibit P9 A TRUE COPY OF THE NOTICE
NO.SFL/KNR/550898/2024-25 DATED
10.08.2014 ISSUED BY THE RESPONDENT
ADDRESSED TO THE PETITIONERS
