Balasundaram S vs State Bank Of India
2024 Latest Caselaw 29592 Ker

Kerala High Court

Balasundaram S vs State Bank Of India on 17 October, 2024

Author: Anil K. Narendran

Bench: Anil K.Narendran

                    IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                  THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                       &
                   THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
           Thursday, the 17th day of October 2024 / 25th Aswina, 1946
                        WA NO. 1606 OF 2024(FILING NO.)
AGAINST ORDER DATED 22.07.2024 IN RP 701/2024 OF HIGH COURT OF KERALA, ERNAKULAM
  APPELLANT(S)/REVIEW PETITIONER:

       BALASUNDARAM S, AGED 68 YEARS, S/O. SHANMUGHASUNDARAM, RETIRED
       DEPUTY MANAGER, STATE BANK OF TRAVANCORE (PRESENTLY STATE BANK OF
       INDIA), LOCAL HEAD OFFICE, POOJAPPURA, THIRUVANANTHAPURAM, PIN:
       695012, RESIDING AT "HANUKRIPA", T.C.12/1057, CONVENT ROAD, KARUNYA
       LANE, NALANCHIRA P.O., THIRUVANANTHAPURAM, PIN - 695015.

      BY ADVS.N.NANDAKUMARA MENON (SR.),SMITHA S.PILLAI,ALICE
      THOMAS,M.C.SINY,P.K.MANOJKUMAR.
  RESPONDENT(S)/RESPONDENTS:

    1. STATE BANK OF INDIA, REPRESENTED BY THE CHIEF GENERAL MANAGER, LOCAL
       HEAD OFFICE, POOJAPPURA, THIRUVANANTHAPURAM, PIN - 695012.
    2. ASSISTANT GENERAL MANAGER (PPG), STATE BANK OF INDIA, LOCAL HEAD
       OFFICE, POOJAPPURA, THIRUVANANTHAPURAM, PIN - 695012.


       BY STANDING COUNSEL (served on)

       This Un-numbered Writ Appeal No.../2024 (Filing No.1606/2024),
  having come up for orders on 17.10.2024, the court on the same day passed
  the following:




                                                            (p.t.o)
                   ANIL K. NARENDRAN & P.G. AJITHKUMAR, JJ.
              --------------------------------------------------------------
             Un-numbered Writ Appeal of 2024(F.No.1606 of 2024)
             ----------------------------------------------------------------
                      Dated this the 17thday of October, 2024

                                         ORDER

Anil K. Narendran, J

Registry has incorporated a copy of the judgment dated

07.02.2014 in Company Appeal No.11 of 2013. A copy of that

judgment is incorporated without headnote.

2. Registry to incorporate a proper copy of that

judgment.

As requested by the learned Senior Counsel, list on

28.10.2024.

Sd/-

ANIL K. NARENDRAN, JUDGE

Sd/-

P.G. AJITHKUMAR, JUDGE PV

17-10-2024 /True Copy/ Assistant Registrar