Kerala High Court
Sreekumar M.S vs State Of Kerala on 17 October, 2024
Author: V.G.Arun
Bench: V.G.Arun
2024:KER:76941
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
THURSDAY, THE 17TH DAY OF OCTOBER 2024 / 25TH ASWINA, 1946
WP(C) NO. 36361 OF 2024
PETITIONER/S:
1 SREEKUMAR M.S.
AGED 56 YEARS
S/O SIVARAMAN NAIR, THAMATH HOUSE, RAMAPURAM PO, PALA,
KOTTAYAM DISTRICT, PIN - 686576.
2 DEEPA N
AGED 50 YEARS
W/O. SREEKUMAR, THAMATH HOUSE, RAMAPURAM PO, PALA,
KOTTAYAM DISTRICT, PIN - 686576.
BY ADVS.
P.C.HARIDAS
V. ARJUN
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO THE DEPARTMENT OF
FINANCE, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001.
2 KERALA STATE INSURANCE DEPARTMENT
DIRECTORATE OF KERALA STATE INSURANCE, TRANS TOWER, MP
APPAN ROAD, DPI, VAZHUTHACAUD, THIRUVANANTHAPURAM
REPRESENTED BY DIRECTOR OF INSURANCE, PIN - 695014.
3 THE DISTRICT INSURANCE OFFICER
KERALA STATE INSURANCE DEPARTMENT, COLLECTORATE,
KOTTAYAM, PIN - 686001.
4 THE EZHACHERRY SERVICE CO-OPERATIVE BANK LTD. NO. 1548
EZHACHERRY P O, PALA, KOTTAYAM DISTRICT, REPRESENTED BY
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WP(C) NO. 36361 OF 2024 2
ITS SECRETARY, PIN - 686651.
5 THE SECRETARY
THE EZHACHERRY SERVICE CO-OPERATIVE BANK LTD. NO. 1548,
EZHACHERRY P O, PALA, KOTTAYAM DISTRICT, PIN - 686651.
6 RIJO ROY
BRANCH MANAGER, THE EZHACHERRY SERVICE CO-OPERATIVE
BANK LTD. NO. 1548, EZHACHERRY P O, PALA, KOTTAYAM
DISTRICT, PIN - 686651.
7 JASNA SIJU
W/O. SIJU, KATTUPARAYIL HOUSE, MELUKAVUMATTOM P.O.,
MELUKAVU, KOTTAYAM DISTRICT, PIN - 686652.
8 JOSEPH
KURIATH HOUSE, ANTHYALAM P.O., EZHACHERRY P O, PALA,
KOTTAYAM DISTRICT, PIN - 686651.
9 LEELAMMA JOSEPH
KURIATH HOUSE, ANTHYALAM P.O., EZHACHERRY PO, PALA,
KOTTAYAM DISTRICT, PIN - 686651.
SMT.DEEPA NARAYANAN, SENIOR GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
17.10.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
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WP(C) NO. 36361 OF 2024 3
JUDGMENT
Having heard the learned counsel at length and having
gone through the documents produced, I am of the definite
opinion that the relief sought cannot be granted in a writ
petition filed under Article 226.
The writ petition is hence closed, without prejudice to
the petitioners right to approach the appropriate forum/court.
Sd/-
V.G.ARUN
JUDGE
Sru
2024:KER:76941
APPENDIX OF WP(C) 36361/2024
PETITIONERS EXHIBITS
Exhibit-P1 TRUE COPY OF THE RELEVANT PORTION OF
PASSBOOKS IN RESPECT OF GDCS NOS. 218/21 IN
THE NAME OF THE 1ST PETITIONER.
Exhibit-P2 TRUE COPY OF THE RELEVANT PORTION OF
PASSBOOKS IN RESPECT OF GDCS NO. 218/22 IN
THE NAME OF THE 1ST PETITIONER.
Exhibit-P3 TRUE COPY OF THE RELEVANT PORTION OF
PASSBOOKS IN RESPECT OF GDCS NO. 218/23 IN
THE NAME OF THE 1ST PETITIONER.
Exhibit-P4 TRUE COPY OF THE RELEVANT PORTION OF PASSBOOK
IN RESPECT OF GDCS NOS. 218/4 IN THE NAME OF
THE 2ND PETITIONER.
Exhibit-P5 TRUE COPY OF THE STATEMENT OF ACCOUNT OF THE
1ST PETITIONER WITH THE STATE BANK OF INDIA,
RAMAPURAM BRANCH.
Exhibit-P6 TRUE COPY OF THE STATEMENT OF ACCOUNT OF THE
1ST PETITIONER WITH THE STATE BANK OF INDIA,
SANSKRIT UNIVERSITY KALADY BRANCH.
Exhibit-P7 TRUE COPY OF ACCOUNT OF THE 2ND PETITIONER
WITH THE STATE BANK OF INDIA THODUPUZA TOWN
BRANCH.
Exhibit-P8 TRUE COPY OF THE COMPLAINT, CC NO. 224/2024
ON THE FILES OF THE CONSUMER DISPUTE
REDRESSAL FORUM, KOTTAYAM.
Exhibit-P9 TRUE COPY OF THE VERSION FILED BY THE
RESPONDENTS 4 AND 5 IN CC NO. 224/2024 ON THE
FILES OF THE CONSUMER DISPUTE REDRESSAL
FORUM, KOTTAYAM.
Exhibit-P10 TRUE COPY OF THE VERSION FILED BY THE 6TH
RESPONDENT IN CC NO. 224/2024 ON THE FILES OF
THE CONSUMER DISPUTE REDRESSAL FORUM,
KOTTAYAM.
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Exhibit-P11 TRUE COPY OF HTE REPRESENTATION SUBMITTED BY
THE PETITIONER BEFORE THE 3RD RESPONDENT.
RESPONDENTS EXHIBITS : NIL
