Kerala High Court
Shaji P vs The District Collector on 17 October, 2024
Author: N.Nagaresh
Bench: N.Nagaresh
WP(C) No.2827/2023 1/5 Order Date : 17-10-2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
Thursday, the 17th day of October 2024 / 25th Aswina, 1946
WP(C) NO. 2827 OF 2023
PETITIONER:
SHAJI P, AGED 53 YEARS COVENOR, CENTRAL WAREHOUSE LABOUR UNION, CO-
ORDINATION COMMITTEE (INTUC - CITU) CENTRAL WAREHOUSE, BEACH
ROAD,WEST HILL P.O., KOZHIKODE, PIN - 673005
RESPONDENTS:
1. THE DISTRICT COLLECTOR, COLLECTORATE, CIVIL STATION P.O., KAKKANAD ,
PIN - 682030
2. THE DISTRICT LABOUR OFFICER, 5/283 A., WAYANAD ROAD, IRANJIPALAM,
MALABAR HOSPITAL, CIVIL STATION, PALATT THAZHAM, KOZHIKODE , PIN -
673020
3. THE KERALA STATE CIVIL SUPPLIES CORPORATION ,REPRESENTED BY REGIONAL
MANAGER, REGIONAL OFFICE, JAIL ROAD, KOZHIKODE, PIN - 673004
4. THE CENTRAL WAREHOUSING CORPORATION REPRESENTED BY REGIONAL MANAGER,
REGIONAL OFFICE, MAVELI ROAD, GANDHI ROAD, KADAVANTRA, KOCHI , PIN -
682020
5. SRI.MUHAMMED SHAFI, S/O ALI, CONVENOR, KOZHIKODE TALUK NFSA CO-
ORDINATION COMMITTEE, VADAKKECHITTAKKATT HOUSE, ARTS COLLEGE P.O.,
KOZHIKODE , PIN - 673018
6. SRI.SHAMEEM K.P., CONTRACTOR, KODUVA PARAMBAN HOUSE, A.R. NAGAR
P.O., MALAPPURAM , PIN - 676305
7. THE DEPUTY LABOUR COMMISSIONER, CALICUT, CIVIL STATION,
ERANHIPPALAM, KOZHIKODE, KERALA PIN - 673020
8. THE STATE OF KERALA, REPRESENTED BY ITS CHIEF SECRETARY,
SECRETARIAT, TRIVANDRUM , PIN - 695001
9. UNION OF INDIA, REPRESENTED BY THE SECRETARY TO GOVERNMENT, MINISTRY
OF CONSUMER AFFAIRS, FOOD & PUBLIC DISTRIBUTION, NEW DELHI, PIN -
110001
10. KERALA HEAD LOAD WORKERS WELFARE BOARD, REPRESENTED BY ITS CHAIRMAN
KOZHIKKODE DISTRICT COMMITTEE V.K BUILDING CHEROOTTY ROAD KOZHIKODE
( SOUGHT TO BE IMPLEADED )
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to stay all further proceedings pursuant to exhibit P5 and P9, in
the interest of justice.
This petition coming on for orders upon perusing the petition and
the affidavit filed in support of WP(C) and upon hearing the arguments of
SRI. MANU GOVIND, Advocate for the petitioner, GOVERNMENT PLEADER, for
R1, SRI. T.R.S.KUMAR, Advocate for R3, SRI. ELVIN PETER P.J., Advocate for
R4, SRI. P.RAMAKRISHNAN PREETHI RAMAKRISHNAN , T.C.KRISHNA, C.ANIL KUMAR,
ASHA K.SHENOY, PRATAP ABRAHAM VARGHESE, GOKUL KRISHNA , Advocates for R5,
M/S.SANTHARAM.P, REKHA ARAVIND & P.G.GOKULNATH , Advocates for R6, SRI
NAVANEETH.N.NATH, Advocate for R9, Sri. K.S.ARUN KUMAR Advocate for R10,
WP(C) No.2827/2023 2/5 Order Date : 17-10-2024
the court passed the following:
WP(C) No.2827/2023 3/5 Order Date : 17-10-2024
N.NAGARESH, J.
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W.P.(C) Nos.2827, 5761 & 9637 of 2023
--------------------------------------------------------
Dated this the 17th day of October, 2024
ORDER
Post on 23.10.2024.
Interim order is extended till then.
Sd/-
N.NAGARESH
JUDGE
hmh
WP(C) No.2827/2023 4/5 Order Date : 17-10-2024
APPENDIX OF WP(C) 2827/2023
Exhibit P1 TRUE COPY OF ORDER NO.IR(1)5433/2016 DATED 25.04.2017
OF THE DLO
Exhibit P2 COPY OF MINUTES DATED 10.05.2017 OF THE DISTRICT
COLLECTOR
Exhibit P3 COPY OF ORDER NO. CS11-295/2020 DATED 23.04.2020 OF
THE FIRST RESPONDENT
Exhibit P4 COPY OF ORDER NO. CS11-962/19 DATED 09.04.2021 OF THE
1ST RESPONDENT
Exhibit P5 TRUE COPY OF THE ORDER OF THE DISTRICT LABOUR OFFICER
DATED 01.06.2022
Exhibit P6 COPY OF APPEAL MEMORANDUM IN HWA 2 OF 2022 FILED
BEFORE THE APPELLATE AUTHORITY UNDER THE HEADLOAD
WORKERS ACT
Exhibit P7 TRUE COPY OF THE APPEAL MEMORANDUM IN HWA 4/2022 FILED
BEFORE THE APPELLATE AUTHORITY UNDER THE HEADLOAD
WORKERS ACT
Exhibit P8 COPY OF MINUTES DATED 16.06.2022, IN THE MEETING
CONVENED BY THE ADM, KOZHIKODE
Exhibit P9 COPY OF COMMON ORDER DATED 16.01.2023 IN HWA 2 OF 2022
AND HWA 4 OF 2022
Exhibit P10 COPY OF THE APPLICATION MADE BY ONE WORKER REPRESENTED
BY THE 5TH RESPONDENT
Exhibit P11 COPY OF JUDGMENT DATED 25.01.2022 IN WPC NO. 6022 OF
2021 OF THIS HONOURABLE COURT
Exhibit P12(f) Copy of 26A card issued to Prajosh Kumar V
Exhibit P12(an) Copy of 26A card issued to Nithin VV
Exhibit P12(a) Copy of 26A card issued to Latheef PT
Exhibit P12(b) Copy of 26A card issued to Dipin E
Exhibit P12(e) Copy of 26A card issued to Manikandan K
Exhibit P12 Copy of 26A card issued to Sri.Hilesh M.A.
Exhibit P12(c) Copy of 26A card issued to Pramod T
Exhibit P12(d) Copy of 26A card issued to Sreejith P
Exhibit P12 (g) Copy of 26A card issued to Muraleedharan P
Exhibit P12(h) Copy of 26A card issued to Athul Raj KK
Exhibit P12(i) Copy of 26A card issued to Suku C.K.
Exhibit P12(j) Copy of 26A card issued to Babu T
Exhibit P12(k) Copy of 26A card issued to Sivadasan MK
Exhibit P12(l) Copy of 26A card issued to Joy K
Exhibit P12(o) Copy of 26A card issued to Sabaru K.K.
Exhibit P12(p) Copy of 26A card issued to Sreejith CP
Exhibit P12 (q) Copy of 26A card issued to Latheef NP
Exhibit P12 (r) Copy of 26A card issued to Sajan Veleri
Exhibit P12(s) Copy of 26A card issued to Haneesh TV
Exhibit P12(t) Copy of 26A card issued to Linith EP
Exhibit P12(u) Copy of 26A card issued to Sudheer VK
Exhibit P12(x) Copy of 26A card issued to Jaiseer Babu KP
Exhibit P12(y) Copy of 26A card issued to Prajeesh A
Exhibit P12(z) Copy of 26A card issued to Prasad T
WP(C) No.2827/2023 5/5 Order Date : 17-10-2024
Exhibit P12(aa) Copy of 26A card issued to Surendran M
Exhibit P12(ab) Copy of 26A card issued to Pranop K
Exhibit P12(ac) Copy of 26A card issued to Thilakan PP
Exhibit P12(ad) Copy of 26A card issued to Preethanandan KB
Exhibit P12(ae) Copy of 26A card issued to Vinod NM
Exhibit P12(af) Copy of 26A card issued to Jareesh EP
Exhibit P12(ag) Copy of 26A card issued to Deepesh P
Exhibit P12(ah) Copy of 26A card issued to Aji KT
Exhibit P12(ai) Copy of 26A card issued to Aneesh Kumar KV
Exhibit P12(ak) Copy of 26A card issued to Ashwin KK
Exhibit P12(al) Copy of 26A card issued to Shaji P
Exhibit P12(am) Copy of 26A card issued to Mubaraq NP
Exhibit P13 Copy of the RTI reply No. E1/601/2010 dated 23.01.2023
issued by The Public Information Officer and Secretary
received on this behalf
Exhibit P12(m) Copy of 26A card issued to Sreejesh MA
Exhibit P12(n) Copy of 26A card issued to Unni P
Exhibit P12(v) Copy of 26A card issued to Velayudhan KV
Exhibit P12(w) Copy of 26A card issued to Sajeendran V
Exhibit P12(aj) Copy of 26A card issued to Vishnu K
Exhibit R-5(a) True copy of the Order No.G-2053/2018-19/KDC dated
30/3/2022 issued by the Secretary, Kerala Headload
workers Welfare Board, Kozhikode
Exhibit R-5(b) Government order GO (Rt) 70/2021/F and CS dated
6/2/2021
