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Naseema C.M vs Employees State Insurance Corporation
2024 Latest Caselaw 29347 Ker

Citation : 2024 Latest Caselaw 29347 Ker
Judgement Date : 17 October, 2024

Kerala High Court

Naseema C.M vs Employees State Insurance Corporation on 17 October, 2024

Author: Anil K.Narendran

Bench: Anil K.Narendran

                                            2024:KER:77432



        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                         PRESENT

       THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN

                            &

        THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR

THURSDAY, THE 17TH DAY OF OCTOBER 2024/ 25TH ASWINA, 1946

               O.P. (CAT) NO. 140 OF 2024

 AGAINST THE ORDER DATED 19.08.2024 IN OA NO.409 OF 2024

   OF CENTRAL ADMINISTRATIVE TRIBUNAL,ERNAKULAM BENCH

PETITIONER/APPLICANT:

         DEEPA MOHAN,
         AGED 37 YEARS
         D/O. O.R. MOHAN, NURSING OFFICER, ESIC
         HOSPITAL, UDYOGAMANDAL, RESIDING AT KALARICKAL
         HOUSE, KIZHAKKEKARA, MUVATTUPUZHA, ERNAKULAM
         DISTRICT, PIN - 686661.

         BY ADVS.
         ELVIN PETER P.J. (SR.)
         K.R.GANESH
         GOURI BALAGOPAL
         SREELEKSHMI A.S.
                                                2024:KER:77432
                                         2
O.P.(CAT) Nos.140, 141, 142, 143, 144,
146, 147, 149 and 150 of 2024



RESPONDENTS/RESPONDENTS:

      1       EMPLOYEES' STATE INSURANCE CORPORATION,
              REPRESENTED BY ITS DIRECTOR GENERAL, PANCHADEEP
              BHAVAN, COMRADE INDERJEET GUPTA (CIG) MARG,
              NEW DELHI, PIN - 110002.

      2       REGIONAL DIRECTOR,
              ESI CORPORATION REGIONAL OFFICE, PANCHADEEP
              BHAVAN, NORTH SWARAJ ROUND, THRISSUR,
              PIN - 680020.

      3       DR. VIJAYALAKSHMI.V.
              MEDICAL SUPERINTENDENT, (CHAIRPERSON, TRANSFER
              COMMITTEE) ESIC HOSPITAL, EZHUKONE, KOLLAM,
              PIN - 691505.

      4       JELSON.V.A.
              DEPUTY DIRECTOR, (MEMBER SECRETARY, TRANSFER
              COMMITTEE). ESI REGIONAL OFFICE, PANCHADEEP
              BHAVAN, NORTH SWARAJ ROUND, THRISSUR,
              PIN - 680020.

      5       DR. DERIN.T.P.
              STATE MEDICAL OFFICER, (MEMBER, TRANSFER
              COMMITTEE) ESI REGIONAL OFFICE, PANCHADEEP
              BHAVAN, NORTH SWARAJ ROUND, THRISSUR,
              PIN - 680020.

              BY ADVS.
              ADARSH KUMAR
              SHASHANK DEVAN
              SRI.T.V.AJAYAKUMAR, SC



          THIS OP (CAT) HAVING COME UP FOR FINAL HEARING ON
03.10.2024, ALONG WITH OP (CAT).141/2024, 142/2024 AND
CONNECTED CASES, THE COURT ON 17.10.2024 DELIVERED THE
FOLLOWING:
                                                     2024:KER:77432
                                         3
O.P.(CAT) Nos.140, 141, 142, 143, 144,
146, 147, 149 and 150 of 2024




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

          THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN

                                         &

            THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR

THURSDAY, THE 17TH DAY OF OCTOBER 2024/ 25TH ASWINA, 1946

                       O.P. (CAT) NO. 141 OF 2024

 AGAINST THE ORDER DATED 19.08.2024 IN OA NO.412 OF 2024

     OF CENTRAL ADMINISTRATIVE TRIBUNAL,ERNAKULAM BENCH

PETITIONER/APPLICANT:

              MUHAMMED NIZAR.K.,
              AGED 38 YEARS
              S/O. MOIDEEN KOYA.K., NURSING OFFICER, ESIC
              HOSPITAL, UDYOGAMANDAL, RESIDING AT KUZHIKATTIL
              HOUSE, ERAMAM, MUPPATHADAM.P.O., ERNAKULAM
              DISTRICT, PIN - 683110.

              BY ADVS.
              ELVIN PETER P.J. (SR.)
              K.R.GANESH
              GOURI BALAGOPAL
              SREELEKSHMI A.S.



RESPONDENTS/RESPONDENTS:

      1       EMPLOYEES' STATE INSURANCE CORPORATION,
              REPRESENTED BY ITS DIRECTOR GENERAL. PANCHADEEP
              BHAVAN, COMRADE INDERJEET GUPTA (CIG) MARG,
              NEW DELHI, PIN - 110002.
                                                2024:KER:77432
                                         4
O.P.(CAT) Nos.140, 141, 142, 143, 144,
146, 147, 149 and 150 of 2024




      2       REGIONAL DIRECTOR,
              ESI CORPORATION REGIONAL OFFICE, PANCHADEEP
              BHAVAN, NORTH SWARAJ ROUND, THRISSUR,
              PIN - 680020.

      3       DR. VIJAYALAKSHMI.V.,
              MEDICAL SUPERINTENDENT, (CHAIRPERSON, TRANSFER
              COMMITTEE), ESIC HOSPITAL, EZHUKONE, KOLLAM,
              PIN - 691505.

      4       JELSON.V.A.,
              DEPUTY DIRECTOR, (MEMBER SECRETARY, TRANSFER
              COMMITTEE), ESI REGIONAL OFFICE, PANCHADEEP
              BHAVAN, NORTH SWARAJ ROUND, THRISSUR,
              PIN - 680020.

      5       DR. DERIN.T.P.
              STATE MEDICAL OFFICER, (MEMBER, TRANSFER
              COMMITTEE) ESI REGIONAL OFFICE, PANCHADEEP
              BHAVAN, NORTH SWARAJ ROUND, THRISSUR,
              PIN - 680020.

              BY ADVS.
              SRI.T.V.AJAYAKUMAR, SC
              ADARSH KUMAR
              SHASHANK DEVAN



          THIS OP (CAT) HAVING COME UP FOR FINAL HEARING ON
03.10.2024, ALONG WITH OP (CAT).140/2024 AND CONNECTED
CASES, THE COURT ON 17.10.2024 DELIVERED THE FOLLOWING:
                                                     2024:KER:77432
                                         5
O.P.(CAT) Nos.140, 141, 142, 143, 144,
146, 147, 149 and 150 of 2024




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

          THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN

                                         &

            THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR

THURSDAY, THE 17TH DAY OF OCTOBER 2024/ 25TH ASWINA, 1946

                        O.P.(CAT) NO. 142 OF 2024

 AGAINST THE ORDER DATED 19.08.2024 IN OA NO.407 OF 2024

     OF CENTRAL ADMINISTRATIVE TRIBUNAL,ERNAKULAM BENCH

PETITIONER/APPLICANT:

              JACKSON.K.FRANCIS,
              AGED 38 YEARS
              S/O. FRANCIS.C.A., NURSING OFFICER, ESIC
              HOSPITAL, UDYOGAMANDAL, RESIDING AT KATTIPALLAM
              HOUSE, ASOKAPURAM.P.O., ALUVA, ERNAKULAM
              DISTRICT, PIN - 683101.

              BY ADVS.
              ELVIN PETER P.J. (SR.)
              K.R.GANESH
              GOURI BALAGOPAL
              SREELEKSHMI A.S.


RESPONDENTS/RESPONDENTS:

      1       EMPLOYEES' STATE INSURANCE CORPORATION
              REPRESENTED BY ITS DIRECTOR GENERAL, PANCHADEEP
              BHAVAN, COMRADE INDERJEET GUPTA (CIG) MARG,
              NEW DELHI, PIN - 110002.
                                                2024:KER:77432
                                         6
O.P.(CAT) Nos.140, 141, 142, 143, 144,
146, 147, 149 and 150 of 2024


      2       REGIONAL DIRECTOR,
              ESI CORPORATION REGIONAL OFFICE, PANCHADEEP
              BHAVAN, NORTH SWARAJ ROUND, THRISSUR,
              PIN - 680020.

      3       DR. VIJAYALAKSHMI.V.,
              MEDICAL SUPERINTENDENT, (CHAIRPERSON, TRANSFER
              COMMITTEE) ESIC HOSPITAL, EZHUKONE, KOLLAM,
              PIN - 691505.

      4       JELSON.V.A.
              (MEMBER SECRETARY, TRANSFER COMMITTEE). ESI
              REGIONAL OFFICE, PANCHADEEP BHAVAN, NORTH
              SWARAJ ROUND, THRISSUR, PIN - 680020.

      5       DR. DERIN.T.P.,
              STATE MEDICAL OFFICER, (MEMBER, TRANSFER
              COMMITTEE.) ESI REGIONAL OFFICE, PANCHADEEP
              BHAVAN, NORTH SWARAJ ROUND, THRISSUR,
              PIN - 680020.

              SRI.T.V.AJAYAKUMAR, SC


          THIS OP (CAT) HAVING COME UP FOR FINAL HEARING ON
03.10.2024, ALONG WITH OP (CAT).140/2024 AND CONNECTED
CASES, THE COURT ON 17.10.2024 DELIVERED THE FOLLOWING:
                                                     2024:KER:77432
                                         7
O.P.(CAT) Nos.140, 141, 142, 143, 144,
146, 147, 149 and 150 of 2024




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

          THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN

                                         &

            THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR

THURSDAY, THE 17TH DAY OF OCTOBER 2024/ 25TH ASWINA, 1946

                        O.P.(CAT) NO. 143 OF 2024

 AGAINST THE ORDER DATED 19.08.2024 IN OA NO.399 OF 2024

     OF CENTRAL ADMINISTRATIVE TRIBUNAL,ERNAKULAM BENCH

PETITIONERS/APPLICANTS 1 TO 10:

      1       ASHITHA P GEORGE
              AGED 37 YEARS
              NURSING OFFICER, ESIC HOSPITAL, UDYOGAMANDAL,
              ERNAKULAM, RESIDING AT AYYANIKKATTU,N.A.D P.O,
              KOMBARA, ALUVA, ERNAKULAM, PIN - 683563.

      2       DEEPTHI MATHEW
              AGED 41 YEARS
              NURSING OFFICER, ESIC HOSPITAL,UDYOGAMANDAL,
              ERNAKULAM, RESIDING AT PALAKUZHY HOUSE,AKG
              ROAD,EDAPPALLY TOLL, EDAPPALLY (P.O),
              PIN - 682024.

      3       BABURAJ V.K.
              AGED 39 YEARS
              NURSING OFFICER, ESIC HOSPITAL,UDYOGAMANDAL,
              ERNAKULAM, RESIDING AT ANTHIKKAD HOUSE,
              MUPPATHADAM, ALUVA, PIN - 683110.
                                                2024:KER:77432
                                         8
O.P.(CAT) Nos.140, 141, 142, 143, 144,
146, 147, 149 and 150 of 2024


      4       DEEPTHI JOHN
              AGED 36 YEARS
              NURSING OFFICER, ESIC HOSPITAL,UDYOGAMANDAL,
              ERNAKULAM, RESIDING AT KAKKOORAN HOUSE, BEHIND
              PVIP QUARTERS, IRINGOLE P O. PERUMBAVOOR,
              PIN - 683548.

      5       SABNAM S.M.
              AGED 39 YEARS
              NURSING OFFICER, ESIC HOSPITAL,UDYOGAMANDAL,
              ERNAKULAM, RESIDING AT AL RAYYAN HOUSE,
              PEEDIKAPADI, WEST KADUNGALLOOR P O, ALUVA,
              PIN - 683110.

      6       JINCE JACOB
              AGED 36 YEARS
              NURSING OFFICER, ESIC HOSPITAL,UDYOGAMANDAL,
              ERNAKULAM, RESIDING AT PUTHIYEDATH HOUSE, SOUTH
              VAZHAKULAM P.O, ERNAKULAM, PIN - 683105.

      7       SANDHYA MOHANAN
              AGED 36 YEARS
              NURSING OFFICER, ESIC HOSPITAL,UDYOGAMANDAL,
              ERNAKULAM, RESIDING AT KANNALAKUNNEL (H)
              CHANGAMPUZHANAGAR P.O., EDAPPALLY, ERNAKULAM,
              PIN - 682033.

      8       BLITZ MATHEW
              AGED 39 YEARS
              NURSING OFFICER, ESIC HOSPITAL,UDYOGAMANDAL,
              ERNAKULAM, RESIDING AT12/92G, GRACE VILLA, NEAR
              ST:JOHNS CHURCH, MUPPATHADAM, PIN - 683110.

      9       ATHIRA JUSTIN
              AGED 39 YEARS
              NURSING OFFICER, ESIC HOSPITAL,UDYOGAMANDAL,
              ERNAKULAM, RESIDING AT KIZHAKKEPALLIPPURATH
              HOUSE, PALACKAMATTOM, KINGINIMATTAM P O,
              PIN - 682311.
                                                2024:KER:77432
                                         9
O.P.(CAT) Nos.140, 141, 142, 143, 144,
146, 147, 149 and 150 of 2024


     10       ARUN P.B.
              AGED 37 YEARS
              NURSING OFFICER, ESIC HOSPITAL,UDYOGAMANDAL,
              ERNAKULAM, RESIDING AT KALAPURACKAL HOUSE, HMT
              COLONY PO, KALAMASSERY, ERNAKULAM,
              PIN - 683503.

              BY ADVS.
              P.RAMAKRISHNAN
              PREETHI RAMAKRISHNAN
              PRATAP ABRAHAM VARGHESE
              MANOJKUMAR G.
              ASHOK MENON

RESPONDENTS/RESPONDENTS & 11TH APPLICANT:

      1       EMPLOYEES STATE INSURANCE CORPORATION
              PANCHDWEEP BHAVAN, CIG MARG, NEW DELHI,
              REPRESENTED BY ITS CHAIRMAN, PIN - 110002.

      2       THE REGIONAL DIRECTOR
              ESI CORPORATION, REGIONAL OFFICE, PANCHDWEEP
              BHAVAN, NORTH SWARAJ ROUND, THRISSUR,
              PIN - 680020.

      3       THE DEPUTY DIRECTOR (MED- ADM)
              ESI CORPORATION, PANCHDWEEP BHAVAN, NORTH
              SWARAJ ROUND, THRISSUR, PIN - 680020.

      4       NISHA P.S.
              NURSING OFFICER, ESIC HOSPITAL,UDYOGAMANDAL,
              ERNAKULAM, RESIDING AT VARIYATH HOUSE, V. K.C
              P. O, MANIYATHRAMUGAL. THEVAKKAL, ERNAKULAM,
              KERALA, PIN - 682021.

     5*       JISHAMOL MATHEW,
              AGED 46 YEARS, W/O. BIJOY M.V., WORKING AS
              NURSING OFFICER, ESIC MODEL & SUPER SPECIALTY
              HOSPITAL, ASRAMAM, KOLLAM, RESIDING AT
              MADHAVASSERIL (H), ALUVA P.O., ERNAKULAM
              DISTRICT, PIN: 683101.
                                                2024:KER:77432
                                         10
O.P.(CAT) Nos.140, 141, 142, 143, 144,
146, 147, 149 and 150 of 2024




     6*       SHEEJA BOBAN,
              AGED 50 YEARS, W/O.BOBAN THOMAS, WORKING AS
              NURSING OFFICER, ESIC MODEL & SUPER SPECIALTY
              HOSPITAL, ASRAMAM, KOLLAM, RESIDING AT
              PATHIL(H), VMAPRA, IC, EAST KODUNGALLOOR,
              U.C.COLLEGE P.O., ALUVA, ERNAKULAM, PIN:683102.

              *ARE IMPLEADED AS ADDITIONAL RESPONDENTS R5 AND
              R6 ASPER ORDER DATED 02.09.2024 IN IA 1/2024 IN
              OP(CAT)143/2024.

              BY ADVS.
              SRI.T.V.AJAYAKUMAR, SC
              SAJITH KUMAR V.
              VIVEK A.V.
              AMMU M.
              SREEHARI V.S.



       THIS OP (CAT) HAVING COME UP FOR FINAL HEARING ON
03.10.2024, ALONG WITH OP (CAT).140/2024 AND CONNECTED
CASES, THE COURT ON 17.10.2024 DELIVERED THE FOLLOWING:
                                                     2024:KER:77432
                                         11
O.P.(CAT) Nos.140, 141, 142, 143, 144,
146, 147, 149 and 150 of 2024




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

          THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN

                                         &

            THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR

THURSDAY, THE 17TH DAY OF OCTOBER 2024/ 25TH ASWINA, 1946

                        O.P.(CAT) NO. 144 OF 2024

 AGAINST THE ORDER DATED 19.08.2024 IN OA NO.410 OF 2024

     OF CENTRAL ADMINISTRATIVE TRIBUNAL,ERNAKULAM BENCH

PETITIONER/APPLICANT:

              ELDHO M.GEORGE,
              AGED 37 YEARS
              S/O. P. GEORGE, NURSING OFFICER, ESIC HOSPITAL,
              UDYOGAMANDAL, ERNAKULAM-683 501, RESIDING AT
              MUKULATH HOUSE, VALAYANCHIRANGARA.P.O.,
              PERUMBAVOOR, PIN - 683556.

              BY ADVS.
              ELVIN PETER P.J. (SR.)
              K.R.GANESH
              GOURI BALAGOPAL
              SREELEKSHMI A.S.



RESPONDENTS/RESPONDENTS:

      1       EMPLOYEES' STATE INSURANCE CORPORATION,
              REPRESENTED BY ITS DIRECTOR GENERAL. PANCHADEEP
              BHAVAN, COMRADE INDERJEET GUPTA (CIG) MARG, NEW
              DELHI, PIN - 110002.
                                                2024:KER:77432
                                         12
O.P.(CAT) Nos.140, 141, 142, 143, 144,
146, 147, 149 and 150 of 2024




      2       REGIONAL DIRECTOR,
              ESI CORPORATION REGIONAL OFFICE, PANCHADEEP
              BHAVAN, NORTH SWARAJ ROUND, THRISSUR,
              PIN - 680020.

      3       DR. VIJAYALAKSHMI.V.
              MEDICAL SUPERINTENDENT, (CHAIRPERSON, TRANSFER
              COMMITTEE) ESIC HOSPITAL, EZHUKONE, KOLLAM,
              PIN - 691505

      4       JELSON.V.A.
              DEPUTY DIRECTOR,(MEMBER SECRETARY, TRANSFER
              COMMITTEE) ESI REGIONAL OFFICE, PANCHADEEP
              BHAVAN, NORTH SWARAJ ROUND, THRISSUR,
              PIN - 680020.

      5       DR. DERIN.T.P.
              STATE MEDICAL OFFICER, (MEMBER, TRANSFER
              COMMITTEE) ESI REGIONAL OFFICE, PANCHADEEP
              BHAVAN, NORTH SWARAJ ROUND, THRISSUR,
              PIN - 680020.


              BY ADVS.
              SRI.T.V.AJAYAKUMAR, SC
              ADARSH KUMAR
              SHASHANK DEVAN


          THIS OP (CAT) HAVING COME UP FOR FINAL HEARING ON
03.10.2024, ALONG WITH OP (CAT).140/2024 AND CONNECTED
CASES, THE COURT ON 17.10.2024 DELIVERED THE FOLLOWING:
                                                     2024:KER:77432
                                         13
O.P.(CAT) Nos.140, 141, 142, 143, 144,
146, 147, 149 and 150 of 2024


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

          THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN

                                         &

            THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR

THURSDAY, THE 17TH DAY OF OCTOBER 2024/ 25TH ASWINA, 1946

                        O.P.(CAT) NO. 146 OF 2024

 AGAINST THE ORDER DATED 19.08.2024 IN OA NO.408 OF 2024

     OF CENTRAL ADMINISTRATIVE TRIBUNAL,ERNAKULAM BENCH

PETITIONER/APPLICANT:

              BENOY K.PAULOSE,
              AGED 40 YEARS
              S/O. K.K. PAULOSE, NURSING OFFICER, ESIC
              HOSPITAL, UDYOGAMANDAL, ERNAKULAM-683 501,
              RESIDING AT KEERIKKATTIL HOUSE, EDATHALA.P.O.,
              POOKKATTUPADY, ERNAKULAM DISTRICT,
              PIN - 683561.

              BY ADVS.
              ELVIN PETER P.J. (SR.)
              K.R.GANESH
              GOURI BALAGOPAL
              SREELEKSHMI A.S.



RESPONDENTS/RESPONDENTS:

      1       EMPLOYEES' STATE INSURANCE CORPORATION,
              REPRESENTED BY ITS DIRECTOR GENERAL PANCHADEEP
              BHAVAN, COMRADE INDERJEET GUPTA (CIG) MARG,
              NEW DELHI, PIN - 110002.
                                                2024:KER:77432
                                         14
O.P.(CAT) Nos.140, 141, 142, 143, 144,
146, 147, 149 and 150 of 2024




      2       REGIONAL DIRECTOR,
              ESI CORPORATION REGIONAL OFFICE, PANCHADEEP
              BHAVAN, NORTH SWARAJ ROUND, THRISSUR,
              PIN - 680020.

      3       DR. VIJAYALAKSHMI.V.
              MEDICAL SUPERINTENDENT, (CHAIRPERSON, TRANSFER
              COMMITTEE) ESIC HOSPITAL, EZHUKONE, KOLLAM,
              PIN - 691505.

      4       JELSON.V.A.
              DEPUTY DIRECTOR, (MEMBER SECRETARY, TRANSFER
              COMMITTEE) ESI REGIONAL OFFICE, PANCHADEEP
              BHAVAN, NORTH SWARAJ ROUND, THRISSUR,
              PIN - 680020.

      5       DR. DERIN.T.P.
              STATE MEDICAL OFFICER, (MEMBER, TRANSFER
              COMMITTEE) ESI REGIONAL OFFICE, PANCHADEEP
              BHAVAN, NORTH SWARAJ ROUND, THRISSUR,
              PIN - 680020.

     6*       JISHAMOL MATHEW
              W/O., BIJOY M.V., WORKING AS NURSING OFFICER,
              ESIC MODEL & SUPER SPECIALTY HOSPITAL, ASRAMAM,
              KOLLAM, RESIDING AT MADHAVASSERIL (H), ALUVA
              P.O., ERNAKULAM DISTRICT 683101.

     7*       SHEEJA BOBAN
              W/O. BOBAN THOMAS, WORKING AS NURSING OFFICER,
              ESIC MODEL & SUPER SPECIALTY HOSPITAL, ASRAMAM,
              KOLLAM, RESIDING AT PATHIL (H), VMAPRA, IC,
              EAST KODUNGALLOOR, U.C. COLLEGE P.O., ALUVA,
              ERNAKULAM 683102.

              *ARE IMPLEADED AS ADDITIONAL RESPONDENTS R6 &
              R7 AS PER ORDER DATED 2.09.2024 IN IA 1/2024 IN
              OP(CAT)146/2024.

              BY ADVS.
              SRI.T.V.AJAYAKUMAR, SC
                                               2024:KER:77432
                                         15
O.P.(CAT) Nos.140, 141, 142, 143, 144,
146, 147, 149 and 150 of 2024


              ADARSH KUMAR
              SAJITH KUMAR V.
              SHASHANK DEVAN
              AMMU M.
              SREEHARI V.S.
              VIVEK A.V.



       THIS OP (CAT) HAVING COME UP FOR FINAL HEARING ON
03.10.2024, ALONG WITH OP (CAT).140/2024 AND CONNECTED
CASES, THE COURT ON 17.10.2024 DELIVERED THE FOLLOWING:
                                                     2024:KER:77432
                                         16
O.P.(CAT) Nos.140, 141, 142, 143, 144,
146, 147, 149 and 150 of 2024




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

          THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN

                                         &

            THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR

THURSDAY, THE 17TH DAY OF OCTOBER 2024/ 25TH ASWINA, 1946

                        O.P.(CAT) NO. 147 OF 2024

 AGAINST THE ORDER DATED 19.08.2024 IN OA NO.411 OF 2024

     OF CENTRAL ADMINISTRATIVE TRIBUNAL,ERNAKULAM BENCH

PETITIONER/APPLICANT:

              LIJY JOSE,
              AGED 40 YEARS
              D/O. JOSE MATTATHIL, NURSING OFFICER, ESIC
              HOSPITAL, UDYOGAMANDAL, RESIDING AT MRS
              QUARTERS, KEEZHMADU, THOTTUMUGHAM.P.O.,
              ERNAKULAM DISTRICT, PIN - 683105.

              BY ADVS.
              ELVIN PETER P.J. (SR.)
              K.R.GANESH
              GOURI BALAGOPAL
              SREELEKSHMI A.S.



RESPONDENTS/RESPONDENTS:

      1       EMPLOYEES' STATE INSURANCE CORPORATION,
              REPRESENTED BY ITS DIRECTOR GENERAL, PANCHADEEP
              BHAVAN, COMRADE INDERJEET GUPTA (CIG) MARG,
              NEW DELHI, PIN - 110002.
                                                2024:KER:77432
                                         17
O.P.(CAT) Nos.140, 141, 142, 143, 144,
146, 147, 149 and 150 of 2024




      2       REGIONAL DIRECTOR,
              ESI CORPORATION REGIONAL OFFICE, PANCHADEEP
              BHAVAN, NORTH SWARAJ ROUND, THRISSUR,
              PIN - 680020.

      3       DR. VIJAYALAKSHMI.V.,
              MEDICAL SUPERINTENDENT, (CHAIRPERSON, TRANSFER
              COMMITTEE). ESIC HOSPITAL, EZHUKONE, KOLLAM,
              PIN - 691505.

      4       JELSON.V.A.,
              DEPUTY DIRECTOR, (MEMBER SECRETARY, TRANSFER
              COMMITTEE) ESI REGIONAL OFFICE, PANCHADEEP
              BHAVAN, NORTH SWARAJ ROUND, THRISSUR,
              PIN - 680020.

      5       DR. DERIN.T.P.
              STATE MEDICAL OFFICER, (MEMBER, TRANSFER
              COMMITTEE.) ESI REGIONAL OFFICE, PANCHADEEP
              BHAVAN, NORTH SWARAJ ROUND, THRISSUR,
              PIN - 680020.

              BY ADVS.
              SRI.T.V.AJAYAKUMAR, SC
              ADARSH KUMAR
              SHASHANK DEVAN



          THIS OP (CAT) HAVING COME UP FOR FINAL HEARING ON
03.10.2024, ALONG WITH OP (CAT).140/2024 AND CONNECTED
CASES, THE COURT ON 17.10.2024 DELIVERED THE FOLLOWING:
                                                     2024:KER:77432
                                         18
O.P.(CAT) Nos.140, 141, 142, 143, 144,
146, 147, 149 and 150 of 2024




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

          THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN

                                         &

            THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR

THURSDAY, THE 17TH DAY OF OCTOBER 2024/ 25TH ASWINA, 1946

                       O.P. (CAT) NO. 149 OF 2024

 AGAINST THE ORDER DATED 19.08.2024 IN OA NO.397 OF 2024

     OF CENTRAL ADMINISTRATIVE TRIBUNAL,ERNAKULAM BENCH

PETITIONERS/APPLICANTS 6,7,9,10 & 13:

      1       NASEEMA C.M
              AGED 44 YEARS
              W/O. JOHNSON THOMAS, NURSING OFFICER, ESIC
              HOSPITAL, UDYOGAMANDAL, ERNAKULAM RESIDING AT
              KARALIL JOHNSON VILLA, EAST KALLADA P.O,
              KOLLAM, PIN - 683501.

      2       NASEERA M.P
              AGED 44 YEARS
              W/O. ALI M.B, NURSING OFFICER, ESIC HOSPITAL,
              UDYOGAMANDAL, ERNAKULAM . RESIDING AT MANICKAL
              HOUSE, MANIKKINAR P.O, PAIMUTTOM,
              KOTHAMANGALAM, PIN - 683501.

      3       PUSHPITHA POULOSE
              AGED 44 YEARS
              W/O. JOJU V.R, NURSING OFFICER, ESIC HOSPITAL,
              UDYOGAMANDAL, ERNAKULAM RESIDING AT VADAYIL
              HOUSE, MATHILAKAM P.O, THRISSUR 680 685,
              PIN - 683501.
                                                2024:KER:77432
                                         19
O.P.(CAT) Nos.140, 141, 142, 143, 144,
146, 147, 149 and 150 of 2024


      4       TREESA STOY PALAKKAL
              AGED 46 YEARS
              W/O. JIJU T.V, NURSING OFFICER, ESIC HOSPITAL,
              UDYOGAMANDAL, ERNAKULAM RESIDING AT THARAYIL
              HOUSE, POYYA P.O, THRISSUR DISTRICT,
              PIN - 683501.

      5       JEENA SAJI
              AGED 46 YEARS
              W/O. SAJI A.K, AGED 46 YEARS, NURSING OFFICER,
              ESIC HOSPITAL, UDYOGAMANDAL, ERNAKULAM RESIDING
              AT ADAKKARA HOUSE, THURUTHY P.O,PRALAYAKAD,
              ERNAKULAM 683 545., PIN - 683501.

              BY ADVS.
              THAMPAN THOMAS
              B.V.JOY SANKAR
              NINCY MATHEW
              HENA BAHULEYAN


RESPONDENTS/RESPONDENTS 1 TO 4 & APPLICANTS 1 TO 5,
8,11,12&14:

      1       EMPLOYEES STATE INSURANCE CORPORATION
              PANCHADEEP BHAVAN, NEW DELHI REPRESENTED BY ITS
              DIRECTOR GENERAL, PIN - 110002.

      2       THE MEDICAL COMMISSIONER
              EMPLOYEES STATE INSURANCE CORPORATION,
              PANCHADEEP BHAVAN, NEW DELHI, PIN - 110002.

      3       THE ADDITIONAL COMMISSIONER & REGIONAL DIRECTOR
              EMPLOYEES STATE INSURANCE CORPORATION, REGIONAL
              OFFICE, PANCHADEEP BHAVAN, N S ROUND, THRISSUR,
              PIN - 680020.

      4       THE MEDICAL SUPERINTENDENT
              ESIC HOSPITAL, UDYOGAMANDAL, ERNAKULAM
              DISTRICT, PIN - 683501.
                                                2024:KER:77432
                                         20
O.P.(CAT) Nos.140, 141, 142, 143, 144,
146, 147, 149 and 150 of 2024


      5       BINDUMOL M.N
              AGED 51 YEARS
              W/O. SURENDRAN V.S, AGED 51 YEARS, NURSING
              OFFICER, ESIC HOSPITAL, UDYOGAMANDAL, ERNAKULAM
              RESIDING AT VADAKKEDATH HOUSE, NANDAKSHARA,
              MUPPATHADOM P.O, ERNAKULAM, PIN - 683501.

      6       SIMI. N.D
              AGED 50 YEARS
              W/O. JIJI JOSEPH, NURSING OFFICER, ESIC
              HOSPITAL, UDYOGAMANDAL, ERNAKULAM RESIDING AT
              PETTAH HOUSE, 0LANAD, KURIAPPARAMBA, VARAPUZHA
              P.O., ERNAKULAM, PIN - 683501.

      7       SOPHYA VARGHESE
              AGED 50 YEARS
              W/O. BINU P.A, NURSING OFFICER, ESIC HOSPITAL,
              UDYOGAMANDAL, ERNAKULAM RESIDING AT PALLATH
              HOUSE, NELLIMATTOM P.O, KOTHAMANGALAM,
              ERNAKULAM, PIN - 683501.

      8       JAMUNA P.K.
              AGED 56 YEARS
              W/O. M.K. SHAJU, NURSING OFFICER, ESIC
              HOSPITAL, UDYOGAMANDAL, ERNAKULAM . RESIDING AT
              PARAPPATTU HOUSE, PAMPAKUDA P.O, ERNAKULAM,
              PIN - 683501.

      9       ELBYMOL ELDHO
              AGED 52 YEARS
              W/O. SHAJIMON P.G, NURSING OFFICER, ESIC
              HOSPITAL, UDYOGAMANDAL, ERNAKULAM RESIDING AT
              PAREKUDIYIL HOUSE, VARAPETTY P.0,
              KOTHAMANGALAM, ERNAKULAM, PIN - 683501.

     10       SABIDA.P.S
              AGED 48 YEARS
              W/O. PRADEEP K.S, NURSING OFFICER, ESIC
              HOSPITAL, UDYOGAMANDAL, ERNAKULAM, RESIDING AT
              KIZHAKKEPOKKATHARA, VAIKOM P.O, KOTTAYAM,
              PIN - 683501.
                                                2024:KER:77432
                                         21
O.P.(CAT) Nos.140, 141, 142, 143, 144,
146, 147, 149 and 150 of 2024


     11       SHIJA C.R.
              AGED 45 YEARS
              W/O. U.V. SAHAJAN, NURSING OFFICER, ESIC
              HOSPITAL, UDYOGAMANDAL, ERNAKULAM . RESIDING AT
              UTTUMADATHIL HOUSE, NEAR CHITTUKUNNIL TEMPLE,
              MUPPATHADOM P.O, ALUVA, PIN - 683501.

     12       SAJITHA JOSEPH
              AGED 50 YEARS
              W/O. KUNJUMON THOMAS, NURSING OFFICER, ESIC
              HOSPITAL, UDYOGAMANDAL, ERNAKULAM RESIDING AT
              MALARKATTU HOUSE, KANAKKARY P.O, KOTTAYAM,
              PIN - 683501.

     13       DIVYA P VISAL
              AGED 37 YEARS
              W/O. ANEESH M.J, NURSING OFFICER, ESIC
              HOSPITAL, UDYOGAMANDAL, ERNAKULAM . RESIDING AT
              MOOLACHERIL HOUSE, KUZHIMATTOM P.0, KOTTAYAM,
              PIN - 683501.


              BY ADVS
              SRI.T.V.AJAYAKUMAR, SC
              SRI. JACOB CHACKO


       THIS OP (CAT) HAVING COME UP FOR FINAL HEARING ON
03.10.2024, ALONG WITH OP (CAT).140/2024 AND CONNECTED
CASES, THE COURT ON 17.10.2024 DELIVERED THE FOLLOWING:
                                                     2024:KER:77432
                                         22
O.P.(CAT) Nos.140, 141, 142, 143, 144,
146, 147, 149 and 150 of 2024




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

          THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN

                                         &

            THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR

THURSDAY, THE 17TH DAY OF OCTOBER 2024/ 25TH ASWINA, 1946

                        O.P.(CAT) NO. 150 OF 2024

 AGAINST THE ORDER DATED 19.08.2024 IN OA NO.397 OF 2024

     OF CENTRAL ADMINISTRATIVE TRIBUNAL,ERNAKULAM BENCH

PETITIONERS/APPLICANTS 1 TO 5,8,11,12&14:

      1       BINDUMOL M.N
              AGED 51 YEARS
              W/O. SURENDRAN V.S,NURSING OFFICER, ESIC
              HOSPITAL, UDYOGAMANDAL, ERNAKULAM . RESIDING AT
              VADAKKEDATH HOUSE, NANDAKSHARA, MUPPATHADOM
              P.O, ERNAKULAM, PIN - 683501.

      2       SIMI. N.D
              AGED 50 YEARS
              W/O. JIJI JOSEPH,NURSING OFFICER, ESIC
              HOSPITAL, UDYOGAMANDAL, ERNAKULAM . ,RESIDING
              AT PETTAH HOUSE, OLANAD, KURIAPPARAMBA,
              VARAPUZHA P.O., ERNAKULAM, PIN - 683501.

      3       SOPHYA VARGHESE
              AGED 50 YEARS
              W/O. BINU P.A, NURSING OFFICER, ESIC HOSPITAL,
              UDYOGAMANDAL, ERNAKULAM . RESIDING AT PALLATH
              HOUSE, NELLIMATTOM P.O, KOTHAMANGALAM,
              ERNAKULAM, PIN - 683501.
                                                2024:KER:77432
                                         23
O.P.(CAT) Nos.140, 141, 142, 143, 144,
146, 147, 149 and 150 of 2024


      4       JAMUNA P.K.
              AGED 56 YEARS
              W/O. M.K. SHAJU,NURSING OFFICER, ESIC HOSPITAL,
              UDYOGAMANDAL, ERNAKULAM, RESIDING AT PARAPPATTU
              HOUSE, PAMPAKUDA P.O, ERNAKULAM, PIN - 683501.

      5       ELBYMOL ELDHO
              AGED 52 YEARS
              W/O. SHAJIMON P.G, NURSING OFFICER, ESIC
              HOSPITAL, UDYOGAMANDAL, ERNAKULAM . RESIDING AT
              PAREKUDIYIL HOUSE, VARAPETTY P.O,
              KOTHAMANGALAM, ERNAKULAM, PIN - 683501.

      6       SABIDA.P.S, AGED 48 YEARS
              W/O. PRADEEP K.S, NURSING OFFICER, ESIC
              HOSPITAL, UDYOGAMANDAL, ERNAKULAM, RESIDING AT
              KIZHAKKEPOKKATHARA, VAIKOM P.O, KOTTAYAM,
              PIN - 683501.

      7       SHIJA C.R.
              AGED 45 YEARS
              W/O. U.V. SAHAJAN,NURSING OFFICER, ESIC
              HOSPITAL, UDYOGAMANDAL, ERNAKULAM, RESIDING AT
              UTTUMADATHIL HOUSE, NEAR CHITTUKUNNIL TEMPLE,
              MUPPATHADOM P.O, ALUVA, PIN - 683501.

      8       SAJITHA JOSEPH, AGED 50 YEARS
              W/O. KUNJUMON THOMAS, NURSING OFFICER, ESIC
              HOSPITAL, UDYOGAMANDAL, ERNAKULAM,
              PIN - 683501.

      9       DIVYA P VISAL, AGED 37 YEARS
              W/O. ANEESH M.J, NURSING OFFICER, ESIC
              HOSPITAL, UDYOGAMANDAL, ERNAKULAM . RESIDING AT
              MOOLACHERIL HOUSE, KUZHIMATTOM P.O, KOTTAYAM,
              PIN - 683501.

              BY ADVS.
              THAMPAN THOMAS
              B.V.JOY SANKAR
              NINCY MATHEW
              HENA BAHULEYAN
                                                2024:KER:77432
                                         24
O.P.(CAT) Nos.140, 141, 142, 143, 144,
146, 147, 149 and 150 of 2024




RESPONDENTS/RESPONDENTS 1 TO 4 AND APPLICANTS 6,7,9,10 &
13:

      1       EMPLOYEES STATE INSURANCE CORPORATION,
              PANCHADEEP BHAVAN, NEW DELHI , REPRESENTED BY
              ITS DIRECTOR GENERAL, PIN - 110002

      2       THE MEDICAL COMMISSIONER
              EMPLOYEES STATE INSURANCE CORPORATION,
              PANCHADEEP BHAVAN, NEW DELHI ., PIN - 110002

      3       THE ADDITIONAL COMMISSIONER & REGIONAL DIRECTOR
              EMPLOYEES STATE INSURANCE CORPORATION, REGIONAL
              OFFICE, PANCHADEEP BHAVAN, N S ROUND, THRISSUR,
              PIN - 680020

      4       THE MEDICAL SUPERINTENDENT
              ESIC HOSPITAL, UDYOGAMANDAL, ERNAKULAM
              DISTRICT, PIN - 683501

      5       NASEEMA C.M
              AGED 44 YEARS
              W/O. JOHNSON THOMAS, NURSING OFFICER, ESIC
              HOSPITAL, UDYOGAMANDAL, ERNAKULAM 683 501.
              RESIDING AT KARALIL JOHNSON VILLA, EAST KALLADA
              P.O, KOLLAM ., PIN - 691502

      6       NASEERA. M.P
              AGED 44 YEARS
              W/O. ALI M.B, NURSING OFFICER, ESIC HOSPITAL,
              UDYOGAMANDAL, ERNAKULAM . RESIDING AT MANICKAL
              HOUSE, MANIKKINAR P.O, PAIMUTTOM,
              KOTHAMANGALAM, PIN - 683501

      7       PUSHPITHA POULOSE
              AGED 44 YEARS
              W/O. JOJU V.R, NURSING OFFICER, ESIC HOSPITAL,
              UDYOGAMANDAL, ERNAKULAM . RESIDING AT VADAYIL
              HOUSE, MATHILAKAM P.O, THRISSUR, PIN - 683501.
                                                2024:KER:77432
                                         25
O.P.(CAT) Nos.140, 141, 142, 143, 144,
146, 147, 149 and 150 of 2024


      8       TREESA STOY PALAKKAL
              AGED 46 YEARS
              W/O. JIJU T.V, NURSING OFFICER, ESIC HOSPITAL,
              UDYOGAMANDAL, ERNAKULAM . RESIDING AT THARAYIL
              HOUSE, POYYA P.O, THRISSUR DISTRICT,
              PIN - 683501.

      9       JEENA SAJI
              AGED 46 YEARS
              . W/O. SAJI A.K, NURSING OFFICER, ESIC
              HOSPITAL, UDYOGAMANDAL, ERNAKULAM . RESIDING AT
              ADAKKARA HOUSE, THURUTHY P.O,PRALAYAKAD,
              ERNAKULAM, PIN - 683501.

    10*       JISHAMOL MATHEW
              W/O., BIJOY M.V., WORKING AS NURSING OFFICER,
              ESIC MODEL & SUPER SPECIALTY HOSPITAL, ASRAMAM,
              KOLLAM, RESIDING AT MADHAVASSERIL (H), ALUVA
              P.O., ERNAKULAM DISTRICT 683101

    11*       SHEEJA BOBAN
              W/O. BOBAN THOMAS, WORKING AS NURSING OFFICER,
              ESIC MODEL & SUPER SPECIALTY HOSPITAL, ASRAMAM,
              KOLLAM, RESIDING AT PATHIL (H), VMAPRA, IC,
              EAST KODUNGALLOOR, U.C. COLLEGE P.O., ALUVA,
              ERNAKULAM 683102.

              *ARE IMPLEADED AS ADDITIONAL RESPONDENTS R10 &
              R11 AS PER ORDER DATED 02.09.2024 IN IA.2/2024
              IN OP(CAT)150/2024


              BY ADVS
              SRI.T.V.AJAYAKUMAR, SC
              ADARSH KUMAR
              JACOB CHACKO
              SAJITH KUMAR V.
              SHASHANK DEVAN
              SREEHARI V.S.
              VIVEK A.V.
              AMMU M.
                                               2024:KER:77432
                                         26
O.P.(CAT) Nos.140, 141, 142, 143, 144,
146, 147, 149 and 150 of 2024




       THIS OP (CAT) HAVING COME UP FOR FINAL HEARING ON
03.10.2024, ALONG WITH OP (CAT).140/2024 AND CONNECTED
CASES, THE COURT ON 17.10.2024 DELIVERED THE FOLLOWING:
                                                     2024:KER:77432
                                         27
O.P.(CAT) Nos.140, 141, 142, 143, 144,
146, 147, 149 and 150 of 2024


         ANIL K. NARENDRAN & P.G. AJITHKUMAR, JJ.
     -----------------------------------------------------------
          O.P.(CAT) Nos.140, 141, 142, 143, 144,
                146, 147, 149 and 150 of 2024
     -----------------------------------------------------------
           Dated this the 17th day of October, 2024


                                   JUDGMENT

P.G.Ajithkumar, J.

These original petitions were filed by the respective

applicants in O.A.Nos.397 of 2024, 399 of 2024 and 407 to

412 of 2024 on the files of the Central Administrative Tribunal,

Ernakulam Bench. While applicant Nos.6, 7, 9, 10 and 13 in

O.A.No.397 of 2024 filed O.P.(CAT) No.149 of 2024, applicants

No.1 to 5, 8, 11, 12 and 14 in O.A.No.397 of 2024 filed O.P.

(CAT) No.150 of 2024. The applicants in the other original

applications have filed the respective original petitions. A

common order dated 19.08.2024 in the original application is

called in question in these original petition. The documents

are referred to as produced in O.A.No.409 of 2024, which is

the subject matter of O.P.(CAT) No.140 of 2024.

2024:KER:77432

O.P.(CAT) Nos.140, 141, 142, 143, 144, 146, 147, 149 and 150 of 2024

2. The petitioners are working as Nursing Officers at

E.S.I. Corporation Hospital, Udyogamandal. Annexure A1 is a

copy of the office order No.222 of 2024 dated 23.07.2024

issued by the 2nd respondent-Regional Director, ESI

Corporation, Regional Office, Thrissur. It is the order of general

transfer in the year 2024. In terms of that order, 76 Nursing

Officers working at various ESI Hospitals were transferred. Out

of them, 35 persons have been transferred out from ESIC

Hospital, Udyogamandal. Sl.Nos.2, 5 and 42 to 76 in Annexure

A1 are the nursing officers transferred from ESIC Hospital,

Udyogamandal. Except Sl.Nos.2 and 5, other 33 Nursing

Officers are the persons approached the Administrative Tribunal

by filing the aforesaid original applications. They seek to set

aside Annexure A1 order to the extent it relates to the said

applicants. They further seek to direct the 1 st respondent to

consider representations submitted by the respective applicants

requesting to reconsider their transfer. Interim relief to stay

implementation of Annexure A1 transfer order to the extent it

relates to the petitioners was also sought.

2024:KER:77432

O.P.(CAT) Nos.140, 141, 142, 143, 144, 146, 147, 149 and 150 of 2024

3. The Tribunal granted interim orders staying

implementation of Annexure A1 to the extent it relates to the

petitioners. The respondents entered appearance and filed

preliminary objections. The petitioners have filed rejoinder.

After hearing both sides, the Tribunal as per the impugned

order dated 19.08.2024 sustained the preliminary objection

and vacated the interim order. The said common order is

under challenge in these original petitions filed under Article

227 of the Constitution of India.

4. Heard the learned Senior Counsel Sri.Elvin Peter,

Advocate Sri.P.Rmakrishnan and Sri.Thampan Thomas for the

respective petitioners, Sri.Adarsh Kumar, the learned Standing

Counsel for the ESI Corporation and the learned counsel for

the additional respondents.

5. Annexure A1 order was issued as part of general

transfer during the year 2024. It is an order of intra region

transfers. The learned Senior Counsel and also the other counsel

would submit on behalf of the petitioners that implementation of

Annexure A1 has been challenged not because the petitioners are 2024:KER:77432

O.P.(CAT) Nos.140, 141, 142, 143, 144, 146, 147, 149 and 150 of 2024

averse to transfers, but because the transfers were ordered

much after commencement of the academic year, and has been

in total violation of the transfer policy contained in Annexure A2.

As a matter fact, none of the petitioners submitted an option as

allowed in Clause-5.4 of Annexure A2 for the reason that they

were not averse to transfers. Clause-9 in Annexure A2

enunciates that employees, who completed three years of

service, would ordinarily be transferred. The petitioners,

however, expected that the process of transfer would be

completed as per Annexure-II to Annexure A2, which contains a

time schedule and if that was adhered to, the petitioners would

not have any grievance. In terms of the time schedule, orders of

transfer and postings should have to be issued on 16.03.2024.

Whereas, Annexure A1 transfer order was issued only on

23.07.2024. On account of the said delay, the petitioners were

put to much hardships. The main grievance the petitioners set

forth is that they could not get admission for their children at the

new place and if school is changed during the middle of academic

year, that would adversely affect their studies.

2024:KER:77432

O.P.(CAT) Nos.140, 141, 142, 143, 144, 146, 147, 149 and 150 of 2024

6. The learned counsel for the petitioners in O.P.(CAT)

Nos.149 and 150 of 2024 further would submit that the said

petitioners would be put to career disadvantage, since their

transfer from ESIC Hospital, Udyogamandal to ESIC Hospitals,

Asramam and Ezhukone will preclude them from getting

promotion for, their lein for promotion is in ESIC,

Udyogamandal. In that view of the matter, their transfers are

said to be vitiated by malafides. Accordingly, it is contended

that their transfers are illegal.

7. The learned counsel for ESIC would submit that the

Tribunal could not interfere with Annexure A1 office order

since the transfers and postings ordered thereby are part of

general transfers. The Tribunal is not expected to interfere

with such transfers, even if there are refraction from the

guidelines issued in relation to the transfers. As long as the

transferees are not able to plead and substantiate that the

transfers are the outcome of malafide exercise of powers or is

violative of statutory provision prohibiting such transfers,

there could be no interfere to the order of transfers. It is 2024:KER:77432

O.P.(CAT) Nos.140, 141, 142, 143, 144, 146, 147, 149 and 150 of 2024

submitted that the petitioners did not plead even any

malafides or statutory violation and therefore the impugned

order can have no interference. The learned counsel would

submit that this Court in the exercise of the powers under

Article 227 of the Constitution of India is not expected to

consider the correctness or legality of the impugned order,

which is only an interim one. The learned counsel places

reliance in support of his contentions on Shilpi Bose v. State

of Bihar [1991 Supp.(2) SCC 659], National

Hydroelectric Power Corporation Ltd. v. Shri Bhagwan

[(2001) 9 SCC 574] and E.P.Royappa v. State of Tamil

Nadu [(1974) 4 SCC 3]. The principle in E.P.Royappa

[(1974) 4 SCC 3] was relied on by the High Court of Delhi in

the judgment dated 19.10.2022 in W.P.(C) No.6228 of 2014

and connected cases (Alok Kumar Verma v. Union of

India), which also is relied on by the learned counsel for ESIC

to fortify his stand.

8. Additional respondents No.6 and 7 in O.P.(CAT)

No.146 of 2024, additional respondents No.5 and 6 in O.P. 2024:KER:77432

O.P.(CAT) Nos.140, 141, 142, 143, 144, 146, 147, 149 and 150 of 2024

(CAT) No.143 of 2024 and additional respondents No.10 and

11 in O.P.(CAT) No.150 of 2024 would support the aforesaid

submissions and defend the impugned order. The additional

respondents are persons obtained transfers and wanted to get

the transfers effected.

9. Annexure A2 issued on 07.12.2022 by the ESIC

contains intra region transfer policy. Going by the provisions

in it, the petitioners may not be able to claim any immunity

from transfer. But their contention that while ordering

transfers in terms of Annexure A1, the time schedule

prescribed in Annexure-II to Annexure A2 was not followed.

The time schedule in Annexure-II are the following:

  Date by which                               Exercise
action to be taken

1st December         Preparatory work of Annual General Transfers. List of

Staff who are due for mandatory transfer to be made available in the online portal.

15th to 31st Calling of option(s) by 31st December through online December portal in respect of Staff (a) having completed or completing minimum/ maximum tenure as prescribed at a station as on 31st March of transfer year; and (b) seeking Compassionate Ground Transfers requiring deviation from the norms/criteria and tenure prescribed under this policy under clause 5.2(iii) of transfer policy.

2024:KER:77432

O.P.(CAT) Nos.140, 141, 142, 143, 144, 146, 147, 149 and 150 of 2024

10th February Transfer Committee to recommend Annual General Transfer/Request Transfers/& Compassionate Ground Transfers and making available the options received for transfer/posting online on the portal/website. 25th February Orders for Annual General Transfer/Request transfer/& Compassionate Ground Transfers to be issued. 2nd March-5th Online grievance representation by those aggrieved by March the Annual General Transfer order(s) 10th March Comments of Transfer Grievance Redressal Committee to be submitted before Competent Authority and their disposal 15th March Transfer Committee to recommend transfers of Group 'B' Nursing & Group 'B' and 'C' Para medical staff transferred from other regions. 16th March Orders for posting of Group 'B' Nursing & Group 'B' and 'C' Para medical staff transferred from other regions to be issued.

17th to 20th Online grievance representation by Group 'B' Nursing March & Group 'B' and 'C' Para medical staff transferred from other regions 25th March Disposal of online grievances of Group 'B' Nursing & Group 'B' and 'C' Para medical staff transferred from other regions

10. The law laid down by the Apex Court in Shilpi

Bose [1991 Supp.(2) SCC 659], National Hydroelectric

Power Corporation Ltd. [(2001) 9 SCC 574] and

E.P.Royappa [(1974) 4 SCC 3] is trite that an order of

transfer is not liable to be interfered with unless it is an

outcome of malafide exercise of power or issued in violation of

statutory provisions prohibiting such transfer. In 2024:KER:77432

O.P.(CAT) Nos.140, 141, 142, 143, 144, 146, 147, 149 and 150 of 2024

E.P.Royappa [(1974) 4 SCC 3], the Apex Court further held

that the petitioner challenging the transfer should establish

hostility and malus animus on the part of the authority. It was

also explained the nature of burden vested on the petitioners

to establish such an allegation. Going by the said principles,

the petitioners are bound to prove prima facie that Annexure

A1 is frowned by malafides or is bad for violation of statutory

provision.

11. The learned Senior Counsel drew our attention to

the observations of a Division Bench of this Court in Kala

C.Mohan (Dr.) v. ESI Corporation [2024 (1) KHC 335].

It was observed therein that when working women are

transferred to new destinations, they often encounter

challenges like finding suitable childcare arrangements and

maintaining a work-life balance in an unfamiliar environment.

It is difficult to shift a child to another school during the midst

of the academic year, especially in the 11th Standard.

12. The transfers and postings as per Annexure A1

were expected to be ordered on or before 16.03.2024 as 2024:KER:77432

O.P.(CAT) Nos.140, 141, 142, 143, 144, 146, 147, 149 and 150 of 2024

prescribed in Annexure-II to Annexure A2. If done so, the

petitioners could not raise an objection on the ground that the

studies of their children would be adversely affected. They

would have obtained enough time to ventilate their grievance

by submitting grievance representation as provided in

Clause-14 in Annexure A2. In Annexure-II, the date stipulated

for online grievances is 25.03.2024. Therefore, the transferee

employees could have availed the opportunity to ventilate

their grievance prior to the commencement of the academic

year itself.

13. Annexure R1(b) is the recommendations of the

transfer committee for intra region transfers, based on which

Annexure A1 order was issued. It is seen from it that the

transfer committee held its meetings on 12.07.2024 and

18.07.2024 in order to finalise the intra region transfers.

Following that Annexure A1 was issued on 23.07.2024. The

petitioners could submit their representations only thereafter.

Annexure A4 is a copy of the grievance representation

submitted by the petitioner in O.P.No.140 of 2024 before the 2024:KER:77432

O.P.(CAT) Nos.140, 141, 142, 143, 144, 146, 147, 149 and 150 of 2024

Director General, ESIC. Similar representations were

submitted by other petitioners. It appears that those

representations were not considered yet.

14. The observations by this Court in Kala C.Mohan

[2024 (1) KHC 335] may not be a ground to a hold that the

transfers vide Annexure A1 are vitiated by malafides or

violative of any statutory provision. But when Annexure A1

was issued in total disregard of the time schedule prescribed

in Annexure-II to Annexure A2 transfer policy, the

aforementioned observations assumes much relevance. It is

especially so when the grievance representation submitted by

the petitioners are pending consideration. The learned counsel

for the respondents pointed out that on account of some

glitches in the online submission of applications, the said

delay occurred. It is also submitted that as allowed by the

Tribunal only the transfers were effected at a belated stage,

and therefore, the petitioners cannot be heard to contend that

there is any kind of malafides in issuing Annexure A1.

2024:KER:77432

O.P.(CAT) Nos.140, 141, 142, 143, 144, 146, 147, 149 and 150 of 2024

15. As stated, the allegations of the petitioners that

Annexure A1 order was issued in violation of the time

schedule in Annexure-II to Annexure A2 may not ordinarily be

a reason to challenge it. But when the time schedule is

violated and order of transfer has the effect of causing total

prejudice to the interest of not only the petitioners, but also

the members of their families, the said questions requires

serious consideration. In that circumstance, the Tribunal

ought to have found that there existed a prima facie case in

favour of the petitioners. The order vacating the interim order

is therefore incorrect. It is more so when the representation

submitted by the petitioners are not yet disposed of.

16. The contentions set forth by the petitioners in O.P.

(CAT) Nos.149 and 150 of 2024 touching the malafides on

account of the adverse impact to their career on account of

the transfers is a question germane in the final analysis of the

original applications. The plea of the petitioners that they

therefore have the right to be retained at Udyogamandal also

is a relevant consideration.

2024:KER:77432

O.P.(CAT) Nos.140, 141, 142, 143, 144, 146, 147, 149 and 150 of 2024

17. In view of the above, we find substance in the

contentions of the petitioners against Annexure A1 order.

Hence, we set aside the impugned order. The Tribunal listed

the original applications by directing the respondents to file

their reply. It implies that once pleadings are complete, the

original applications could be heard and disposed of.

18. In the circumstances, the original petitions are

allowed. The impugned order is set aside. The interim orders

of stay granted by the Tribunal against implementation of

Annexure A1 to the extent it relates to the petitioners in these

original petitions are restored.

Sd/-

ANIL K. NARENDRAN, JUDGE

Sd/-

P.G. AJITHKUMAR, JUDGE dkr 2024:KER:77432

O.P.(CAT) Nos.140, 141, 142, 143, 144, 146, 147, 149 and 150 of 2024

APPENDIX OF OP (CAT) 140/2024

PETITIONER ANNEXURES

ANNEXURE A1 TRUE COPY OF THE OFFICE ORDER NO. 222 OF 2023 DATED 23.07.2024 ISSUED ON BEHALF OF THE SECOND RESPONDENT.


ANNEXURE A2                TRUE COPY OF THE TRANSFER POLICY
                           CIRCULATED    UNDER    E.-FILE   NO.Z-

11011/6/2022-MED-VI DATED 07.12.2022.

ANNEXURE A3 TRUE COPY OF THE REPRESENTATION DATED 24.07.2024 SUBMITTED BY THE APPLICANT.

ANNEXURE A4 TRUE COPY OF THE REPRESENTATION DATED 26.07.2024 SUBMITTED BY THE APPLICANT.

ANNEXURE R1(a) TRUE COPY OF THE OFFICE ORDER NO.

222/2024 DATED 23.07.2024 ISSUED BY THE REGIONAL OFFICE, EMPLOYEES STATE INSURANCE CORPORATION, THRISSUR.

ANNEXURE R1(b) A TRUE COPY OF THE RECOMMENDATIONS OF THE TRANSFER COMMITTEE FOR INTRA REGIONAL TRANSFER/POSTING IN THE CADRE OF GROUP-B NURSING OFFICER IN KERALA REGION FOR THE TRANSFER YEAR 2024.


EXHIBIT P1                 TRUE COPY OF THE O.A. NO. 409/2024
                           FILED   BY    THE   PETITIONER   DATED

29.07.2024 ALONG WITH ANNEXURES.

EXHIBIT P2 TRUE COPY OF THE PRELIMINARY OBJECTION FILED BY THE RESPONDENTS IN O.A.NO. 409/2024 DATED 31.07.2024 ALONG WITH ITS ANNEXURES.

EXHIBIT P3 TRUE COPY OF THE REJOINDER FILED BY THE PETITIONER DATED 01.08.2024.

2024:KER:77432

O.P.(CAT) Nos.140, 141, 142, 143, 144, 146, 147, 149 and 150 of 2024

EXHIBIT P4 TRUE COPY OF THE ORDER DATED 19.08.2024 IN O.A. NO. 409/2024 OF THE CENTRAL ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH.

2024:KER:77432

O.P.(CAT) Nos.140, 141, 142, 143, 144, 146, 147, 149 and 150 of 2024

APPENDIX OF OP (CAT) 141/2024

PETITIONER ANNEXURES

ANNEXURE A1 TRUE COPY OF THE OFFICE ORDER NO.54.A.22/15/3/2023/MED. ADM OF DATED 23.07.2024 ISSUED ON BEHALF OF THE SECOND RESPONDENT.

ANNEXURE A2 TRUE COPY OF THE CIRCULAR E-FILE NO.Z-

11011/6/2022-MED-VI DATED 09.01.2023.


ANNEXURE A3                TRUE COPY OF THE TRANSFER POLICY
                           CIRCULATED    UNDER    E.-FILE    NO.Z-

11011/6/2022-MED-VI DATED 07.12.2022.

ANNEXURE A4 TRUE COPY OF THE REPRESENTATION DATED 24.07.2024 SUBMITTED BEFORE REGIONAL DIRECTOR AND ADDL. COMMISSIONER OF E.S.I.C. BY THE APPLICANT.

ANNEXURE A5 TRUE COPY OF THE REPRESENTATION DATED 26.07.2024 SUBMITTED BEFORE DIRECTOR GENERAL OF E.S.I.C. BY THE APPLICANT.

ANNEXURE R1(a) TRUE COPY OF THE OFFICE ORDER NO.

222/2024 DATED 23.07.2024 ISSUED BY THE REGIONAL OFFICE, EMPLOYEES STATE INSURANCE CORPORATION, THRISSUR.

ANNEXURE R1(b) A TRUE COPY OF THE RECOMMENDATIONS OF THE TRANSFER COMMITTEE FOR INTRA REGIONAL TRANSFER/POSTING IN THE CADRE OF GROUP-B NURSING OFFICER IN KERALA REGION FOR THE TRANSFER YEAR 2024.


EXHIBIT P1                 TRUE COPY OF THE O.A. NO. 412/2024
                           FILED   BY    THE   PETITIONER   DATED

29.07.2024 ALONG WITH ANNEXURES.

2024:KER:77432

O.P.(CAT) Nos.140, 141, 142, 143, 144, 146, 147, 149 and 150 of 2024

EXHIBIT P2 TRUE COPY OF THE PRELIMINARY OBJECTION FILED BY THE RESPONDENTS IN O.A.NO. 412/2024 DATED 31.07.2024 ALONG WITH ITS ANNEXURES.

EXHIBIT P3 TRUE COPY OF THE REJOINDER FILED BY THE PETITIONER DATED 01.08.2024.

EXHIBIT P4 TRUE COPY OF THE ORDER DATED 19.08.2024 IN O.A. NO. 412/2024 OF THE CENTRAL ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH.

2024:KER:77432

O.P.(CAT) Nos.140, 141, 142, 143, 144, 146, 147, 149 and 150 of 2024

APPENDIX OF OP (CAT) 142/2024

PETITIONER ANNEXURES

ANNEXURE A3 TRUE COPY OF THE OFFICE ORDER NO. 222 OF 2023 DATED 23.07.2024 ISSUED ON BEHALF OF THE SECOND RESPONDENT.

ANNEXURE A1 TRUE COPY OF THE DISABILITY CERTIFICATE OF THE APPLICANT'S FATHER WITH APPL: NO. 707822 DATED 20.09.2010.

ANNEXURE A2 TRUE COPY OF THE APPLICANT'S WIFE TRANSFER ORDER DATED 05.06.2024.

ANNEXURE A4 TRUE COPY OF THE OM F.NO.42011/3/2014- ESTT(RES) DATED 08.10.2018.

ANNEXURE A5 TRUE COPY OF THE OM F.NO.28034/9/2009- ESTT.(A) DATED 30.09.2009.


ANNEXURE A6                TRUE COPY OF THE TRANSFER POLICY
                           CIRCULATED    UNDER    E-FILE    NO.Z-

11011/6/2022-MED-VI DATED 07.12.2022.

ANNEXURE A7 TRUE COPY OF THE CIRCULAR E-FILE NO.

                           Z-11011/6/2022-MED-VI          DATED
                           09.01.2023.

ANNEXURE A8                TRUE COPY OF THE REPRESENTATION DATED

25.07.2024 SUBMITTED BY THE APPLICANT.

ANNEXURE A9 TRUE COPY OF THE REPRESENTATION DATED 26.07.2024 SUBMITTED BY THE APPLICANT.

ANNEXURE R1 (a) TRUE COPY OF THE OFFICE ORDER NO.

222/2024 DATED 23.07.2024 ISSUED BY THE REGIONAL OFFICE, EMPLOYEES STATE INSURANCE CORPORATION, THRISSUR.

2024:KER:77432

O.P.(CAT) Nos.140, 141, 142, 143, 144, 146, 147, 149 and 150 of 2024

EXHIBIT P1 TRUE COPY OF THE O.A. NO. 407/2024 FILED BY THE PETITIONER DATED 29.7.2024 ALONG WITH ANNEXURES.

EXHIBIT P2 TRUE COPY OF THE PRELIMINARY OBJECTION FILED BY THE RESPONDENTS IN O.A.NO. 407/2024 DATED 31.07.2024 ALONG WITH ITS ANNEXURES.

ANNEXURE R1 (b) A TRUE COPY OF THE RECOMMENDATIONS OF THE TRANSFER COMMITTEE FOR INTRA REGIONAL TRANSFER/POSTING IN THE CADRE OF GROUP-B NURSING OFFICER IN KERALA REGION FOR THE TRANSFER YEAR 2024.

EXHIBIT P3 TRUE COPY OF THE REJOINDER FILED BY THE PETITIONER DATED 01.08.2024.

EXHIBIT P4 TRUE COPY OF THE ORDER DATED 19.08.2-

CENTRAL ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH.

2024:KER:77432

O.P.(CAT) Nos.140, 141, 142, 143, 144, 146, 147, 149 and 150 of 2024

APPENDIX OF OP (CAT) 143/2024

PETITIONER ANNEXURES

ANNEXURE A-2 TRUE COPY OF OFFICE ORDER NO. 222 OF 2024 DATED 23/7/2024 ISSUED BY THE 3RD RESPONDENT.

ANNEXURE A-1 TRUE COPY OF INTRA REGION TRANSFER POLICY OF ESI CORPORATION

ANNEXURE A-3 TRUE COPY OF REPRESENTATION DATED 25/7/2024 SUBMITTED BY THE 1ST APPLICANT /1ST PETITIONER BEFORE THE 2ND RESPONDENT

ANNEXURE A-4 TRUE COPY OF REPRESENTATION DATED 24/7/2024 SUBMITTED BY THE 2ND APPLICANT /2ND PETITIONER BEFORE THE 2ND RESPONDENT.

ANNEXURE A-5 TRUE COPY OF REPRESENTATION DATED 25/7/2024 SUBMITTED BY THE 3RD APPLICANT /3RD PETITIONER BEFORE THE 2ND RESPONDENT

ANNEXURE A-6 TRUE COPY OF REPRESENTATION DATED 25/7/2024 SUBMITTED BY THE 4TH APPLICANT /4TH PETITIONER BEFORE THE 2ND RESPONDENT.

ANNEXURE A-7 TRUE COPY OF REPRESENTATION DATED 25/7/2024 SUBMITTED BY THE 5TH APPLICANT/5TH PETITIONER BEFORE THE 2ND RESPONDENT.

ANNEXURE A-8 TRUE COPY OF REPRESENTATION DATED 25/7/2024 SUBMITTED BY THE 6TH APPLICANT/6TH PETITIONER BEFORE THE 2ND RESPONDENT.

2024:KER:77432

O.P.(CAT) Nos.140, 141, 142, 143, 144, 146, 147, 149 and 150 of 2024

ANNEXURE A-9 TRUE COPY OF REPRESENTATION DATED 25/7/2024 SUBMITTED BY THE 7TH APPLICANT /7TH PETITIONER BEFORE THE 2ND RESPONDENT.

ANNEXURE A-10 TRUE COPY OF REPRESENTATION DATED 25/7/2024 SUBMITTED BY THE 8TH APPLICANT/8TH PETITIONER BEFORE THE 2ND RESPONDENT.

ANNEXURE A-11 TRUE COPY OF REPRESENTATION DATED 25/7/2024 SUBMITTED BY THE 9TH APPLICANT /9TH PETITIONER BEFORE THE 2ND RESPONDENT.

ANNEXURE A-12 TRUE COPY OF REPRESENTATION DATED 24/7/2024 SUBMITTED BY THE 10TH APPLICANT/10TH PETITIONER BEFORE THE 2ND RESPONDENT

ANNEXURE A-13 TRUE COPY OF REPRESENTATION DATED 25/7/2024 SUBMITTED BY NISHA P.S, THE 11TH APPLICANT IN THE O.A.BEFORE THE 2ND RESPONDENT

ANNEXURE R-1(A) TRUE COPY OF OFFICE ORDER NO. 222/2024 DATED 23/07/2024 ISSUED BY THE REGIIONAL OFFICE OF THE ESI CORPORATION, THRISSUR.

ANNEXURE R-1(B) TRUE COPY OF THE RECOMMENDATIONS OF THE TRANSFER COMMITTEE FOR INTRA REGION TRANSFER/POSTING IN THE CADRE OF GROUP-B NURSING OFFICER IN KERALA REGION FOR THE TRANSFER YEAR 2024.

EXHIBIT P-1 TRUE COPY OF ORIGINAL APPLICATION ALONG WITH INDEX AND SYNOPSIS FILED BY THE PETITIONERS IN OA NO. 399/2024 DATED 26/07/2024 2024:KER:77432

O.P.(CAT) Nos.140, 141, 142, 143, 144, 146, 147, 149 and 150 of 2024

EXHIBIT P-2 TRUE COPY OF ORDER DATED 26/7/2024 ISSUED BY CENTRAL ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH IN O.A.NO.

EXHIBIT P-3 TRUE COPY OF OBJECTION DATED 30/7/2024 FILED BY THE ESI CORPORATION IN OA

EXHIBIT P-4 TRUE COPY OF ORDER DATED 19/8/2024 IN O.A.NO. 399/2024 PASSED BY THE CENTRAL ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH.

2024:KER:77432

O.P.(CAT) Nos.140, 141, 142, 143, 144, 146, 147, 149 and 150 of 2024

APPENDIX OF OP (CAT) 144/2024

PETITIONER ANNEXURES

ANNEXURE A1 TRUE COPY OF THE OFFICE ORDER NO. 222 OF 2023 DATED 23.07.2024 ISSUED ON BEHALF OF THE SECOND RESPONDENT.

ANNEXURE A2 TRUE COPY OF THE OM F.NO.28034/9/2009- ESTT.(A) DATED 30.09.2009.


ANNEXURE A3                TRUE COPY OF THE TRANSFER POLICY
                           CIRCULATED    UNDER    E.-FILE   NO.Z-

11011/6/2022-MED-VI DATED 07.12.2022.

ANNEXURE A4 TRUE COPY OF THE REPRESENTATION DATED 25.07.2024 SUBMITTED BY THE APPLICANT.

ANNEXURE A5 TRUE COPY OF THE REPRESENTATION DATED 26.07.2024 SUBMITTED BY THE APPLICANT.

ANNEXURE R1(a) TRUE COPY OF THE OFFICE ORDER NO.

222/2024 DATED 23.07.2024 ISSUED BY THE REGIONAL OFFICE, EMPLOYEES STATE INSURANCE CORPORATION, THRISSUR.

ANNEXURE R1(b) A TRUE COPY OF THE RECOMMENDATIONS OF THE TRANSFER COMMITTEE FOR INTRA REGIONAL TRANSFER/POSTING IN THE CADRE OF GROUP-B NURSING OFFICER IN KERALA REGION FOR THE TRANSFER YEAR 2024.


EXHIBIT P1                 TRUE COPY OF THE O.A. NO. 410/2024
                           FILED   BY    THE   PETITIONER   DATED

29.07.2024 ALONG WITH ANNEXURES.

EXHIBIT P2 TRUE COPY OF THE PRELIMINARY OBJECTION FILED BY THE RESPONDENTS IN O.A.NO. 410/2024 DATED 31.07.2024 ALONG WITH ITS ANNEXURES.

2024:KER:77432

O.P.(CAT) Nos.140, 141, 142, 143, 144, 146, 147, 149 and 150 of 2024

EXHIBIT P3 TRUE COPY OF THE REJOINDER FILED BY THE PETITIONER DATED 01.08.2024.

EXHIBIT P4 TRUE COPY OF THE ORDER DATED 19.08.2024 IN O.A. NO. 410/2024 OF THE CENTRAL ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH.

2024:KER:77432

O.P.(CAT) Nos.140, 141, 142, 143, 144, 146, 147, 149 and 150 of 2024

APPENDIX OF OP (CAT) 146/2024

PETITIONER ANNEXURES

ANNEXURE A1 TRUE COPY OF THE OFFICE ORDER NO. 222 OF 2024 DATED 23.07.2024 ISSUED ON BEHALF OF THE SECOND RESPONDENT.

ANNEXURE A2 TRUE COPY OF THE OM F.NO.28034/9/2009- ESTT.(A) DATED 30.09.2009.


ANNEXURE A3                TRUE COPY OF THE TRANSFER POLICY
                           CIRCULATED    UNDER    E.-FILE   NO.Z-

11011/6/2022-MED-VI DATED 07.12.2022.

ANNEXURE A4 TRUE COPY OF THE REPRESENTATION DATED 25.07.2024 SUBMITTED BY THE APPLICANT.

ANNEXURE A5 TRUE COPY OF THE REPRESENTATION DATED 26.07.2024 SUBMITTED BY THE APPLICANT.

ANNEXURE R1(a) TRUE COPY OF THE OFFICE ORDER NO.

222/2024 DATED 23.07.2024 ISSUED BY THE REGIONAL OFFICE, EMPLOYEES STATE INSURANCE CORPORATION, THRISSUR.

ANNEXURE R1(b) A TRUE COPY OF THE RECOMMENDATIONS OF THE TRANSFER COMMITTEE FOR INTRA REGIONAL TRANSFER/POSTING IN THE CADRE OF GROUP-B – NURSING OFFICER IN KERALA REGION FOR THE TRANSFER YEAR 2024.


EXHIBIT P1                 TRUE COPY OF THE O.A. NO. 408/2024
                           FILED   BY    THE   PETITIONER   DATED

29.07.2024 ALONG WITH ANNEXURES. EXHIBIT P2 TRUE COPY OF THE PRELIMINARY OBJECTION FILED BY THE RESPONDENTS IN O.A.NO. 408/2024 DATED 30.07.2024 ALONG WITH ITS ANNEXURES.

2024:KER:77432

O.P.(CAT) Nos.140, 141, 142, 143, 144, 146, 147, 149 and 150 of 2024

EXHIBIT P3 TRUE COPY OF THE REJOINDER FILED BY THE PETITIONER IN O.A.NO. 408/2024 DATED 01.08.2024.

EXHIBIT P4 TRUE COPY OF THE ORDER DATED 19.08.2024 IN O.A. NO. 408/2024 OF THE CENTRAL ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH.

2024:KER:77432

O.P.(CAT) Nos.140, 141, 142, 143, 144, 146, 147, 149 and 150 of 2024

APPENDIX OF OP (CAT) 147/2024

PETITIONER ANNEXURES

ANNEXURE A1 TRUE COPY OF THE OFFICE ORDER NO. 222 OF 2023 DATED 23.07.2024 ISSUED ON BEHALF OF THE SECOND RESPONDENT.

ANNEXURE A2 TRUE COPY OF THE OM F.NO.28034/9/2009- ESTT.(A) DATED 30.09.2009.


ANNEXURE A3                TRUE COPY OF THE TRANSFER POLICY
                           CIRCULATED    UNDER    E.-FILE   NO.Z-

11011/6/2022-MED-VI DATED 07.12.2022.

ANNEXURE A4 TRUE COPY OF THE REPRESENTATION DATED 25.07.2024 SUBMITTED BY THE APPLICANT.

ANNEXURE A5 TRUE COPY OF THE REPRESENTATION DATED 26.07.2024 SUBMITTED BY THE APPLICANT.

ANNEXURE R1(a) TRUE COPY OF THE OFFICE ORDER NO.

222/2024 DATED 23.07.2024 ISSUED BY THE REGIONAL OFFICE, EMPLOYEES STATE INSURANCE CORPORATION, THRISSUR.

ANNEXURE R1(b) A TRUE COPY OF THE RECOMMENDATIONS OF THE TRANSFER COMMITTEE FOR INTRA REGIONAL TRANSFER/POSTING IN THE CADRE OF GROUP-B NURSING OFFICER IN KERALA REGION FOR THE TRANSFER YEAR 2024.


EXHIBIT P1                 TRUE COPY OF THE O.A. NO. 411/2024
                           FILED   BY    THE   PETITIONER   DATED

29.07.2024 ALONG WITH ANNEXURES.

EXHIBIT P2 TRUE COPY OF THE PRELIMINARY OBJECTION FILED BY THE RESPONDENTS IN O.A.NO. 411/2024 DATED 31.07.2024 ALONG WITH ITS ANNEXURES.

2024:KER:77432

O.P.(CAT) Nos.140, 141, 142, 143, 144, 146, 147, 149 and 150 of 2024

EXHIBIT P3 TRUE COPY OF THE REJOINDER FILED BY THE PETITIONER DATED 01.08.2024.

EXHIBIT P4 TRUE COPY OF THE ORDER DATED 19.08.2024 IN O.A. NO. 411/2024 OF THE CENTRAL ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH.

2024:KER:77432

O.P.(CAT) Nos.140, 141, 142, 143, 144, 146, 147, 149 and 150 of 2024

APPENDIX OF OP (CAT) 149/2024

PETITIONER ANNEXURES

ANNEXURE A6 TRUE COPY OF THE OFFICE ORDER NO.222 OF 2024 DATED 23.07.2024 ISSUED BY 3RD RESPONDENT

ANNEXURE A1 TRUE COPY OF THE ORDER NO. A-

11/11/18/09 MED-VI (UDYOG MANDAL) DATED 12/02/2010 ISSUED BY THE 1ST RESPONDENT

ANNEXURE A2 TRUE COPY OF THE CIRCULAR FILE NO: A-

33014/1/2022-MED-VI DATED 29.03.2022 ISSUED BY THE DIRECTOR GENERAL, NEW DELHI.

ANNEXURE A3 TRUE COPY OF THE CIRCULAR FILE NO: Z-

17012/368/2023-MED-VL DATED 11.12.2023 ISSUED BY THE DIRECTOR GENERAL, NEW DELHI

ANNEXURE A4 TRUE COPY OF THE PROMOTION ORDER NO.

140 OF 2024 DATED 13.05.2024 ISSUED BY 3RD RESPONDENT.

ANNEXURE A5 TRUE COPY OF THE TRANSFER POLICY E-

FILE NO Z-11011/6/2022- MED-VI DATED 07/12/2022 ISSUED BY 1ST RESPONDENT

ANNEXURE R1(A) TRUE COPY OF THE OFFICE ORDER NO.

222/2024 DATED 23-07-2024 ISSUED BY THE REGIONAL OFFICE, EMPLOYEES STATE INSURANCE CORPORATION, THRISSUR

ANNEXURE R1(B) A TRUE COPY OF THE RECOMMENDATIONS OF THE TRANSFER COMMITTEE FOR INTRA REGION TRANSFER/POSTING IN THE CADRE OF GROUP- B - NURSING OFFICER IN KERALA REGION FOR TRANSFER YEAR 2024 2024:KER:77432

O.P.(CAT) Nos.140, 141, 142, 143, 144, 146, 147, 149 and 150 of 2024

EXHIBIT P1 A TRUE COPY OF THE MEMORANDUM OF O.A

EXHIBIT P2 A TRUE COPY OF THE PRELIMINARY OBJECTIONS FILED BY THE RESPONDENTS DATED 31.07.2024

EXHIBIT P3 A TRUE COPY OF THE REPLY FILED BY THE APPLICANTS TO THE PRELIMINARY OBJECTIONS DATED 05.08.2024

EXHIBIT P4 A TRUE COPY OF THE ORDER DATED 19.08.2024 IN O.A NO. 397/2024 (UPLOADED FROM WEBSITE)

EXHIBIT P5 A TRUE COPY OF THE REPRESENTATION OF THE 1ST PETITIONER DATED 24.07.24 ALONG WITH CERTIFICATE FROM THE SCHOOL SHOWING THAT THE CHILD IS PREPARING FOR THE BOARD EXAMINATION

EXHIBIT P6 THE TRUE COPY OF REPRESENTATION OF THE 2ND PETITIONER DATED 24.07.24 ALONG WITH THE CERTIFICATE ISSUED FROM THE SCHOOL

EXHIBIT P7 TRUE COPY OF THE REPRESENTATION OF THE 3RD PETITIONER DATED 24.07.24 TO THE GRIEVANCE REDRESSAL COMMITTEE ALONG WITH THE CERTIFICATES OF TWO CHILDREN SHOWING THAT THEY ARE STUDYING IN 11TH AND 12TH AND ARE PREPARING FOR THEIR BOARD EXAM

EXHIBIT P8 TRUE COPY OF THE REPRESENTATION OF THE 4TH PETITIONER TO THE AUTHORIZED AUTHORITY DATED 24.07.24 ALONG WITH THE CERTIFICATE SHOWING THAT HER DAUGHTER IS A STUDENT OF 12TH GRADE AND IS PREPARING FOR BOARD EXAM 2024:KER:77432

O.P.(CAT) Nos.140, 141, 142, 143, 144, 146, 147, 149 and 150 of 2024

EXHIBIT P9 TRUE COPY OF THE REPRESENTATION OF THE 5TH PETITIONER TO THE AUTHORIZED AUTHORITY DATED 24.07.24 ALONG WITH THE CERTIFICATE SHOWING THAT HER SON IS A STUDENT IN 11TH GRADE PREPARING FOR BOARD EXAM 2024:KER:77432

O.P.(CAT) Nos.140, 141, 142, 143, 144, 146, 147, 149 and 150 of 2024

APPENDIX OF OP (CAT) 150/2024 PETITIONER ANNEXURES

ANNEXURE A6 TRUE COPY OF THE OFFICE ORDER NO.222 OF 2024 DATED 23.07.2024 ISSUED BY 3RD RESPONDENT.

ANNEXURE A1 TRUE COPY OF THE ORDER NO. A-

11/11/18/09 MED-VI (UDYOG MANDAL) DATED 12/02/2010 ISSUED BY THE 1ST RESPONDENT.

ANNEXURE A2 TRUE COPY OF THE CIRCULAR FILE NO: A-

33014/1/2022-MED-:V/ DATED 29.03.2022 ISSUED BY THE DIRECTOR GENERAL, NEW DELHI.

ANNEXURE A3 TRUE COPY OF THE CIRCULAR FILE NO:Z-

17012/368/2023-MED-VL DATED 11.12.2023 ISSUED BY THE DIRECTOR GENERAL, NEW DELHI.

ANNEXURE A4 TRUE COPY OF THE PROMOTION ORDER NO.

140 OF 2024 DATED 13.05.2024 ISSUED BY 3RD RESPONDENT.

ANNEXURE A5 TRUE COPY OF THE TRANSFER POLICY E-

FILE NO Z-11011/6/2022-MED-VI DATED 07/12/2022 ISSUED BY THE 1ST RESPONDENT

ANNEXURE R1(A) TRUE COPY OF THE OFFICE ORDER NO.

222/2024 DATED 23-07-2024 ISSUED BY THE REGIONAL OFFICE, EMPLOYEES STATE INSURANCE CORPORATION, THRISSUR

ANNEXURE R1(B) TRUE COPY OF THE RECOMMENDATIONS OF THE TRANSFER COMMITTEE FOR INTRA REGION TRANSFER/POSTING IN THE CADRE OF GROUP8 - NURSING OFFICER IN KERALA REGION FOR THE TRANSFER YEAR 2024 2024:KER:77432

O.P.(CAT) Nos.140, 141, 142, 143, 144, 146, 147, 149 and 150 of 2024

EXHIBIT P1 A TRUE COPY OF THE MEMORANDUM OF ORIGINAL APPLICATION NO.

180/00397/2024

EXHIBIT P2 TRUE COPY OF THE PRELIMINARY OBJECTION FILED BY THE RESPONDENTS DATED 31.07.2024.


EXHIBIT P3                 TRUE COPY OF THE REPLY FILED BY THE
                           APPLICANTS    TO    THE     PRELIMINARY
                           OBJECTIONS DATED 05.08.2024

EXHIBIT P4                 TRUE   COPY   OF   THE   ORDER   DATED

19.08.2024 IN O.A. NO. 180/00397/2024

EXHIBIT P5 TRUE COPY OF THE REPRESENTATION OF THE 1ST PETITIONER DATED 24.07.2024 BEFORE THE DESIGNATED AUTHORITY

EXHIBIT P6 THE TRUE COPY OF REPRESENTATION DATED 24.07.2024 OF THE 2ND PETITIONER TO GRIEVANCE REDRESSAL COMMITTEE

EXHIBIT P7 TRUE COPY OF REPRESENTATION OF THE 3RD PETITIONER DATED 24.07.2024 TO THE GRIEVANCE REDRESSAL COMMITTEE ALONG WITH THE MEDICAL CERTIFICATES

EXHIBIT P8 TRUE COPY OF THE REPRESENTATION OF THE 4TH PETITIONER TO THE AUTHORIZED AUTHORITY DATED 24.07.2024

EXHIBIT P9 TRUE COPY OF THE REPRESENTATION OF THE 5TH PETITIONER TO AUTHORIZED AUTHORITY DATED 24.07.2024

EXHIBIT P10 TRUE COPY OF THE REPRESENTATION OF THE 6TH PETITIONER DATED 24.07.2024 TO THE AUTHORIZED AUTHORITY 2024:KER:77432

O.P.(CAT) Nos.140, 141, 142, 143, 144, 146, 147, 149 and 150 of 2024

EXHIBIT P11 A TRUE COPY OF THE REPRESENTATION OF THE 7TH PETITIONER DATED 24.07.2024 TO THE AUTHORIZED AUTHORITY

EXHIBIT P12 A TRUE COPY OF THE REPRESENTATION OF THE 8TH PETITIONER DATED 24.07.2024 TO THE AUTHORIZED AUTHORITY

EXHIBIT P13 THE TRUE COPY OF REPRESENTATION OF 9TH PETITIONER DATED 24.07.2024 TO GRIEVANCE REDRESSAL COMMITTEE

 
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