M.V.Selvaraj vs N.A.Vijayan Achari
2024 Latest Caselaw 29299 Ker

Kerala High Court

M.V.Selvaraj vs N.A.Vijayan Achari on 10 October, 2024

OP(C) No.2353/2023                              1/1




                         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                        PRESENT
                         THE HONOURABLE MR.JUSTICE VIJU ABRAHAM

              Thursday, the 10th day of October 2024 / 18th Aswina, 1946

                                 OP(C) NO. 2353 OF 2023


    EA 65/2023 IN EP 3/2022 IN OS 109/1999 OF SUB COURT, CHENGANNUR, ALAPPUZHA

   PETITIONER(S)/ CLAIM PETITIONERS/ 2ND & 3RD JUDGMENT DEBTORS/ DEFENDANTS 2 &
   3:

      1. M.V.SELVARAJ, AGED 56 YEARS, S/O.LATE VELAYUDHAN ACHARI, ASWATHY
         BHAVAN MOOLAPPADAVIL, ANGADIKKAL MURI, CHENGANNUR TALUK, KOTTAYAM
         DISTRICT, PIN - 689 121 AND ANOTHER.

   RESPONDENT(S)/ COUNTER PETITIONERS/ DECREE HOLDERS/ PLAINTIFFS:

      1. N.A.VIJAYAN ACHARI, NAVARATHNA BHAVAN, AYUR MURI,
         PATHANAMTHITTA, PIN - 689641

           AND ANOTHER


          OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all further proceedings in EP No. 3/2022 in O.S No. 109/1999 on the file
   of the Sub Court, Chengannur, till the disposal of the Original Petition
   (Civil).


          This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dted
   10-09-2024 and upon hearing the arguments of M/S B.PREMNATH (E), MANI
   GOVINDA MARAR & SARATH M.S, Advocates for the petitioners and of Sri.
   G.SREEKUMAR (CHELUR), Advocate for the respondent 1, the court passed the
   following:


                                          ORDER

Post on 19.12.2024.

Interim order is extended till then.

Sd/- VIJU ABRAHAM, JUDGE

10-10-2024 /True Copy/ Assistant Registrar