Devi. R vs M.G. Surendran Nair
2024 Latest Caselaw 29286 Ker

Kerala High Court

Devi. R vs M.G. Surendran Nair on 10 October, 2024

OP(C) No.1208/2024                            1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                       THE HONOURABLE MR. JUSTICE VIJU ABRAHAM

              Thursday, the 10th day of October 2024 / 18th Aswina, 1946

                                OP(C) NO. 1208 OF 2024

       EA 113/2024 IN EP 40/2016 OF SUB COURT/COMMERCIAL COURT/PATHANAMTHITTA

   PETITIONER/PETITIONER/CLAIM PETITIONER:

          DEVI. R, AGED 48 YEARS, D/O G. PADMAVATHI AMMA, DEVI MANDIRAM,
          PANDALAM P.O., MANGARAM MURI, PANDALAM VILLAGE, ADOOR TALUK,
          PATHANAMTHITTA DISTRICT, PIN - 689501

   RESPONDENTS/COUNTER PETITIONERS/DECREE HOLDER/JUDGMENT DEBTORS:

      1. M.G. SURENDRAN NAIR, AGED 74 YEARS, S/O GOPALA PILLAI, PALLICKAL
         P.O., MYLOM VILLAGE, KOTTARAKKARA TALUK, KOLLAM DISTRICT , PIN -
         691566

            AND 5 OTHERS


        OP (civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   further proceedings in EP No.40/2016 of the Sub Court, Pathanamthitta
   pending disposal of this Original Petition.


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   26.9.2024 and upon hearing the arguments of M/S.KEVIN JAMES, ASWIN V. NAIR
   & ATHUL M.V. Advocates for the petitioner and of M/S.MURALI MADANTHACODU &
   GREESHMA M.M, Advocates for the respondent 1,       the court passed the
   following:

                                         ORDER

Interim order is extended by one month.

Post on 28.10.2024 in the 300 list.

Sd/- VIJU ABRAHAM,JUDGE

10-10-2024 /True Copy/ Assistant Registrar