Sanjeivan Kk vs Dr.Sanil S.K
2024 Latest Caselaw 29281 Ker

Kerala High Court

Sanjeivan Kk vs Dr.Sanil S.K on 10 October, 2024

Con.Case(C) No.2418/2024                         1/2

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                           THE HONOURABLE MR.JUSTICE BASANT BALAJI
                Thursday, the 10th day of October 2024 / 18th Aswina, 1946
                 CONTEMPT CASE(C) NO. 2418 OF 2024(S) IN WP(C) 42398/2023

   PETITIONER/PETITIONER IN WPC:


           SANJEIVAN KK, AGED 58 YEARS, S/O K.K KRISHNAN,
           KANNANGANATT HOUSE, KUNNATHANGADI, VELUTHUR P.O,
           THRISSUR, PIN - 680 012.

         BY ADV. SRI. N.K.MOHANLAL

   RESPONDENTS/RESPONDENTS IN WPC:


       1. DR.SANIL S.K., MANAGING DIRECTOR, KERALA STATE FINANCIAL ENTERPRISES
          LTD., THRISSUR, PIN - 680 020.
       2. KUNHIKANNAN. H, DEPUTY GENERAL MANAGER (P & HR), KERALA STATE
          FINANCIAL ENTERPRISES LIMITED, THRISSUR, PIN - 680 020.


        This Contempt of court case (civil) having come up for orders on
   10.10.2024, the court on the same day passed the following:


                                             ORDER

The counsel for the respondent submits that they have already preferred special leave petition before the Apex Court against Annexure A2, and the Diary No. is 44667/2024.

Post on 17/10/2024.

Sd/- BASANT BALAJI JUDGE

10-10-2024 /True Copy/ Assistant Registrar

APPENDIX OF CON.CASE(C) 2418/2024 Annexure A2 CERTIFIED COPY OF THE JUDGMENT DATED 2/7/2024 IN WA 803/2024 OF THE HON'BLE COURT.