A.Arunachalam vs Shri. M.V. Vinod
2024 Latest Caselaw 29266 Ker

Kerala High Court

A.Arunachalam vs Shri. M.V. Vinod on 10 October, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

Con.Case(C) No.509/2024                            1/2

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                          THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
                Thursday, the 10th day of October 2024 / 18th Aswina, 1946
                  CONTEMPT CASE(C) NO. 509 OF 2024(S) IN WP(C) 35844/2023

         PETITIONER/PETITIONER:


                   A.ARUNACHALAM, AGED 55 YEARS,         S/O.ANNAMALAI CHETTIAR,

                   SARAN ILLAM, ANANDHAN STREET, NALLEPILLY.P.O, CHITTUR,

                   PALAKKAD, PIN - 678 553.

               BY ADVOCATES M/S. M.U.VIJAYALAKSHMI & BRIJESH MOHAN

         RESPONDENT/RESPONDENT:


                   SHRI. M.V. VINOD, GEOLOGIST, MINING AND GEOLOGY DEPARTMENT,

                   DISTRICT OFFICE, MUNICIPAL SHOPPING COMPLEX, T.D.ROAD,

                   PALAKKAD, PIN - 678 014.

                   BY GOVERNMENT PLEADER


        This Contempt of court case (civil) having come up for orders on
   10.10.2024, the court on the same day passed the following:


                                               ORDER

The learned Government Pleader to get instructions as to the steps taken by the respondent to comply with the direction in Annexure D judgment pursuant to Annexure L survey map submitted by the petitioner.

Post on 05/11/2024.

Sd/- MURALI PURUSHOTHAMAN JUDGE

10-10-2024 /True Copy/ Assistant Registrar

APPENDIX OF CON.CASE(C) 509/2024 Annexure D CERTIFIED COPY OF THE JUDGMENT DATED 31-10-2023 OF THIS HON'BLE COURT IN WP(C)NO.35844/2023. Annexure L TRUE COPY OF THE SURVEY MAP SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT.