Surendran Kunjumon vs Anu Kumari I. A. S
2024 Latest Caselaw 29264 Ker

Kerala High Court

Surendran Kunjumon vs Anu Kumari I. A. S on 10 October, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

Con.Case(C) No.2469/2024                            1/1

                              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                              PRESENT
                           THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                Thursday, the 10th day of October 2024 / 18th Aswina, 1946
                 CONTEMPT CASE(C) NO. 2469 OF 2024(S) IN WP(C) 26106/2018



      PETITIONER/6TH PETITIONER:


                SURENDRAN KUNJUMON, AGED 60 YEARS,        POTTAKKUZHY VEEDU,

                MADATHUVILLAKAMPAKUTHI, PATTOM VILLAGE,

                NOW RESIDING AT SUDHA BHAVAN, KANIYARKONAM,

                POTHENCODE P.O., THIRUVANANTHAPURAM, PIN- 695 584.

            BY ADVS. M/S. G.BHAGAVAT SINGH, KELU BHAGAVAT & ROY ROJAS N.

      RESPONDENT/1ST RESPONDENT:


                ANU KUMARI I. A. S, THE DISTRICT COLLECTOR,

                DISTRICT COLLECTORATE, CIVIL STATION, KUDAPPANANKUNNU,

                THIRUVANTHAPURAM, PIN - 695043.

                BY GOVERNMENT PLEADER



        This Contempt of court case (civil) having come up for orders on
   10.10.2024, the court on the same day passed the following:

                                               ORDER

If the directions in the judgment dated 08/03/2019 are not complied within two weeks from today, the respondent shall appear in person before this Court by the next posting date.

Post on 30/10/2024.

Sd/- A.MUHAMED MUSTAQUE JUDGE

10-10-2024 /True Copy/ Assistant Registrar