Kerala High Court
Amritha Raj vs General Convener on 10 October, 2024
Author: V.G.Arun
Bench: V.G.Arun
2024:KER:76479
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
THURSDAY, THE 10TH DAY OF OCTOBER 2024 / 18TH ASWINA, 1946
WP(C) NO. 33527 OF 2024
PETITIONER:
AMRITHA RAJ
AGED 15 YEARS
MINOR AGED 15 YEARS REPRESENTED BY MOTHER AND GUARDIAN,
DHANYA K., KOOMPALAPARAMBIL,
'PRANAVAM', PATTAMBI P.O.,
VADAKKUMURI, PALAKKAD.,
PIN - 679303
BY ADVS.
S.M.PREM
H.NARAYANAN
G INDUCHUDAN
AMAL S.R.
MUHAMMED NAHAS T.
RESPONDENTS:
1 GENERAL CONVENER
PALAKKAD DISTRICT CBSE KALOTSAV 2024-25,
REPRESENTED BY PRINCIPAL
ST. DOMNIC'S CONVENT ENGLISH MEDIUM SCHOOL,
SREEKRISHNAPURAM P.O.,
PALAKKAD., PIN - 679513
2 M.E.S. INTERNATIONAL SCHOOL PATTAMBI
REPRESENTED BY ITS PRINCIPAL,
PATTAMBI P.O., PALAKKAD.,
PIN - 679303
3 CENTRAL BOARD OF SECONDARY EDUCATION
REPRESENTED BY ITS REGIONAL DIRECTOR,
BLOCK-B, 2ND FLOOR,
LIC DIVISIONAL OFFICE CAMPUS,
WP(C)No. 33527 of 2024 2024:KER:76479
2
PATTOM, THIRUVANANTHAPURAM.,
PIN - 695004
SRI. NIRMAL. S, STANDING COUNSEL FOR CBSE.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
10.10.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No. 33527 of 2024 2024:KER:76479
3
JUDGMENT
Dated this the 10th day of October, 2024
It is submitted that, based on this Court's
interim direction, the petitioner participated in the
Kalolsavam and secured good position. This is
recorded and the writ petition is closed.
Sd/-
V.G.ARUN
JUDGE
BG
WP(C)No. 33527 of 2024 2024:KER:76479
APPENDIX OF WP(C) 33527/2024
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE PARTICIPANT LIST FOR
CATEGORY III IN BARATHANATYAM GIRLS IN THE
CBSE SCHOOL LEVEL YOUTH FESTIVAL 2024-25
CONDUCTED ON 21-08-2024 AT THE M.E.S.
INTERNATIONAL SCHOOL PATTAMBI.
EXHIBIT P2 TRUE COPY OF THE JUDGMENT SHEET PREPARED BY
ONE OF THE TWO JUDGES SMT. ABHAYA NATH FOR
THE ITEM BARATHANATYAM GIRLS - CATEGORY -
III.
EXHIBIT P3 TRUE COPY OF THE JUDGMENT SHEET PREPARED BY
SMT. ANU FOR THE ITEM BARATHANATYAM GIRLS -
CATEGORY - III.
EXHIBIT P4 TRUE COPY OF THE CONSOLIDATED JUDGMENT
SHEET PREPARED AND SIGNED BY TWO JUDGES FOR
BARATHANATYAM GIRLS - CATEGORY - III.
EXHIBIT P5 TRUE COPY OF THE INTIMATION DATED 27-08-
2024 RECEIVED FROM THE SENIOR PRINCIPAL,
M.E.S. INTERNATIONAL SCHOOL PATTAMBI,
REJECTING THE PETITIONER'S APPEAL BY THE
JURY OF APPEAL.
EXHIBIT P6 TRUE COPY OF THE CERTIFICATE OF
APPRECIATION DATED 05-08-2023 ISSUED TO THE
PETITIONER.
EXHIBIT P7 TRUE COPY OF THE UNDATED CERTIFICATE OF
PARTICIPATION ISSUED TO THE PETITIONER FOR
THE PALAKKAD DISTRICT CBSE KALOTSAV 2023-
WP(C)No. 33527 of 2024 2024:KER:76479
EXHIBIT P8 TRUE COPY OF THE SCHEDULE PUBLISHED FOR THE
PALAKKAD DISTRICT CBSE KALOTSAV 2024.
RESPONDENTS EXHIBITS NIL
TRUE COPY
P.A. TO JUDGE
