Indus Viva Health Sciences Pvt. Ltd vs The Station House Officeer
2024 Latest Caselaw 29209 Ker

Kerala High Court

Indus Viva Health Sciences Pvt. Ltd vs The Station House Officeer on 10 October, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

                                             2024:KER:75373
CRL.MC NO. 6971 OF 2018

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          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

THURSDAY, THE 10TH DAY OF OCTOBER 2024 / 18TH ASWINA, 1946

                  CRL.MC NO. 6971 OF 2018

    CRIME NO.1285/2017 OF Palarivattom Police Station,

                          Ernakulam

PETITIONERS:

    1     INDUS VIVA HEALTH SCIENCES PVT. LTD.,
          WTC, 22ND FLOOR, BRIGADE GATEWAY, BANGALORE -
          560 055, REPRESENTED BY ITS CHAIRMAN,
          INDUS VIVA HEALTH SCIENCES PVT. LTD.,
          WTC, 22ND FLOOR, BRIGADE GATEWAY,
          BANGALORE - 560 055
          (564, KHADERS, 1ST MAIN, 2ND CROSS,
          RMV 2ND STAGE, BANGALORE).
    2     ANSAR
          AGED 50 YEARS, S/O.HANEEF,
          CHAIRMAN, INDUS VIVA HEALTH SCIENCES PVT.LTD.,
          WTC, 22ND FLOOR, BRIGADE GATEWAY, BANGALORE -
          560 055 (564, KHADERS, 1ST MAIN, 2ND CROSS,
          RMV 2ND STAGE, BANGALORE).
    3     NOUSHAD ALI MATHER
          AGED 50 YEARS, S/O.MAYINKUTTY,
          DIRECTOR, INDUS VIVA HEALTH SCIENCES PVT.LTD.,
          WTC, 22ND FLOOR, BRIGADE GATEWAY, BANGALORE -
          560 055 (MATHER HOUSE, HMT COLONY P.O. 683 503,
          ERNAKULAM).
    4     KURUVILA CHACKO
          AGED 68 YEARS, S/O.KURUVILA,
          INDUS VIVA HEALTH SCIENCES PVT.LTD.,
          WTC, 22ND FLOOR, BRIGADE GATEWAY, BANGALORE -
          560 055 (KANDATHIL HOUSE, PAMBAVALLY,
          NORTH P.O.ERUMELI SOUTH, KOTTAYAM - 686 510.
                                                           2024:KER:75373
CRL.MC NO. 6971 OF 2018

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              BY ADVS.
              SRI.A.RAJASIMHAN
              SMT.M.H.BINDU
              KUM.VYKHARI.K.U




RESPONDENTS:

       1      THE STATION HOUSE OFFICEER,
              PALARIVATTOM POLICE STATION, ERNAKULAM,
              REPRESENTED BY THE PUBLIC PROSECUTOR,
              HIGH COURT OF KERALA, ERNAKULAM - 682 031.

       2      THE DY.SUPERINTEND OF POLICE
              CB CID OCW-II, ERNAKULAM, SUB UNIT,
              PALARIVATTOM, ERNAKULAM CITY, KERALA.


              BY ADV ADDL.DIRECTOR GENERAL OF PROSECUTION
              SRI.C.K.SURESH, SR.PP


THIS       CRIMINAL   MISC.   CASE   HAVING     BEEN   FINALLY   HEARD    ON
10.10.2024,       THE    COURT   ON       THE   SAME   DAY   PASSED      THE
FOLLOWING:
                                                    2024:KER:75373
CRL.MC NO. 6971 OF 2018

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                 P.V.KUNHIKRISHNAN, J.
                  --------------------------------
                 Crl.M.C. No.6971 of 2018
           ----------------------------------------------
         Dated this the 10th day of October, 2024


                            ORDER

This criminal miscellaneous case is filed to quash the

FIR in Crime No.1285/2017 of Palarivattom Police Station.

Even though there was an order not to arrest the petitioners,

the same was not extended. Probably the final report in this

case might have been filed. If the final report is filed and the

petitioners are aggrieved by the same, they are free to

challenge the same in accordance with law.

With the above observation, this criminal miscellaneous

case is disposed of.

sd/-

P.V.KUNHIKRISHNAN JV JUDGE 2024:KER:75373 CRL.MC NO. 6971 OF 2018

PETITIONER ANNEXURES

ANNEXURE A CERTIFIED COPY OF THE F.I.R. IN CR.NO.1285/17 OF PALARIVATTOM POLICE STATION U/S.420 I.P.C. /W SEC, 3,4 & 5 OF PRIZE CHITS AND MONEY CIRCULATION (BANNING) ACT, 1978 PENDING BEFORE THE JFMC-IX, ERNAKULAM.

ANNEXURE B TRUE COPY OF THE JUDGMENT IN WPC NO.9890/16 OF THIS HON'BLE COURT.

ANNEXURE C GUIDELINES FOR MONITORING MECHANISM BY THE STATE GOVERNMENT.