Beepathuma vs District Collector
2024 Latest Caselaw 29193 Ker

Kerala High Court

Beepathuma vs District Collector on 10 October, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

W.P.(C).No.31360/2024

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                                                 2024:KER:75311
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

         THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH

 THURSDAY, THE 10TH DAY OF OCTOBER 2024 / 18TH ASWINA, 1946

                        WP(C) NO. 31360 OF 2024

PETITIONERS:

     1      BEEPATHUMA, AGED 76 YEARS
            D/O BAPPUTY, RIYA MANZIL, MAYILAMBILLY, MUNDUR
            P.O, PALAKKAD., PIN - 678592

     2      P.M. SUBAIDA, AGED 52 YEARS
            W/O ASSANNAR,RIYA MANZIL, MAYILAMBILLY, MUNDUR
            P.O, PALAKKAD., PIN - 678592

            BY ADVS. P.S.ANISHAD
            LIMNA BHASKARAN, K.K.SHEEBA, ARCHANA K.S.
            ARCHANA MITHRAN O.K.


RESPONDENTS:

     1      DISTRICT COLLECTOR,
            COLLECTORATE, PALAKKAD DISTRICT., PIN - 678013

     2      DEPUTY COLLECTOR
            COLLECTORATE, PALAKKAD DISTRICT, PIN - 678013

     3      SPECIAL TAHSILDAR LANH
            (LAND ACQUISITION NATIONAL HIGHWAY)-4 KOZHIKODE -
            PALAKKAD GREENFIELD HIGHWAY PALAKKAD - 678001

     4      GOPIDAS, AGED 74 YEARS
            S/O KUTTIKRISHNAN KAPPILVEEDU, KAYARAMKODU, MUNDUR
            P.O, PALAKKAD., PIN - 678592

            BY ADV GANGADAS A.R.
            Sri.RAJEEV JYOTHISH GEORGE, GP
      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
10.10.2024,     THE     COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P.(C).No.31360/2024

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                           JUDGMENT

The prayer in this writ petition is to give a direction to

respondents 1 to 3 to release the award amount to the

petitioners. It is submitted that the award amount has already

been released. Hence, this writ petition is closed.

Sd/-

DR. KAUSER EDAPPAGATH JUDGE kp

2024:KER:75311 APPENDIX OF WP(C) 31360/2024

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF THE RELINQUISH DEED NO.2599/I/2013 DATED.11.09.2013 OF PARALI SRO

Exhibit P2 A TRUE COPY OF THE TITLE DEED NO.2552/1988 OF PARALI SRO DATED 24.12.1988

Exhibit P3 A TRUE COPY OF THE LETTER FROM THE OFFICE OF DEPUTY COLLECTOR LA(NH 966) AND COMPETENT AUTHORITY PALAKKAD DATED 06/06/2024

Exhibit P4 A TRUE COPY OF THE LETTER FROM THE OFFICE OF DEPUTY COLLECTOR LA(NH 966) AND COMPETENT AUTHORITY PALAKKAD DATED 01/06/2024

Exhibit P5 A TRUE COPY OF THE NOTICE ISSUED BY THE 3RD RESPONDENT DATED 11.07.2024

Exhibit P6 A TRUE COPY OF THE COMPLAINT PREFERRED BY THE 1ST PETITIONER DATED 09.08.2024

Exhibit P7 A TRUE COPY OF THE OS.NO.414/2024 FILED BY THE 4TH RESPONDENT BEFORE THE HON'BLE MUNSIFF COURT, PALAKKAD DATED 10.07.2024

Exhibit P8 A TRUE COPY OF THE IA.NO.2539/2024 IN OS.NO.414/2024 FOR INTERIM INJUNCTION PETITION BEFORE THE HON'BLE MUNSIFF COURT, PALAKKAD DATED 10.07.2024

Exhibit P9 A TRUE COPY OF THE COUNTER FILED BY THE PETITIONERS IN IA.NO.2539/2024 IN OS.NO.414/2024 THE HON'BLE MUNSIFF COURT, PALAKKAD DATED 02.08.2024