Citation : 2024 Latest Caselaw 29186 Ker
Judgement Date : 10 October, 2024
O.P.(C) No.2170 of 2024 1
2024:KER:75514
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
THURSDAY, THE 10TH DAY OF OCTOBER 2024 / 18TH ASWINA, 1946
OP(C) NO. 2170 OF 2024
IA NO.14/2024 IN OS NO.2166 OF 2013 OF I ADDITIONAL MUNSIFF
COURT ,THRISSUR
PETITIONERS/DEFNDANTS:
1 ACHAN THEVAR KSHETHRAM( VISWA HINDU PARISHAD)
REP. BY THE PRESIDENT, KOORKENCHERY, THRISSUR., PIN -
680007
2 M. UNNIKRISHNA MENON,( PRESIDENT ),AGED 70 YEARS
ACHAN THEVAR SIVA KSHETHRAM(V.H.P) KOORKENCHERY,
THRISSUR, PIN - 680007
3 A. R. SUKUMARAN (VICE PRESIDENT), AGED 50 YEARS
ACHAN THEVAR SIVA KSHETHRAM, (VISHWA HINDU PARISHAD)
KOORKENCHERY THRISSUR., PIN - 680007
4 N. A. ASOKAN, (DIED)
ACHAN THEVAR SHIVA KSHETHRARN, (V.H.P) KOORKENCHERY,
THRISSUR, PIN - 680007
5 AJAYA KUMAR (SECRETORY),AGED 40 YEARS
ACHAN THEVAR SHIVA KSHETHRAM, (V.H.P) KOORKENCHERY,
THRISSUR, PIN - 680007
6 RAJESH CHANDRACHOODAN, (JOINT SECRETARY),AGED 55 YEARS
ACHAN THEVAR SIVA KSHETHRAM, IVISHWA HINDU PARISHAD)
KOORKENCHERY, THRISSUR ., PIN - 680007
7 RENJITH (JOINT SECRETORY),AGED 35 YEARS
ACHAN THEVAR SHIVA KSHETHRAM, (V.H.P) KOORKENCHERY,
THRISSUR, PIN - 680007
8 HARIDAS (TREASURER),AGED 40 YEARS
ACHAN THEVAR SHIVA KSHETHRAM, (V.H.P) KOORKENCHERY,
THRISSUR, PIN - 680007
9 VINOD POLLACHERRY, ( CORPORATION COUNSELLOR KOKKALA )
AGED 40 YEARS
THRISSUR, PIN - 680026
O.P.(C) No.2170 of 2024 2
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BY ADVS. BINDU SREEKUMAR
K.B.SURESH,RANJAN SURESH
GOUTHAM SREEKUMAR,JOSE P. THOMAS
RESPONDENTS/PLAINTIFFS:
1 VIMALA BALAN,AGED 79 YEARS
W/O LATE BALAN SREECHAND, VELIYANNOOR HOUSE,
CHEMBOOKAVU. P.O. THRISSUR, PIN - 680020
2 BAVITHA SWAMINADAN,AGED 56 YEARS
D/O LATE BALAN SREECHAND, VELIYANNOOR HOUSE,
CHEMBOOKAVU. P.O. THRISSUR, PIN - 680002
3 BIVEESH CHAND, AGED 54 YEARS
S/O LATE BALAN SREECHAND, VELIYANNOOR HOUSE,
CHEMBOOKAVU. P.O. THRISSUR -680 020 REP.
BY THE POWER OF ATTORNEY HOLDER BIVIN CHAND
AGED 50 YEARS, S/O LATE BALAN, SREECHAND,
VELIYANNOOR HOUSE, CHEMBOOKAVU. P.O. THRISSUR,
PIN - 680020
4 BAVIMA BALALJI,AGED 53 YEARS
D/O LATE BALAN, SREECHAND, VELIYANNOOR HOUSE,
CHEMBOOKAVU. P.O. THRISSUR, PIN - 680020
5 BIVIN CHAND, AGED 50 YEARS
S/O LATE BALAN, SREECHAND, VELIYANNOOR HOUSE,
CHEMBOOKAVU. P.O. THRISSUR, PIN - 680020
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 10.10.2024,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(C) No.2170 of 2024 3
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VIJU ABRAHAM, J.
.................................................................
O.P.(C) No.2170 of 2024
.................................................................
Dated this the 10th day of October, 2024
JUDGMENT
The above original petition has been filed seeking expeditious disposal
of I.A.No.14 of 2024 in O.S.No.2166 of 2013 pending before the I Additional
Munsiff's Court, Thrissur.
2. When the matter came up for consideration on 30.09.2024 I have called
for a report from the trial court concerned regarding the present status of I.A.No.14
of 2024 in O.S.No.2166 of 2013 wherein it is reported that the said application is for
re-opening the plaintiffs' evidence. It is further reported that I.A.No.14 of 2024 will
be disposed of without any delay after issuing notice to the plaintiffs.
In view of the above facts and circumstances and taking into
consideration the report submitted by the trial court, I am inclined to dispose of the
above original petition with a direction to the I Additional Munsiff's Court, Thrissur to
dispose of I.A.No.14 of 2024 in O.S.No.2166 of 2013 without any delay, preferably
within the time limit sought for in the report with notice to the respondents/plaintiffs
and giving them an opportunity to file counter, if required.
Original petition is disposed of as above.
Sd/-
VIJU ABRAHAM JUDGE
cks
2024:KER:75514
APPENDIX OF OP(C) 2170/2024
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE AMENDED PLAINT DATED 17.01.2020
Exhibit P2 TRUE COPY OF THE WRITTEN STATEMENT DATED 23.09.2013 FILED BY THE PETITIONERS/DEFENDANTS
Exhibit P3 TRUE COPY OF THE COMMISSIONER REPORT DATED 12.06.2013
Exhibit P3(a) TRUE COPY OF THE SURVEY SKETCH DATED 05.02.2018
Exhibit P4 TRUE COPY OF THE APPLICATION I.A. 13/2024 DATED 02.04.2024 SUBMITTED BY THE COUNSEL FOR THE PETITIONER
Exhibit P4(1) TRUE COPY OF THE PETITION IN I.A. 13/2024 DATED 02.04.2024
Exhibit P5 TRUE COPY OF THE I.A 14/2024 DATED 26/09/2024 FILED BY THE COUNSEL FOR THE DEFENDANT
Exhibit P6 TRUE COPY OF THE E- COURTS PROCEEDING SHEET DATED 27.09.2024 OF THE HON'BLE MUNSIFF COURT
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