Kerala High Court
Poomangalorakath Enna Abdulla vs Nizar K on 10 October, 2024
2024:KER:75535
O.P.(C). No.2124 of 2024 :1:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
THURSDAY, THE 10TH DAY OF OCTOBER 2024 / 18TH ASWINA, 1946
OP(C) NO. 2124 OF 2024
IN OS NO.653 OF 2022 OF MUNSIFF COURT, THALIPARAMBA
PETITIONER/PLAINTIFF:
POOMANGALORAKATH ENNA ABDULLA
AGED 71 YEARS
S/O. LATE MOIDEEN KUTTY, NEAR SAYED NAGAR, HUDA
MASJID, TALIPARAMBA AMSOM DESOM, TALIPARAMBA TALUK,
TALIPARAMBA P.O, KANNUR, PIN - 670141
BY ADVS.
MATHEW KURIAKOSE
T.G.SUNIL (PERUMBAVOOR)
J.KRISHNAKUMAR (ADOOR)
C.N.PRAKASH
MONI GEORGE
SHAJI P.K.
RESPONDENT/DEFENDANT:
NIZAR K.,
AGED 32 YEARS
S/O. SIDDIQUE, KANNANKEEL HOUSE, PANNIYOOR AMSOM
DESOM, KARIMBAM P.O., KANNUR, PIN - 670142
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
10.10.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:75535
O.P.(C). No.2124 of 2024 :2:
VIJU ABRAHAM, J.
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O.P.(C) No.2124 of 2024
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Dated this the 10th day of October 2024
JUDGMENT
The petitioner has approached this Court seeking expeditious
disposal of I.A. Nos.8 and 9 of 2024 in O.S.No.653/2022 and also
E.A.Nos.56, 57, 58 & 60 of 2024 in E.P.No.633/2023 in O.S.No.
653/2022, pending before the Munsiff 's Court, Thaliparamba.
2. When the matter came up for consideration on 25.09.2024
this Court has called for a report from the trial court concerned
regarding the present status of the above said applications. A
report has been submitted, wherein it is reported that I.A.Nos. 8 &
9 of 2024 in O.S.No.653/2022 has already allowed on cost and it is
posted for payment on 19.10.2024.
Recording the above said report, the original petition is
closed.
Sd/-
VIJU ABRAHAM
JUDGE
sm/
2024:KER:75535
APPENDIX OF OP(C) 2124/2024
PETITIONER EXHIBITS
Exhibit P 1 2. TRUE COPY OF THE PLAINT IN O.S. NO.
653/2022 ON THE FILES OF THE MUNSIFF'S
COURT, TALIPARAMBA DATED 17..12..2022
Exhibit P 2 TRUE COPY OF THE JUDGMENT DATED
17.08.2023 IN O.S. NO. 653/2022 ON THE
FILES OF THE MUNSIFF'S COURT, TALIPARAMBA
Exhibit P 3 TRUE COPY OF THE DECREE IN O.S. NO.
653/2022 ON THE FILES OF THE MUNSIFF'S
COURT, TALIPARAMBA DATED 17..8..2023
Exhibit P 4 TRUE COPY OF THE EXECUTION PETITION IN
E.P. NO. 633/2023 IN O.S. NO. 653/2022 ON
THE FILES OF THE MUNSIFF'S COURT,
TALIPARAMBA DATED 25..11..2023
Exhibit P 5 TRUE COPY OF THE AFFIDAVIT AND
APPLICATION IN I.A. NO. 8/2024 IN O.S.
NO. 653/2022 ON THE FILES OF THE
MUNSIFF'S COURT, TALIPARAMBA DATED
12..2..2024
Exhibit P 6 TRUE COPY OF THE COUNTER STATEMENT IN
I.A. NO 8/2024 IN O.S. NO. 653/2022 ON
THE FILES OF THE MUNSIFF'S COURT,
TALIPARAMBA DATED NIL JUNE 2024
Exhibit P 7 TRUE COPY OF THE AFFIDAVIT AND
APPLICATION IN I.A. NO. 9/2024 IN O.S.
NO. 653/2022 ON THE FILES OF THE
MUNSIFF'S COURT, TALIPARAMBA DATED
12..2..2024
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Exhibit P 8 TRUE COPY OF THE COUNTER STATEMENT IN
I.A. NO 9/2024 IN O.S. NO. 653/2022 ON
THE FILES OF THE MUNSIFF'S COURT,
TALIPARAMBA
Exhibit P 9 TRUE COPY OF THE AFFIDAVIT AND
APPLICATION IN E.A. NO. 56/2024 IN O.S.
NO. 653/2022 ON THE FILES OF THE
MUNSIFF'S COURT, TALIPARAMBA DATED
12..2..2024
Exhibit P 10 TRUE COPY OF THE COUNTER STATEMENT IN
E.A. NO. 56/2024 IN O.S. NO. 653/2022 ON
THE FILES OF THE MUNSIFF'S COURT,
TALIPARAMBA DATED NIL JUNE 2024
Exhibit P 11 TRUE COPY OF THE AFFIDAVIT AND
APPLICATION IN E.A. NO. 57/2024 IN O.S.
NO. 653/2022 ON THE FILES OF THE
MUNSIFF'S COURT, TALIPARAMBA DATED
12..2..2024
Exhibit P 12 TRUE COPY OF THE COUNTER STATEMENT IN
E.A. NO. 57/2024 IN O.S. NO. 653/2022 ON
THE FILES OF THE MUNSIFF'S COURT,
TALIPARAMBA DATED NIL JUNE 2024
Exhibit P 13 TRUE COPY OF THE AFFIDAVIT AND
APPLICATION IN E.A. NO. 58/2024 IN O.S.
NO. 653/2022 ON THE FILES OF THE
MUNSIFF'S COURT, TALIPARAMBA DATED
12.2.2024
Exhibit P 14 TRUE COPY OF THE COUNTER STATEMENT IN
E.A. NO. 58/2024 IN O.S. NO. 653/2022 ON
THE FILES OF THE MUNSIFF'S COURT,
TALIPARAMBA DATED NIL JUNE 2024
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Exhibit P 15 TRUE COPY OF THE AFFIDAVIT AND
APPLICATION IN E.A. NO. 60/2024 IN O.S.
NO. 653/2022 ON THE FILES OF THE
MUNSIFF'S COURT, TALIPARAMBA DATED
13.2.2024
Exhibit P 16 TRUE COPY OF THE COUNTER STATEMENT IN
E.A. NO. 60/2024 IN O.S. NO. 653/2022 ON
THE FILES OF THE MUNSIFF'S COURT,
TALIPARAMBA DATED NIL
