All Kerala Parents Association vs P.Prabhakaran, Chief Secretary
2024 Latest Caselaw 29162 Ker

Kerala High Court

All Kerala Parents Association vs P.Prabhakaran, Chief Secretary on 10 October, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

                                                 2024:KER:75503

         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

      THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

THURSDAY, THE 10TH DAY OF OCTOBER 2024 / 18TH ASWINA, 1946

               CON.CASE(C) NO. 1573 OF 2010

     AGAINST THE ORDERS DATED 09.06.2010 & 10.08.2010 IN

WPC NO.8491 OF 2009 OF HIGH COURT OF KERALA

PETITIONER/1ST PETITIONER IN WPC:

         ALL KERALA PARENTS ASSOCIATION
         HEARING IMPAIRED (REG.NO.168/96),
         REPRESENTED BY ITS GENERAL SECRETARY,
         A.G.BABU, RAFIA SHOPPING, COMPLEX,
         VRINDHAVAN LANE, CHALAI (P.O.),
         THIRUVANANTHAPURAM.

         BY ADVS.
         SRI.ABRAHAM VAKKANAL (SR.)
         SRI.DIJO SEBASTIAN
         SRI.PAUL ABRAHAM VAKKANAL
         SMT.VINEETHA SUSAN THOMAS



RESPONDENT/1ST RESPONDENT IN WPC:

         SHRI. P.PRABHAKARAN, CHIEF SECRETARY
         (AGE AND FATHER'S NAME NOT KNOWN TO PETITIONER),
         GOVERNMENT OF KERALA, SECRETARIAT,
         THIRUVANANTHAPURAM.

         SRI. DHEERAJ - GP


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 10.10.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
                                                 2024:KER:75503

CON.CASE(C) NO.1573 OF 2010

                                2




                              JUDGMENT

The learned counsel for the petitioner submits

that the Contempt of Court Case has become stale

and infructuous by passage of time. Accordingly,

the Contempt of Court Case is closed.

Sd/-

MURALI PURUSHOTHAMAN JUDGE

SPR 2024:KER:75503

CON.CASE(C) NO.1573 OF 2010

APPENDIX

PETITIONER'S EXHIBITS:-

ANNEXURE A1 TRUE COPY OF GO (P) NO.11/2009/SWD. ANNEXURE A2 TRUE COPY OF THE ORDER OF THIS HON'BLE COURT IN WP(C) NO.8491/2009.

ANNEXURE A3 TRUE COPY OF THE AFFIDAVIT. ANNEXURE A4 TRUE COPY OF THE ORDER OF THIS HON'BLE COURT IN WP(C) NO.8491/2009.

ANNEXURE A5 TRUE COPY OF THE AFFIDAVIT OF THE PSC.

RESPONDENT'S ANNEXURES:-

EXHIBIT R1(a) TRUE COPY OF G.O(p) NO.7/11/SWD DATED 24.1.11.

EXHIBIT R1(b) TRUE COPY OF THE AFFIDAVIT DATED 3.10.2009.

EXHIBIT R1(c) TRUE COPY OF THE AFFIDAVIT DATED 6.7.10. EXHIBIT R1(d) TRUE COPY OF THE STATEMENT DATED 4.1.2011.