Kerala High Court
Vizhinjam €“Navaikulam Outer Ring ... vs Union Of India on 10 October, 2024
Author: Murali Purushothaman
Bench: Murali Purushothaman
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RP NO. 854 OF 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
THURSDAY, THE 10TH DAY OF OCTOBER 2024 / 18TH ASWINA, 1946
RP NO. 854 OF 2024
AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.18050 OF 2023 OF
HIGH COURT OF KERALA
REVIEW PETITIONERS:
1 VIZHINJAM -NAVAIKULAM OUTER RING ROAD PUTHUSSERIMUKKU
ACTION COUNCIL
MOOLAKADYIL BUILDING, PUTHUSSERIMUKKU P.O., KALLAMBALAM,
THIRUVANAHTAPURAM-. REP. BY ITS CHAIRMAN, MOHAMMED ANZAL
A., AGED 30 YEARS, S/O. M.H. AYOOB, RESIDING AT
SUNEESAMANZIL, PUTHUSSERIMUKKU P.O., KARAVARAM,
THIRUVANANTHAPURAM-, PIN - 695605
2 PUTHUSSERIMUKKU - SREEMURUKAN TEMPLE
REP. BY ITS SECRETARY, AJITHKUMAR A., AGED 48.YEARS,
C/O.SHEEJA, ASWATHIPUTHUSSERIMUKKU P.O., KALLAMBALAM,
THIRUVANANTHAPURAM-, PIN - 695605
3 R.JAYAPRAKASH
AGED 70 YEARS
S/O.RAGHAVAN, SURABHI, KALLAMPARAM P.O., OTTOOR,
THIRUVANANATHAPURAM-., PIN - 695605
4 ASWATHY MOHAN
AGED 36 YEARS
C/O.RAHUL MAHESH K.M., KOOTTUMMEL HOUSE, PUTHUSSERIMUKKU
P.O., KARAVARAM, THIRUVANANTHAPURAM-, PIN - 695605
5 AKHIL MOHAN
AGED 33 YEARS
S/O.B.MOHANAN, SAYOOJYA, PUTHUSSERIMUKKU P.O., KARAVARAM,
THIRUVANANTHAPURAM-., PIN - 695605
6 R.SURESH KUMAR
AGED 60 YEARS
S/O.RAGHAVAN, VARUVILAKOM, PUTHUSSERIMUKKU P.O.,
KARAVARAM, THIRUVANANTHAPURAM-, PIN - 695605
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7 SABIRABEEGAM A
AGED 51 YEARS
C/O.MOOSAKUNJU, 16 PULARI, PUTHUSSERIMUKKU P.O.,
KARAVARAM, THIRUVANANTHAPURAM-., PIN - 695605
8 SUNEESABEEVI
AGED 49 YEARS
W/O.AYOOB, SUNEESAMANZIL, PUTHUSSERIMUKKU P.O.,
KARAVARAM, THIRUVANANTHAPURAM-, PIN - 695605
9 SHAJAHAN, M
AGED 57 YEARS
S/O.MUHAMEDILLEYAS, SHEBINMANSIL, KALLAMBALAM P.C., MUKKU
P.O., NAVAIKULAM, KARAVARAM, KALLAMBALAM,
THIRUVANANTHAPURAM-., PIN - 695605
0 MOHAMED ILLIAS E
AGED 60 YEARS
S/O.ISMAIL, JASEENAMANZIL, KAIPADAKONAM, PUTHUSSERIMUKKU
P.O., KARAVARAM, THIRUVANANTHAPURAM-, PIN - 695605
11 A.SAINULABDEEN
AGED 68 YEARS
S/O.AHAMMEDPILLAI, A.S.MANZIL, PUTHUSSERIMUKKU P.O.,
KARAVARAM, THIRUVANANTHAPURAM-, PIN - 695605
12 SINDHU R.S
AGED 57 YEARS
D/O.RAJAN, VARUVILAKAM, PUTHUSSERIMUKKU P.O.,
KALLAMBALAM, THIRUVANANTHAPURAM-, PIN - 695605
13 LATHAKUMARI N
AGED 65 YEARS
W/O.RAMACHANDRAN, DEEPUMANDIRAM, PUTHUSSERIMUKKU P.O.,
KARAVARAM, THIRUVANANTHAPURAM-, PIN - 695605
14 BADARUDEEN M
AGED 64 YEARS
S/O.MOHAMMED ISMAIL, BUSHRAMANZIL, EDAVOORKONAM,
PUTHUSSERIMUKKU P.O., KUDAVOORNAVAIKULAM,
THIRUVANANTHAPURAM-, PIN - 695605
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15 CHANDRADASAN S
AGED 71 YEARS
S/O.SANKU, ARCHANALAYAM, PUTHUSSERIMUKKU P.O., KARAVARAM,
THIRUVANANTHAPURAM-, PIN - 695605
16 MANIJA
AGED 41 YEARS
C/O.JAGADEESHKUMAR, VARUVILAVEEDU, PUTHUSSERIMUKKU P.O.,
KARAVARAM, THIRUVANANTHAPURAM-, PIN - 695605
17 SAJI M
AGED 40 YEARS
S/O.MOHAMMEDKANNU, VAYALILVEEDU, NEAR P.C.MUKKU TEMPLE,
MUKKU P.O., NAVAIKULAM, KALLAMBALAM, THIRUVANANTHAPURAM-,
PIN - 695605
18 MANI RAJAN P
AGED 73 YEARS
S/O.PARAMESWARAN, POIKA VILA VEEDU, PUTHUSSERIMUKKU P.O.,
KARAVARAM, THIRUVANANTHAPURAM-., PIN - 695605
19 K.VINOD KUMAR
AGED 67 YEARS
S/O.KUNJIRAMAN, NANDHU LANE, PUTHUSSERIMUKKU P.O.,
KARAVARAM, THIRUVANANTHAPURAM-., PIN - 695605
20 SASIKALA G
AGED 64 YEARS
W/O.SIVAPRASAD, SHYUNIVAS, PUTHUSSERIMUKKU P.O.,
KARAVARAM, THIRUVANANTHAPURAM-, PIN - 695605
21 SUBASH G
AGED 66 YEARS
S/O.GANGADHARAN, S.L.NIVAS, PUTHUSSERIMUKKU P.O.,
KARAVARAM, THIRUVANANTHAPURAM-, PIN - 695605
22 SARALA
AGED 53 YEARS
W/O.HARIDAS, S.S.BHAVAN, PUTHUSSERIMUKKU P.O.,
KALLAMBALAM, KARAVARAM, THIRUVANANTHAPURAM-, PIN - 695605
23 T.G.PRASANNAKUMAR
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AGED 57 YEARS
S/O.GOPALAKRISHNAN, EDAYILAYIKTHUVEEDU, PUTHUSSERIMUKKU
P.O., KARAVARAM, THIRUVANANTHAPURAM-., PIN - 695605
24 ASHOKKUMART.G
AGED 56 YEARS
S/O.GOPALAKRISHNAN, ASHOKAM, PUTHUSSERIMUKKU P.O.,
KARAVARAM, THIRUVANANTHAPURAM-, PIN - 695605
25 V.S.LILLY
AGED 72 YEARS
W/O.K.KAMALASANAN, KUNJUBHAVANAM, PUTHUSSERIMUKKU P.O.,
KARAVARAM, THIRUVANANTHAPURAM-, PIN - 695605
26 MUHAMMAD SHAFI M
AGED 45 YEARS
S/O.MUHAMMADIBRAHIM, 31, PUTHANVILAVEEDU, PUTHUSSERIMUKKU
P.O., KARAVARAM, THIRUVANANTHAPURAM-., PIN - 695605
27 VINOD
AGED 43 YEARS
S/O.SURENDRAN, VARUVILAVEEDU, PUTHUSSERIMUKKU P.O.,
KARAVARAM, THIRUVANANTHAPURAM-, PIN - 695605
28 SHEEJA J
AGED 48 YEARS
W/O.SHAJAHAN, KIZHAKKUMKARAPUTHENVEEDU, EDAVOORKONAM,
P.C.MUKKU P.O., KALLAMBALAM, THIRUVANANTHAPURAM-, PIN -
695605
29 RAJILABEEVI A
AGED 48 YEARS
D/O.ALIYARUKUNHU, BISMILLAHMANZIL, PUTHUSSERIMUKKU P.O.,
KALLAMBALAM, KARAVARAM, THIRUVANANTHAPURAM-., PIN -
695605
30 S.MANILAL
AGED 60 YEARS
S/O.SAHADEVAN, VALIYAVILAVEEDU, PUTHUSSERIMUKKU P.O.,
KARAVARAM, THIRUVANANTHAPURAM-, PIN - 695605
31 HASEENABEEVIA.S
AGED 50 YEARS
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RP NO. 854 OF 2024
W/O.SHAJAHAN M., ‘ FIRDOUZ', EDAVOORKONAM, P.C.
MUKKU P.O., KALLAMBALAM, THIRUVANANTHAPURAM-, PIN -
695605
32 LAIJU S
AGED 44 YEARS
W/O.SINDHU KUMAR, CHARUVILAVEEDU, EDAVOORKONAM,
PUTHUSSERIMUKKU P.O., KARAVARAM, THIRUVANANTHAPURAM-, PIN
- 695605
33 SHEEJABEEVI
AGED 66 YEARS
W/O.SIRAJUDEEN, AL AMEENMANZIL, PUTHUSSERIMUKKU P.O.,
KALLAMBALAM, KUDAVOOR, THIRUVANANTHAPURAM-, PIN - 695605
34 NAZEER
AGED 53 YEARS
S/O.MOHAMEDILLIYAS, SHAJIMANZIL, PUTHUSSERIMUKKU P.O.,
KARAVARAM, THIRUVANANTHAPURAM-, PIN - 695605
35 HAROON M.K
AGED 48 YEARS
S/O.MUHAMMEDKANNU, EDAVOORKONAM, P.C.MUKKU P.O.,
KUDAVOOR, NAVAIKULAM, THIRUVANANTHAPURAM-, PIN - 695605
36 ANILKUMAR G
AGED 56 YEARS
S/O.GOPINATHANPILLAI, ANIL BHAVAN, EDAVOORKONAM,
PUTHUSSERIMUKKU P.O., KARAVARAM, THIRUVANANTHAPURAM-, PIN
- 695605
37 MUHAMMED KUNJU
AGED 65 YEARS
S/O.MEERASAHIB, KOCHUKADAILVEEDU, PUTHUSSERIMUKKU P.O.,
KARAVARAM, THIRUVANANTHAPURAM-, PIN - 695605
38 SABEENA M
AGED 47 YEARS
W/O.KAMALUDEEN, AJMALSHAMANZIL, EDAVOORKONAM,
PUTHUSSERIMUKKU P.O., THIRUVANANTHAPURAM-, PIN - 695605
39 KALAMUDDEEN A
AGED 51 YEARS
C/O.FASEELABEEVI.A., CHARUVILAVEEDU, KALLAMBALAM,
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PUTHUSSERIMUKKU P.O., NAVAIKULAM-THIRUVANANTHAPURAM-, PIN
- 695605
40 SHEENA R
AGED 55 YEARS
W/O.SASIDHARANPILLAI, ROADVILAVEEDU, PUTHUSSERIMUKKU
P.O., KARAVARAM, THIRUVANANTHAPURAM-, PIN - 695605
41 BASHEER
AGED 60 YEARS
S/O.ISMAILPILLAI, BENZYMANZIL, VATTAKAITHA,
PUTHUSSERIMUKKU P.O., KARAVARAM, THIRUVANANTHAPURAM-, PIN
- 695605
42 NAZEEMA BEGUM
AGED 63 YEARS
W/O.SHAMSUDHEEN, V.K. HOUSE, VATTAKKAITHA,
PUTHUSSERIMUKKU P.O., KALLAMBALAM, THIRUVANANTHAPURAM,
PIN - 695605
43 HAZEENA H
AGED 35 YEARS
C/O.SIDEEKH, DARUL HUDA, PUTHUSSERIMUKKU P.O.,
KALLAMBALAM, NAVAIKULAM, THIRUVANANTHAPURAM-, PIN -
695605
44 PRASAD S
AGED 60 YEARS
C/O.SADANANDHAN, POIKAVILAVEEDU, VELLALLOOR P.O.,
KARAVARAM, PEROOR, THIRUVANANANTHAPURAM-, PIN - 695601
45 SALIM A
AGED 65 YEARS
S/O.ALIYARUKUNJU, SAJIMANZIL, THOTTAKKADU P.O.,
MANAMPOOR, KARAVARAMKALLAMBALAM, THIRUVANANANTHAPURAM-,
PIN - 695605
46 MOHAMMED SAIFUDHEEN
AGED 66 YEARS
S/O.MUHAMMEDKUNJU, ROSE GARDEN PAVAILA, PUTHUSSERIMUKKU
P.O., KARAVARAM, THIRUVANANTHAPURAM-., PIN - 695605
47 MENAKA V
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RP NO. 854 OF 2024
AGED 81 YEARS
W/O.PURUSHOTHAMAN, ‘SREEMENAKA', PUTHUSSERIMUKKU
P.O. KARAVARAM, THIRUVANANTHAPURAM-, PIN - 695605
48 SANOOJ A
AGED 36 YEARS
S/O.SHAHULHAMEED, SAFILAMANZIL, P.C.MUKKU P.O.,
KARAVARAM, THIRUVANANTHAPURAM-, PIN - 695605
BY ADVS.
P.SATHISAN
BIJU P.PAUL
SHIBU B.S
RESPONDENTS:
1 UNION OF INDIA
MINISTRY OF ROAD TRANSPORT & HIGHWAYS, GOVERNMENT OF
INDIA, CENTRAL DELHI P.O., NOW DELHI , REP. BY ITS
SECRETARY, PIN - 110001
2 MINISTRY OF ENVIRONMENT AND FOREST DEPARTMENT
NATIONAL INFORMATICS CENTRE, A484, 3RD FLOOR, A BLOCK
CG0 COMPLEX P.O., LODHI ROAD NEW DELHI , REP. BY ITS
SECRETARY, PIN - 110003
3 PROJECT DIRECTOR
PROJECT DIRECTOR, NATIONAL HIGHWAYS AUTHORITY OF INDIA,
PROJECT IMPLEMENTATION UNIT THIRUVANANTHAPURAM, T.C.
36/414(5), PALKULANGARA P.O., THIRUVANANTHAPURAM, PIN -
695024
4 DIRECTOR GENERAL (ROAD DEVELOPMENT) & SPECIAL SECRETARY
ROOM NO213, MINISTRY OF ROAD TRANSPORT & HIGHWAYS,
TRANSPORT BHAVAN, 1, PARLIAMENT STREET, CENTRAL DELHI
P.O. NEW DELHI ., PIN - 110001
5 PROJECT DIRECTOR
. , NIIAI, HEAD OFFICE, DWARAKASECTOR10, SOUTH WEST
DELHI P.O. NEW DELHI, PIN - 110075
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RP NO. 854 OF 2024
6 STATE OF KERALA
, REP. BY ITS SECRETARY , PUBLIC WORKS DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM P.O, PIN - 682031
7 SPECIAL DEPUTY COLLECTOR AND COMPETENT AUTHORITY OF
LAND ACQUISITION
NHAI, COLLECTORATE, CIVIL STATION, KUDAPPANAKUNNU P. O.
THIRUVANANTHAPURAM, PIN - 695043
8 DISTRICT COLLECTOR
COLLECTORATE, CIVIL STATION, KUDAPPANAKUNNU P.O.,
THIRUVANANTHAPURAM, PIN - 695043
9 KARAVARAM GRANA PANCHAYATH
KARAVARAM, KALLAMBALAM P.O., THIRUVANANTHAPURAM , REP.
BY ITS SECRETARY, PIN - 695605
10 THE SECRETARY
KARAVARAM GRAMA PANCHAYATH, KARAVARAM, KALLAMBALAM
P.O., THIRUVANANTHAPURAM, PIN - 695605
11 NAVAIKULAM GRAMA PANCHAYATH
NAVAIKULAM PALLIKKAL RD, NAVAIKULAM P.O.,
THIRUVANANANTHAPURAM , REPRESENTED BY SECRETARY, PIN -
695603
12 THE SECRETARY
NAVAIKULAM GRANA PANCHAYATH, NAVAIKULAN PALLIKKAL RD,
NAVAIKULAM P.O., THIRUVANANANTHAPURAM-, PIN - 695603
13 SPECIAL OFFICER
CAPITAL REGION DEVELOPMENT PROJECT-II INKEL BHAVAN,
VELLAYAMBALAM JUNCTION, SASTHAMANGALAM P O,
THIRUVANANTHAPURAM, PIN - 695010
*14 THANKAMONY S., AGED 58 YEARS,
CHILANKA NEAR MYLAM LPS ERAYAMKODU CHERIYAKONNI P O ,
THIRUVANANTHAPURAM - 695013
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*15 ANKITHA GOPAN T , AGED 27 YEARS,
PARVATHI BHAVAN ERAYAMKODU CHERIYAKONNI P O.,
THIRUVANANTHAPURAM -695013
*16 PROF. K RAVEENDRAN NAIR, AGED 63 YEARS,
GHARMA HOUSE NO.ERAYAMKODU CHERIYAKONNI P O.,
THIRUVANANTHAPURAM- 695013
*( ADDITIONAL RESPONDENTS 14 TO 16 ARE IMPLEADED AS PER
ORDER DATED 10.10.2024 IN I.A.NO.1/2024)
BY ADVS.
BIJU BALAKRISHNAN
BY G.P. SRI. DHEERAJ
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
10.10.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
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RP NO. 854 OF 2024
ORDER
This Review Petition is filed by the petitioners in
W.P.(c) No. 18050/2023 seeking review of the common
Judgment dated 10.11.2023 passed by this Court in
W.P.(c) Nos. 18050/2023 and 29312/2023 by
modifying the final conclusion of dismissing the writ
petitions and clarifying that the writ petitions are
disposed of.
2. Sri. Sathisan. P., the learned counsel for the
petitioners/writ petitioners refers to paragraph 2 of the
Judgment wherein this Court has quoted one of the
contentions of the writ petitioners as follows:-
" Since the EC and EIA are mandatory, without
the same, there cannot be any declaration under
Section 3D."
3. Sri. Sathisan also refers to Paragraph 11 of
the Judgment wherein this Court held as follows:-
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RP NO. 854 OF 2024
"Therefore, there is nothing wrong in the
authorities proceeding with the acquisition process
till the publication of declaration under Section 3D.
Section 3D declaration can be issued after grant of
EC".
In view of the said finding, Sri. Sathisan seeks
modification of the last sentence of the Judgment viz.,
'These writ petitions are accordingly dismissed' as
'These writ petitions are accordingly disposed of'.
4. As directed by this Court, this Review Petition
was posted along with W.P.(C) No. 29312/2023 on
11.09.2024. However, the petitioners in W.P.(c) No.
29312/2023 or the respondents did not raise any serious
objection with regard to the prayer made by the review
petitioners.
5. Since the prayer of the review petitioners is
not objected to by the learned counsel on either side in
W.P.(c) No.29312/2023, the last sentence of the
Judgment dated 10.11.2023 is substituted with the
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RP NO. 854 OF 2024
sentence 'These writ petitions are accordingly disposed
of'. Judgment dated 10.11.2023 is reviewed to the said
extent.
It is made clear that there is no change in any
other portion of the Judgment.
The Review Petition is disposed of.
Sd/-
MURALI PURUSHOTHAMAN
JUDGE
al/-.
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RP NO. 854 OF 2024
PETITIONER ANNEXURES
Annexure A1 CERTIFIED COPY OF THE JUDGMENT IN
W.P.C.NO.18050 OF 2023 DATED 10.11.2023 OF
THIS HON'BLE COURT
