Kerala High Court
Arya V.R vs State Of Kerala on 10 October, 2024
Bench: A.Muhamed Mustaque, Murali Purushothaman
OP(KAT) Nos.259/2024, 205/2024, 275/2024, 277/2024
1
2024:KER:75145
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
THURSDAY, THE 10TH DAY OF OCTOBER 2024 / 18TH ASWINA, 1946
OP(KAT) NO. 259 OF 2024
ORDER DATED 20-02-2024 IN O.A.NO.1640 OF 2017 OF THE KERALA
ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
ORDER DATED 21-03-2024 IN R.A.NO.15/2024 OF THE KERALA
ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONER/5TH APPLICANT/REVIEW APPLICANT:
ANOOP KRISHNAN
AGED 33 YEARS
S/O. GOPALAKRISHNAN, RESIDING AT ANOOP VIHAR, EZHUKON
P.O., EDAKKAIDOM NORTH, KOLLAM, KERALA, PIN - 691505
BY ADVS.
P.M.JOSEPH
P.S.SAJEEV (CHIRAYIL)
R.S.HARI KUMAR
BENNY GERVACIS (SR.)(K/524/1989)
RESPONDENTS/APPLICANTS 1 TO 4 AND RESPONDENTS/RESPONDENTS IN
RA:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, ANIMAL HUSBANDRY
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
OP(KAT) Nos.259/2024, 205/2024, 275/2024, 277/2024
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2 DIRECTOR
DIRECTORATE OF ANIMAL HUSBANDRY DEPARTMENT, VIKAS
BHAVAN P.O., THIRUVANANTHAPURAM, PIN - 695033
3 DISTRICT ANIMAL HUSBANDRY OFFICER
OFFICE OF THE DISTRICT ANIMAL HUSBANDRY OFFICE,
COLLECTORATE, KOLLAM, PIN - 691001
4 KERALA PUBLIC SERVICE COMMISSION
REPRESENTED BY ITS SECRETARY, PATTOM,
THIRUVANANTHAPURAM, PIN - 695004
5 DISTRICT OFFICER
DISTRICT OFFICE, KERALA PUBLIC SERVICE COMMISSION,
KANDAMUKKU, KOLLAM, PIN - 691001
6 SUJATHA R.
AGED 37 YEARS
W/O. RAJESH KUMAR, RESIDING AT SREEGOUREESAM,
VADUTHALA, PUTHENCHANTHA, CHAVARA, KOLLAM, KERALA,
PIN - 691583
7 JYOTHI B.
AGED 33 YEARS
W/O. KRISHNANUNNI, RESIDING AT KULATHUVAYALIL
PULIVILA VEEDU, PANDITHITTA, THALAVOOR P.O., KOLLAM,
KERALA, PIN - 691508
8 MAYALEKSHMI T.
AGED 36 YEARS
W/O. RATHEESH KUMAR, RESIDING AT THULASEEVILASOM,
PADINJATTINKARA, KOTTARAKKARA, KOLLAM, KERALA, PIN -
691506
9 ARCHANA M.
AGED 41 YEARS
W/O. ANILKUMAR, RESIDING AT MANKKATTUKIZHAKKATHIL,
ARUNALLUR SOUTH P.O., THEVALAKKARA, KOLLAM, KERALA,
PIN - 690538
10 AMAIZE ISMAIL
AGED 36 YEARS
OP(KAT) Nos.259/2024, 205/2024, 275/2024, 277/2024
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D/O ISMAIL, VAIDYARVEETTIL, NADUKKUNNU P.O.,
PATHANAMTHITTA, PIN - 689695
11 ASHNA AMEER
AGED 41 YEARS
D/O AMEER HAMSA M., JAS MANZIL, ARNOOTTIMANGALAM,
MANGAD P.O., KOLLAM, PIN - 691015
12 ASWATHY BABU
AGED 40 YEARS
D/O BABU G., PARAVILA VEED, KOTTATHALA P.O.,
KOTTARAKKARA, KOLLAM, PIN - 691507
13 AVANI A.
AGED 39 YEARS
D/O MANOHARAN, MAMBOZHIYIL VEEDU, KOTTAKKUPPURAM,
CLAPPANA P.O., KARUNAGAPPALLY, KOLLAM, PIN - 690546
14 MITHRA
AGED 39 YEARS
D/O RADHAKRISHNAPILLAI, MITHRALAYAM, VAKKANADU P.O.,
KAREEPRA, KOLLAM, PIN - 691509
15 RENJITHA R.K.
AGED 41 YEARS
D/O RAMESHAN D., KATTAYIL VEEDU, KARAVOOR P.O.,
PIRAVANTHOOR, KOLLAM, PIN - 689696
16 ANJU V.S.
AGED 38 YEARS
D/O VIJAYAKUMAR S., PANCHAJANYAM, THEVALAKARA,
KOLLAM, PIN - 690538
17 RAZEENA P.A.
AGED 50 YEARS
D/O ABDULLA, ALTHAFANZIL, THALACHIRA, KOKKADU,
KOLLAM, PIN - 691538
18 SHAREENA SHEREEF
AGED 39 YEARS
D/O SHEREEF, KOTTAYIL VEEDU, KUNNIKODE, VILAKKUDI,
KOLLAM, PIN - 691508
OP(KAT) Nos.259/2024, 205/2024, 275/2024, 277/2024
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19 ANUJA RAMESH S.
AGED 49 YEARS
D/O RETNAKUMAR, KARTHIKA, VENCHEMPU P.O., PUNALUR,
KOLLAM, PIN - 691333
20 SRUTHI V.M.
AGED 44 YEARS
D/O MADHAVAN PILLAI, JYOTHIR BHAVAN, KUNNIKODE P.O.,
VILAKKUDI, KOLLAM, PIN - 691508
BY ADV.SHRI.ASOK M.CHERIAN, ADDL. ADVOCATE GENERAL
ADV.SMT.SABEENA P. ISMAIL, GOVERNMENT PLEADER
ADV.SRI.P.C.SASIDHARAN,SC, KPSC
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING COME UP FOR
ADMISSION ON 07.10.2024, ALONG WITH OP(KAT).205/2024, 275/2024
AND CONNECTED CASES, THE COURT ON 10/10/2024 DELIVERED THE
FOLLOWING:
OP(KAT) Nos.259/2024, 205/2024, 275/2024, 277/2024
5
2024:KER:75145
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
THURSDAY, THE 10TH DAY OF OCTOBER 2024 / 18TH ASWINA, 1946
OP(KAT) NO. 205 OF 2024
(AGAINST ORDER DATED 20/02/204 IN O.A.NO.858 OF 2020)
PETITIONER/NONE:
DIVYA D.S.
AGED 40 YEARS
W/O BIJU MON K., RESIDING AT ASWATHY,
PADINJATTINKARA, KOLLAM, KERALA, PIN - 691306
BY ADVS.
ABI BENNY AREECKAL
P.M.JOSEPH
BEA MARY BENNY
BENNY GERVACIS (SR.)(K/524/1989)
RESPONDENTS:
1 STATE OF KERALA
ANIMAL HUSBANDRY DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 DIRECTOR, DIRECOTORATE OF ANIMAL HUSBANDRY DEPARTMENT
DIRECTORATE OF ANIMAL HUSBANDRY DEPARTMENT, VIKAS
BHAVAN P.O., THIRUVANANTHAPURAM, PIN - 695033
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3 DISTRICT ANIMAL HUSBANDRY OFFICER
OFFICE OF THE DISTRICT ANIMAL HUSBANDRY OFFICE,
COLLECTORATE, KOLLAM, PIN - 691001
4 KERALA PUBLIC SERVICE COMMISSION
REPRESENTED BY ITS SECRETARY, PATTOM,
THIRUVANANTHAPURAM, PIN - 695004
5 DISTRICT OFFICER
DISTRICT OFFICE, KERALA PUBLIC SERVICE COMMISSION,
KANDAMUKKU, KOLLAM, PIN - 691001
6 AMAIZE ISMAIL
AGED 29 YEARS
D/O ISMAIL, VAIDYAR VEETIL, NADUKKUNNU P.O.,
PATHANAMTHITTA, PIN - 689645
7 ASHNA AMEER
AGED 34 YEARS
D/O AMEER HAMSA M., JAS MANZIL, ARNOOTTIMANGALAM,
MANGAD P.O., KOLLAM, PIN - 691015
8 ASWATHY BABU
AGED 33 YEARS
D/O BABU G., PARAVILA VEED, KOTTATHALA P.O.,
KOTTARAKKARA, KOLLAM, PIN - 691507
9 AVANI A.
AGED 32 YEARS
D/O MANOHARAN, MAMBOZHIYIL VEEDU, KOTTAKKUPPURAM,
CLAPPANA P.O., KARUNAGAPPALLY, KOLLAM, PIN - 690546
0 MITHRA
AGED 32 YEARS
D/O RADHAKRISHNAPILLAI, MITHRALAYAM, VAKKANADU P.O.,
KAREEPRA, KOLLAM, PIN - 691509
11 RENJITHA R.K.
AGED 34 YEARS
D/O RAMESHAN D., KATTAYIL VEEDU, KARAVOOR P.O.,
PIRAVANTHOOR, KOLLAM, PIN - 689696
12 ANJU V.S.
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AGED 31 YEARS
D/O VIJAYAKUMAR S., PANCHAJANYAM, THEVALAKARA,
KOLLAM, PIN - 690538
13 RAZEENA P.A
AGED 43 YEARS
D/O ABDULLA, ALTHAFANZIL, THALACHIRA, KOKKADU,
KOLLAM, PIN - 691538
14 SHAREENA SHEREEF
AGED 32 YEARS
D/O SHEREEF, KOTTAYIL VEEDU, KUNNIKODE, VILAKKUDI,
KOLLAM, PIN - 691508
15 ANUJA RAMESH S.
AGED 42 YEARS
D/O RETNAKUMAR, KARTHIKA, VENCHEMPU P.O., PUNALUR,
KOLLAM, PIN - 691333
16 SRUTHI V.M.
AGED 37 YEARS
D/O MADHAVAN PILLAI, JYOTHIR BHAVAN, KUNNIKODE P.O.,
VILAKKUDI, KOLLAM, PIN - 691508
BY ADVS.
SHRI.ASOK M.CHERIAN, ADDL. ADVOCATE GENERAL
SRI.T.S.SHYAM PRASANTH, GOVERNMENT PLEADER
SMT.SABEENA P. ISMAIL, GOVERNMENT PLEADER
ADV.SRI.P.C.SASIDHARAN,SC, KPSC
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING COME UP FOR
ADMISSION ON 07.10.2024, ALONG WITH OP(KAT).259/2024 AND
CONNECTED CASES, THE COURT ON 10/10/2024 DELIVERED THE
FOLLOWING:
OP(KAT) Nos.259/2024, 205/2024, 275/2024, 277/2024
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2024:KER:75145
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
THURSDAY, THE 10TH DAY OF OCTOBER 2024 / 18TH ASWINA, 1946
OP(KAT) NO. 275 OF 2024
AGAINST THE ORDER DATED 20.02.2024 IN OA NO.1200 OF 2020
OF KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM ARISING
OUT OF THE ORDER DATED 21.03.2024 IN RA NO.14 OF 2024 OF KERALA
ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONERS:
1 MANJU PAPPACHAN
AGED 42 YEARS
W/O. BIJU MON L., RESIDING AT THONDUVILAYI, ABIYA
VILLA, UMMANNOOR P.O., KOTTARAKKARA, KOLLAM DISTRICT,
PIN - 691520
2 ATHIRA S.J.
AGED 38 YEARS
W/O. AJEESH, RESIDING AT ATHIRA BHAVAN, KARAVOOR
CHANNAKAMON, PUNALUR P.O., KOLLAM DISTRICT, PIN -
689696
BY ADVS.
P.M.JOSEPH
P.S.SAJEEV (CHIRAYIL)
R.S.HARI KUMAR
BENNY GERVACIS (SR.)(K/524/1989)
OP(KAT) Nos.259/2024, 205/2024, 275/2024, 277/2024
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RESPONDENTS/2ND APPLICANT & RESPONDENTS/RESPONDENTS IN RA:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, ANIMAL HUSBANDRY
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 DIRECTOR
DIRECTORATE OF ANIMAL HUSBANDRY DEPARTMENT, VIKAS
BHAVAN P.O., THIRUVANANTHAPURAM, PIN - 695033
3 DISTRICT ANIMAL HUSBANDRY OFFICER
OFFICE OF THE DISTRICT ANIMAL HUSBANDRY OFFICE,
COLLECTORATE, KOLLAM, PIN - 691001
4 KERALA PUBLIC SERVICE COMMISSION
REPRESENTED BY ITS SECRETARY, PATTOM,
THIRUVANANTHAPURAM, PIN - 695004
5 DISTRICT OFFICER
DISTRICT OFFICE, KERALA PUBLIC SERVICE COMMISSION,
KANDAMUKKU, KOLLAM, PIN - 691001
6 SYAM S. RAJ
AGED 38 YEARS
S/O. SOMARAJAN L., SYAM NIVAS, ELAMADU P.O.,
AMBALAMUKKU, KOLLAM DISTRICT, PIN - 691539
7 AMAIZE ISMAIL
AGED 29 YEARS
D/O ISMAIL, VAIDYAR VEETTIL, NADUKKUNNU P.O.,
PATHANAMTHITTA, PIN - 689695
8 ASHNA AMEER
AGED 34 YEARS
D/O AMEER HAMSA M., JAS MANZIL, ARNOOTTIMANGALAM,
MANGAD P.O., KOLLAM, PIN - 691015
9 ASWATHY BABU
AGED 33 YEARS
D/O BABU G., PARAVILA VEED, KOTTATHALA P.O.,
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KOTTARAKKARA, KOLLAM, PIN - 691507
0 AVANI A.
AGED 32 YEARS
D/O. MANOHARAN, MAMBOZHIYIL VEEDU, KOTTAKKUPPURAM,
CLAPPANA P.O., KARUNAGAPPALLY, KOLLAM, PIN - 690546
11 MITHRA
AGED 32 YEARS
D/O. RADHAKRISHNAPILLAI, MITHRALAYAM, VAKKANADU P.O.,
KAREEPRA, KOLLAM, PIN - 691509
12 RENJITHA R.K.
AGED 34 YEARS
D/O. RAMESHAN D., KATTAYIL VEEDU, KARAVOOR P.O.,
PIRAVANTHOOR, KOLLAM, PIN - 689696
13 ANJU V.S.
AGED 31 YEARS
D/O. VIJAYAKUMAR S., PANCHAJANYAM, THEVALAKARA,
KOLLAM, PIN - 690538
14 RAZEENA P.A.
AGED 33 YEARS
D/O ABDULLA, ALTHAF ANZIL, THALACHIRA, KOKKADU,
KOLLAM, PIN - 691538
15 SHAREENA SHEREEF
AGED 32 YEARS
D/O. SHEREEF, KOTTAYIL VEEDU, KUNNIKODE, VILAKKUDI,
KOLLAM, PIN - 691508
16 ANUJA RAMESH S.
AGED 42 YEARS
D/O. RETNAKUMAR, KARTHIKA, VENCHEMPU P.O., PUNALUR,
KOLLAM, PIN - 691333
17 SRUTHI V.M.
AGED 37 YEARS
D/O. MADHAVAN PILLAI, JYOTHIR BHAVAN, KUNNIKODE P.O.,
VILAKKUDI, KOLLAM, PIN - 691508
OP(KAT) Nos.259/2024, 205/2024, 275/2024, 277/2024
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BY ADVS.
SHRI.ASOK M.CHERIAN, ADDL. ADVOCATE GENERAL
SABEENA P. ISMAIL, GOVERNMENT PLEADER
ADV.SRI.P.C.SASIDHARAN,SC, KPSC
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING COME UP FOR
ADMISSION ON 07.10.2024, ALONG WITH OP(KAT).259/2024 AND
CONNECTED CASES, THE COURT ON 10/10/2024 DELIVERED THE
FOLLOWING:
OP(KAT) Nos.259/2024, 205/2024, 275/2024, 277/2024
12
2024:KER:75145
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
THURSDAY, THE 10TH DAY OF OCTOBER 2024 / 18TH ASWINA, 1946
OP(KAT) NO. 277 OF 2024
AGAINST THE ORDER DATED 20.02.2024 IN OA NO.1164 OF 2020
OF KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONER:
ARYA V.R.
AGED 34 YEARS
D/O. S.K. VIJAYANATHAN PILLAI, RESIDING AT THUSHARA',
VADAKODUKARA P.O., KOLLAM, PIN - 691557
BY ADVS.
P.M.JOSEPH
P.S.SAJEEV (CHIRAYIL)
R.S.HARI KUMAR
BENNY GERVACIS (SR.)(K/524/1989)
RESPONDENTS/RESPONDENTS 1 TO 5 & APPLICANTS 1 AND 2 &
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, ANIMAL HUSBANDRY
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
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2 THE DIRECTOR OF ANIMAL HUSBANDRY
ANIMAL HUSBANDRY DIRECTORATE, VIKAS BHAVAN P.O.,
THIRUVANANTHAPURAM, PIN - 695033
3 THE DISTRICT ANIMAL HUSBANDRY OFFICER
THE DISTRICT ANIMAL HUSBANDRY OFFICE, CIVIL STATION,
KOLLAM, PIN - 691001
4 KERALA PUBLIC SERVICE COMMISSION
REPRESENTED BY ITS' SECRETARY, PATTOM,
THIRUVANANTHAPURAM, PIN - 695004
5 THE DISTRICT OFFICER
KERALA PUBLIC SERVICE COMMISSION, KOLLAM DISTRICT
OFFICE, KANDAMUKKU, KOLLAM, PIN - 691001
6 RAJI V.R.
AGED 35 YEARS
D/O. RAJAN NAIR, RESIDING AT MANGALATHU PUTHEN VEEDU,
MALAYIL, VELIYAM P.O., KOLLAM, PIN - 691540
7 AJINSA M.
AGED 38 YEARS
D/O. MUHAMMED KUNJU, RESIDING AT THUNDUVILA VEEDU',
VELICHILKALA P.O., KOLLAM, PIN - 691573
8 AMAIZE ISMAIL
AGED 29 YEARS
D/O ISMAIL, VAIDYAR VEETTIL, NADUKKUNNU P.O.,
PATHANAMTHITTA, PIN - 689695
9 ASHNA AMEER
AGED 34 YEARS
D/O AMEER HAMSA M., JAS MANZIL, ARNOOTTIMANGALAM,
MANGAD P.O., KOLLAM, PIN - 691015
0 ASWATHY BABU
AGED 33 YEARS
D/O BABU G., PARAVILA VEED, KOTTATHALA P.O.,
KOTTARAKKARA, KOLLAM, PIN - 691507
11 AVANI A.
AGED 32 YEARS
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D/O. MANOHARAN, MAMBOZHIYIL VEEDU,
KOTTAKKUPPURAM, CLAPPANA P.O.,
KARUNAGAPPALLY, KOLLAM, PIN - 690546
12 MITHRA
AGED 32 YEARS
D/O. RADHAKRISHNAPILLAI, MITHRALAYAM,
VAKKANADU P.O., KAREEPRA, KOLLAM, PIN - 691509
13 RENJITHA R.K.
AGED 34 YEARS
D/O. RAMESHAN D., KATTAYIL VEEDU,
KARAVOOR P.O., PIRAVANTHOOR, KOLLAM,
PIN - 689696
14 ANJU V.S.
AGED 31 YEARS
D/O. VIJAYAKUMAR S., PANCHAJANYAM,
THEVALAKARA, KOLLAM, PIN - 690538
15 RAZEENA P.A
AGED 33 YEARS
D/O ABDULLA, ALTHAF ANZIL,
THALACHIRA, KOKKADU, KOLLAM,
PIN - 691538
16 SHAREENA SHEREEF
AGED 32 YEARS
D/O. SHEREEF, KOTTAYIL VEEDU,
KUNNIKODE, VILAKKUDI, KOLLAM,
PIN - 691508
17 ANUJA RAMESH S.
AGED 42 YEARS
D/O. RETNAKUMAR, KARTHIKA,
VENCHEMPU P.O., PUNALUR, KOLLAM,
PIN - 691333
18 SRUTHI V.M.
AGED 37 YEARS
D/O. MADHAVAN PILLAI,
JYOTHIR BHAVAN,
KUNNIKODE P.O.,
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VILAKKUDI, KOLLAM, PIN - 691508
BY ADV.
SHRI.ASOK M.CHERIAN, ADDL. ADVOCATE GENERAL
SABEENA P. ISMAIL, GOVERNMENT PLEADER
ADV.SRI.P.C.SASIDHARAN,SC, KPSC
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING COME UP FOR
ADMISSION ON 07.10.2024, ALONG WITH OP(KAT).259/2024 AND
CONNECTED CASES, THE COURT ON 10/10/2024 DELIVERED THE
FOLLOWING:
OP(KAT) Nos.259/2024, 205/2024, 275/2024, 277/2024
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JUDGMENT
These original petitions are at the instance of candidates,
who were included in the ranked list for the post of Live Stock
Inspector Grade II (LSI Gr II), Kollam. Ranked list came into
force with effect from 25/04/2017 and expired on 19/06/2020.
Shorn off unnecessary facts which have already been set out in
the impugned judgment, we are only considering the point of
law involved in this matter.
2. The appointment to the LSI Gr II is made district-
wise. Further promotion to the post of LSI Gr I is from the
seniority list of LSI Gr II prepared at the state level. As per the
special rule applicable to Animal Husbandry Subordinate
Service, the ratio of 1:1 of LSI Gr II and LSI Gr I will have to be
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maintained. This was maintained for a period at state level, but
not at the district level. Thereafter, based on the directions of
the Tribunal and this Court, the Government took steps to
maintain the ratio at district level as well. There was a shortfall
of 31 LSI Gr I in Kollam District. In order to sustain the balance,
transfer was effected from other districts to follow the ratio. The
case of the applicants before the Tribunal, who are the
petitioners herein, is that all the vacancies were not reported in
LSI Gr II and therefore the vacancies consequent upon effecting
promotion from the post of LSI Gr II to LSI Gr I will have to be
reported.
3. The Tribunal repelled the request.
4. The candidates included in the ranked list at the
best can aspire for any substantive vacancies exist. They cannot
seek promotion of Government servants from one post to
another post to create a vacancy for them. The Government
after finding that there is a shortfall in the cadre of LSI Gr II, in
order to maintain the ratio throughout the State including
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districts, made transfers from other districts to Kollam district.
The petitioners in fact indirectly want to effect such transfer by
seeking a direction to report those as vacancies for the
candidates after giving promotion to LSI Gr II as LSI Gr.I. This
is beyond the scope of the Tribunal or this Court to deal with. A
candidate included in the ranked list cannot seek such a
direction affecting the service of those, who are already borne
on the cadre of such service.
These original petitions thus fail and are dismissed.
Sd/-
A.MUHAMED MUSTAQUE
JUDGE
Sd/-
MURALI PURUSHOTHAMAN
JUDGE
sv
OP(KAT) Nos.259/2024, 205/2024, 275/2024, 277/2024
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APPENDIX OF OP(KAT) 205/2024
PETITIONER'S ANNEXURES
Annexure A1 A TRUE COPY OF GAZETTE NOTIFICATION DATED
31.01.2013
Annexure A2 A TRUE COPY OF RANK NO. 439/17/DOO
Annexure A3 A TRUE COPY OF THE NOTIFICATION NO.
PR(1)01/2020/GW/38 DATED 30.03.2020 ISSUED
BY THE PUBLIC SERVICE COMMISSION
Annexure A4 A TRUE COPY OF APPOINTMENT CHART DATED
06.06.2020 OF THE PUBLIC SERVICE
COMMISSION TO THE POST OF LIVESTOCK
INSPECTOR GR.II
Annexure A5 A TRUE COPY OF GOVERNMENT ORDER G.O (RT)
NO. 46/2020/AHD DATED 11.02.2020 ISSUED BY
THE 1ST RESPONDENT
Annexure A6 A TRUE COPY OF LETTER OF COMMUNICATION NO.
AHD/7208/2019-K4 DATED 09.12.2019 ISSUED
BY THE 2ND RESPONDENT
Annexure A7 A TRUE COPY OF THE CIRCULAR NO.
AHD/7208/2019-K4 DATED 19.03.2020 ISSUED
BY THE DIRECTOR, ANIMAL HUSBANDRY
DEPARTMENT
Annexure A8 A TRUE COPY OF THE CIRCULAR NO.
ADV.C3/304/2017/P&ARD DATED 16.08.2017
ISSUED BY THE GOVERNMENT
Annexure A9 A TRUE COPY OF THE QUESTIONNAIRE DATED
30.06.2020 SUBMITTED UNDER RTI ACT TO THE
PSC
Annexure 10 A TRUE COPY OF THE INFORMATION RECEIVED
UNDER RTI ACT VIDE NO. QR1(1)1672/09 DATED
22.07.2020 FROM THE DISTRICT OFFICER AND
STATE PUBLIC INFORMATION OFFICER
OP(KAT) Nos.259/2024, 205/2024, 275/2024, 277/2024
2024:KER:75145
Annexure A11 A TRUE COPY OF THE QUESTIONNAIRE SUBMITTED
BY THE FRIEND OF THE APPLICANT DATED
28.11.2019
Annexure A12 A TRUE COPY OF THE INFORMATION RECEIVED
VIDE NO. DAHO/KLM/2815/2019-B DATED
24.12.2019 FROM STATE PUBLIC INFORMATION
OFFICER, DISTRICT ANIMAL HUSBANDRY
OFFICER, KOLLAM
Annexure A13 A TRUE COPY OF THE ORDER NO.
AHD/5380/2019-K4 DATED 09.03.2020 ISSUED
BY THE 2ND RESPONDENT
Annexure A14 A TRUE COPY OF THE PROCEEDINGS NO.
AHD/1299/2021-K4 DATED 31.05.2021 ISSUED
BY THE 2ND RESPONDENT
Annexure A15 A TRUE COPY OF THE TRANSFER ORDER AS PER
PROCEEDINGS NO. AHD/4323/2020-K4 DATED
30.05.2021 OF THE 2ND RESPONDENT
Annexure R2(a) A TRUE COPY OF G.O(P) NO. 3/2017/P&ARD
DATED 25.02.2017
Annexure R2(b) A TRUE COPY OF THE LETTER NO.
AHD/7208/2019-K4 DATED 19.03.2020
Annexure A16 A TRUE COPY OF THE PROCEEDINGS NO.
AHD/5380/2019-K4 DATED 04.06.2020 OF THE
2ND RESPONDENT
Annexure 17 A TRUE COPY OF THE PROCEEDINGS NO.
AHD/5380/2019-K4 DATED 15.06.2020 OF THE
2ND RESPONDENT
Annexure A18 A TRUE COPY OF THE APPOINTMENT CHART
PUBLISHED BY THE PSC SHOWING 8 FRESH
VACANCIES WERE REPORTED TO THE PSC AND
ADVICE ISSUED ON 29.06.2020
Exhibit P1 A TRUE COPY OF THE O.A DATED 6-06-2020
OP(KAT) Nos.259/2024, 205/2024, 275/2024, 277/2024
2024:KER:75145
Exhibit P2 A TRUE COPY OF THE INTERIM ORDER IN O.A
NO. 858/2020 DATED 16.06.2020
Exhibit P3 A TRUE COPY OF M.A NO. 1046/2020 DATED
10.08.2020
Exhibit P4 A TRUE COPY OF THE M.A NO.1328/2021 DATED
14.07.2021
Exhibit P5 A TRUE COPY OF THE REPLY STATEMENT DATED
31.12.2020
Exhibit P6 A TRUE COPY OF THE REPLY STATEMENT BY THE
2ND RESPONDENT DATED 18.01.2021
Exhibit P7 A TRUE COPY OF THE REJOINDER DATED
22.09.2021
Exhibit P8 A TRUE COPY OF THE ORDER OF THE HON'BLE
TRIBUNAL IN O.A 858/2020 DATED 07.03.2022
Exhibit P9 A TRUE COPY OF THE JUDGMENT OF THE HON'BLE
HIGH COURT OF KERALA IN O.P (KAT) NO.
172/2022 DATED 07.07.2023
Exhibit P10 A TRUE COPY OF THE ORDER OF THE HON'BLE
TRIBUNAL IN O.A 858/2020 DATED 20.02.2024
Exhibit P11 A TRUE COPY OF THE REVIEW APPLICATION R.A.
NO. 16/2024 DATED 16.03.2024 (WITHOUT THE
ANNEXURES-RA1,RA2 & RA3- AS THEY ARE
ALREADY PRODUCED HEREIN AS EXHIBITS P8, P9
& P10)
Exhibit P12 A TRUE COPY OF THE ORDER OF THE TRIBUNAL
DATED 21-03-2024 IN R.A. NO.16/2024
OP(KAT) Nos.259/2024, 205/2024, 275/2024, 277/2024
2024:KER:75145
APPENDIX OF OP(KAT) 275/2024
PETITIONER'S ANNEXURES
Annexure-A1 TRUE COPY OF GAZETTE NOTIFICATION DATED
11.04.2014.
Annexure-A2 TRUE COPY OF RANK LIST NO.439/17/DOQ FOR
THE POST OF LIVESTOCK INSPECTOR GR.II IN
KOLLAM DISTRICT.
Annexure-A3 TRUE COPY OF NTIFIATION
NO.PR(1)01/2020/GW/38 DATED 30.03.2020
ISSUED BY THE PUBLIC SERVICE COMMISSION
EXTENDING THE PERIOD OF RANK LIST TILL
19.06.2020.
AnnexureA4 TRUE COPY OF APPOINTMENT CHART DATED
06.06.2019 OF THE PUBLIC SERVICE
COMMISSION TO THE POST OF LIVESTOCK
INSPECTOR GR.II IN KOLLAM DISTRICT.
Annexure-A5 TRUE COPY OF GOVERNMENT ORDER G.O.(RT)
NO.46/2020/HD DATED 11.02.2020 ISSUED BY
THE 1ST RESPONDENT.
Annexure-A6 TRUE COPY OF LETTER OF COMMUNICATION
NO.AHD/7208/2019-K4 DATED 09.12.2019
ISSUED BY THE 2ND RESPONDENT.
Annexure-A7 TRUE COPY OF THE CIRCULAR
NO.AHD/7208/2019-K4 DATED 19.03.2020
ISSUED BY THE DIRECTOR, ANIMAL HUSBANDRY
DEPARTMENT.
Annexure-A8 TRUE COPY OF THE ORDER NO.AHD/5380/2019-K4
DATED 09.03.2020 ISSUED BY THE 2ND
RESPONDENT.
Annexure-A9 TRUE COPY OF THE INTERIM ORDER DATED
16.06.2020 IN OA 858/2020 PASSED BY THE
HON'BLE TRIBUNAL.
OP(KAT) Nos.259/2024, 205/2024, 275/2024, 277/2024
2024:KER:75145
Annexure -A10 TRUE COPY OF THE QUESTIIONNAIRE DATED
30.06.2020 SUBMITTED TO THE DISTRICT
OFFICER, PSC KOLLAM UNDER RTI ACT.
Annexure -A11 TRUE COPY OF THE REPLY RECEIVED UNDER RTI
FROM DISTRICT OFFICER AND STATE PUBLIC
INFORMATION OFFICER VIDE COMMUNICATION
NO.Q.R.1(1)1672/09 DATED 22.07.2020.
Annexure-A12 TRUE COPY OF THE PROCEEDINGS
NO.AHD/5380/2019-K4 DATED 15.06.2020 OF
THE 2ND RESPONDENT.
Annexure -A13 TRUE COPY OF THE PROCEEDINGS
NO.AHD/5380/2019-K4 DATED 15.06.2020 OF
THE 2ND RESPONDENT.
Annexure-A14 TRUE COPY OF APPOINTMENT CHART PUBLISHED
BY THE PSC SHOWING 8 FRESH VACANCIES WERE
REPORTED TO THE PSC AND ADVICE ISSUED ON
29.06.2020.
Annexure -A15 TRUE COPY OF THE PROMOTION ORDERS OF LI
GRADE II TO LI GRADE-I ISSUED AS PER
PROCEEDINGS NO.AHD/1299/2021-K4 DATED
20.08.2021 ISSUED BY THE 2ND RESPONDENT.
Annexure-A16 TRUE COPY OF THE QUESTIONNAIRE SUBMITTED
UNDER RTI ACT BY THE RELATIVE OF THE 1ST
APPLICANT SRI GANSH KUMAR DATED
22.10.2019.
Annexure-A17 TRUE COPY OF THE INFORMATION RECEIVED
UNDER RTI ACT FROM THE STATE INFORMATION
OFFICER, DISTRICT ANIMAL HUSBANDRY OFFICE,
KOLLAM VIDE COMMUNICATION
NO.DAHO/KLM/2376/2019-B DATED 21.11.2019.
Annexure-A18 TRUE COPY OF THE PROCEEDINGS
NO.AHD/1299/2021-K4 DATED 31.05.2021
ISSUED BY THE 2ND RESPONDENT.
Annexure -A19 TRUE COPY OF THE TRANSFER ORDER AS PER
OP(KAT) Nos.259/2024, 205/2024, 275/2024, 277/2024
2024:KER:75145
PROCEEDINGS NO.AHD/4323/2020-K4 DATED
30.05.2021 OF THE 2ND RESPONDENT.
Exhibit-P1 TRUE COPY OF THE O.A.NO.1200/2020 DATED
12.08.2020 FILED BY THE PETITIONERS AND
ANOTHER BEFORE THE HON'BLE KERALA
ADMINISTRATIVE TRIBUNAL,
THIRUVANANTHAPURAM.
Exhibit-P2 TRUE COPY OF THE INTERIM ORDER IN O.A.
NO.1200/2020 DATED 14.12.2021 OF THE
HON'BLE TRIBUNAL.
Exhibit-P3 TRUE COPY OF THE REPLY STATEMENT IN O.A.
NO.1200/2020 FILED BY THE 1ST RESPONDENT
BEFORE THE HON'BLE TRIBUNAL DATED
18.08.2021.
Exhibit -P4 TRUE COPY OF THE REPLY STATEMENT IN O.A.
NO.1200/2020 FILED BY THE 2ND RESPONDENT
BEFORE THE HON'BLE TRIBUNAL DATED
22.01.2021.
Exhibit -P5 TRUE COPY OF THE REPLY STATEMENT IN O.A.
NO.1200/2020 FILED BY THE RESPONDENTS 4
AND 5 BEFORE THE HON'BLE TRIBUNAL DATED
29.06.2021.
Exhibit-P6 TRUE COPY OF THE REJOINDER IN O.A.
NO.1200/2020 FILED BY THE PETITIONERS
BEFORE THE HON'BLE TRIBUNAL DATED
22.09.2021.
Exhibit-P7 TRUE COPY OF M.A.NO.2084/2021 IN O.A.
NO.1200/2020 FILED BY THE PETITIONERS
BEFORE THE HON'BLE TRIBUNAL DATED
23.10.2021.
Exhibit-P8 TRUE COPY OF M.A. IN O.A. NO.1200/2020
FILED BY THE PETITIONERS BEFORE THE
HON'BLE TRIBUNAL DATED 04.02.2022.
Exhibit-P9 TRUE COPY OF THE ORDER OF THE HON'BLE
OP(KAT) Nos.259/2024, 205/2024, 275/2024, 277/2024
2024:KER:75145
TRIBUNAL DATED 07.03.2022 IN O.A.
NO.1200/2020.
Exhibit-P10 TRUE COPY OF THE JUDGMENT OF THE HON'BLE
HIGH COURT OF KERALA IN O.P.(KAT)
NO.178/2022 DATED 07.07.2023.
Exhibit-P11 TRUE COPY OF THE FINAL ORDER IN O.A.
NO.1200/2020 OF THE HON'BLE TRIBUNAL DATED
20.02.2024.
Exhibit-P12 TRUE COPY OF THE REVIEW APPLICATION R.A.
NO. 14/2024 (WITHOUT THE ANNEXURES-RA1,
RA2 & RA3 - AS THEY ARE ALREADY PRODUCED
HEREIN AS EXHIBITS-P9, P10 & P11).
Exhibit-P13 TRUE COPY OF THE ORDER IN R.A. NO.14/2024
IN O.A. NO.1200/2020 DATED 21.03.2024 OF
THE HON'BLE TRIBUNAL.
OP(KAT) Nos.259/2024, 205/2024, 275/2024, 277/2024
2024:KER:75145
APPENDIX OF OP(KAT) 277/2024
PETITIONER'S ANNEXURES
Annexure-A 1 TRUE COPY OF THE RANKED LIST NO.439/17/DOQ
IN CAT.NO.068/2014 ISSUED BY THE 4TH
RESPONDENT DATED 25.04.2017.
Annexure-A2 TRUE COPY OF THE COMMUNICATION
NO.AHD/7208/2019-K4 ISSUED BY THE 2ND
RESPONDENT DATED 09.12.2019.
Annexure-A3 TRUE COPY OF THE CIRCULAR
NO.AHD/7208/2019-K4 ISSUED BY THE 2ND
RESPONDENT DATED 19.03.2020.
Annexure-A4 TRUE COPY OF THE RTI REPLY
NO.QR.1001672/09 ISSUED BY THE 5TH
RESPONDENT DATED 22.07.2020.
Annexure -R1(a) TRUE COPY OF GO (RT) NO.46/2020/AHD DATED
11.02.2020.
Annexure-R1(b) TRUE COPY OF ORDER NO.AHD/2785/2020-K4
DATED 07.10.2020.
Annexure-A6 TRUE COPY OF THE RANK LIST NO.453/DOQ
(CATEGORY NO.535/2019) DATED 20.06.2023 TO
THE POST OF LIVESTOCK INSPECTOR GR.II OR
POULTRY ASSISTANT OR MILK RECORDER OR
STORE KEEPER OR ENUMERATOR IN ANIMAL
HUSBANDRY DEPARTMENT IN KOLLAM DISTRICT.
Annexure-A7 TRUE COPY OF THE ADVICE MEMO ISSUED BY THE
PSC DATED 26.09.2023.
Exhibit-P1 TRUE COPY OF THE O.A.NO.1164/2020 DATED
06.08.2020 FILED BY THE PETITIONER AND
OTHERS BEFORE THE HON'BLE KERALA
ADMINISTRATIVE TRIBUNAL,
THIRUVANANTHAPURAM ALONG WITH M.A. FOR
JOINING TOGETHER PETITION AND UNDERTAKING.
OP(KAT) Nos.259/2024, 205/2024, 275/2024, 277/2024
2024:KER:75145
Exhibit-P2 TRUE COPY OF THE INTERIM ORDER IN O.A.
NO.1164/2020 DATED 14.12.2021 OF THE
HON'BLE TRIBUNAL.
Exhibit-P3 REPLY STATEMENT IN O.A. NO.1164/2020 FILED
BY THE 1ST RESPONDENT BEFORE THE HON'BLE
TRIBUNAL DATED 29.11.2021.
Exhibit-P4 TRUE COPY OF THE REPLY STATEMENT IN O.A.
NO.1164/2020 FILED BY THE 4TH RESPONDENT
BEFORE THE HON'BLE TRIBUNAL DATED
27.07.2021.
Exhibit-P5 TRUE COPY OF M.A. IN O.A. NO.1164/2020
FILED BY THE PETITIONER BEFORE THE HON'BLE
TRIBUNAL DATED 08.12.2023 [WITHOUT ITS
ANNEXURE-A5 WHICH IS MARKED AS EXHIBIT-P7
IN THIS OP(KAT)]
Exhibit-P6 TRUE COPY OF THE ORDER OF THE HON'BLE
TRIBUNAL DATED 07.03.2022 IN O.A.
NO.1164/2020.
Exhibit-P7 TRUE COPY OF THE JUDGMENT OF THE HON'BLE
HIGH COURT OF KERALA IN O.P.(KAT)
NO.159/2022 DATED 07.07.2023.
Exhibit-P8 TRUE COPY OF THE FINAL ORDER IN O.A.
NO.1164/2020 OF THE HON'BLE TRIBUNAL DATED
20.02.2024.
OP(KAT) Nos.259/2024, 205/2024, 275/2024, 277/2024
2024:KER:75145
APPENDIX OF OP(KAT) 259/2024
PETITIONER'S ANNEXURES
Annexure-A1 TRUE COPY OF GAZETTE NOTIFICATION DATE
31/01/2013.
Annexure-A2 TRUE COPY OF RANK LIST NO.439/17/DOQ.
Annexure-A3 TRUE COPY OF THE CIRCULAR
NO.ADV.C3/304/2017/P&ARD DATED 16.08.2017
ISSUED BY THE GOVERNMENT.
Annexure-A4 TRUE COPY OF G.O.(MS) NO.5/2018/AHD DATED
02.02.2018.
Annexure-A5 TRUE COPY OF GOVERNMENT ORDER G.O.(RT)
NO.46/2020/A.H.D. DATED 11.02.2020 ISSUED
BY THE FIRST RESPONDENT.
Annexure-A6 TRUE COPY OF LETTER OF COMMUNICATION
NO.AHD/7208/2019-K4 DATED 09.12.2019
ISSUED BY THE SECOND RESPONDENT.
Annexure-A7 TRUE COPY OF THE CIRCULAR
NO.AHD/7208/2019-K4 DATED 19.03.2020
ISSUED BY THE DIRECTOR, ANIMAL HUSBANDRY
DEPARTMENT.
Annexure-R1(a) TRUE COPY OF THE LETTER
NO.B.6148/2016/ESTT. DATED 31/08/2017.
Annexure-R3(a) A TRUE COPY OF THE ORDER NO.AHD/1886/2017-
K4 DATED 18.03.2017.
Annexure-R3(b) A TRUE COPY OF THE LETTER
NO.B.6148/2016/ESTT. DATED 12.07.2017.
Annexure-R3(c) A TRUE COPY OF THE LETTER
NO.B.6148/2016/ESTT. DATED 29.08.2017.
Annexure-R3(d) A TRUE COPY OF THE LETTER NO.ORI(I)
OP(KAT) Nos.259/2024, 205/2024, 275/2024, 277/2024
2024:KER:75145
5345/14 DATED 14.08.2017.
Annexure-R3(e) A TRUE COPY OF THE ORDER NO.B-6973/17
DATED 08.09.2017.
Annexure-R3(f) A TRUE COPY OF THE ORDER NO.B-6148/2016
DATED 31.08.2017.
Annexure-A8 TRUE COPY OF THE QUESTIONAIRE DATED
30.06.2020, SUBMITTED TO THE DISTRICT
OFFICER, PSF, KOLLAM UNDER RTI ACT.
Annexure-A9 TRUE COPY OF THE REPLY RECEIVED UNDER RTI
FROM DISTRICT OFFICER AND STATE PUBLIC
INFORMATION OFFICER VIDE COMMUNICATION
NO.Q.R.1(1)1672/09 DATED 22/07/2020.
Annexure-A10 TRUE COPY OF THE PROCEEDINGS
NO.AHD/5380/2019-K4 DATED 09/03/2020 OF
THE SECOND RESPONDENT.
Annexure-A11 TRUE COPY OF THE PROCEEDINGS
NO.AHD/5380/2019-K4 DATED 04/06/2020 OF
THE SECOND RESPONDENT.
Annexure-A12 TRUE COPY OF THE PROCEEDINGS
NO.AHD/5380/2019-K4 DATED 15/06/2020 OF
THE SECOND RESPONDENT.
Annexure-A13 TRUE COPY OF THE APPOINTMENT CHART
PUBLISHED BY THE PSC SHOWING 8 FRESH
VACANCIES WERE REPORTED TO THE PSC AND
ADVICE ISSUED ON 29.06.2020.
Annexure-A14 TRUE COPY OF THE REPLY STATEMENT FILED BY
THE 2ND RESPONDENT DATED 8/1/2021 IN OA
858 OF 2020.
Annexure-R2(a) TRUE COPY OF GO(P) NO.3/2017/P&ARD DATED
25.02.2017.
Annexure-R2(b) TRUE COPY OF LETTER NO.AHD/7208/2019-K4
DATED 19.03.2020
OP(KAT) Nos.259/2024, 205/2024, 275/2024, 277/2024
2024:KER:75145
Annexure-A15 TRUE COPY OF THE PROCEEDINGS
NO.AHD/1299/2021-K4 DATED 20.08.2021
ISSUED BY THE 2ND RESPONDENT.
Exhibit-P1 TRUE COPY OF THE O.A.NO.1640/2017 DATED
21.08.2017 FILED BY THE PETITIONER AND
OTHERS BEFORE THE HON'BLE KERALA
ADMINISTRATIVE TRIBUNAL,
THIRUVANANTHAPURAM WITH JOINT TOGETHER
PETITION.
Exhibit-P2 TRUE COPY OF M.A. NO.746/2018 IN O.A.
NO.1640/2017 FILED BY THE PETITIONER
BEFORE THE HON'BLE TRIBUNAL DATED
09.04.2018.
Exhibit-P3 TRUE COPY OF M.A.NO.836/2020 IN O.A.
NO.1640/2017 FILED BY THE PETITIONER
BEFORE THE HON'BLE TRIBUNAL DATED
16.06.2020.
Exhibit-P4 TRUE COPY OF THE REPLY STATEMENT IN O.A.
NO.1640/2017 FILED BY THE 1ST RESPONDENT
BEFORE THE HON'BLE TRIBUNAL DATED
27.04.2021.
Exhibit-P5 TRUE COPY OF THE REPLY STATEMENT IN O.A.
NO.1640/2017 FILED BY THE 3RD RESPONDENT
BEFORE THE HON'BLE TRIBUNAL DATED
08.02.2018.
Exhibit-P6 TRUE COPY OF THE REJOINDER IN O.A.
NO.1640/2017 FILED BY THE PETITIONER
BEFORE THE HON'BLE TRIBUNAL DATED
22.09.2021.
Exhibit-P7 CERTIFIED COPY OF THE ORDER OF THE HON'BLE
TRIBUNAL DATED 07.03.2022 IN O.A.
NO.1640/2017.
Exhibit-P8 TRUE COPY OF THE JUDGMENT OF THE HON'BLE
HIGH COURT OF KERALA IN O.P.(KAT)
OP(KAT) Nos.259/2024, 205/2024, 275/2024, 277/2024
2024:KER:75145
NO.176/2022 DATED 07.07.2023.
Exhibit-P9 TRUE COPY OF THE FINAL ORDER IN O.A.
NO.1640/2017 OF THE HON'BLE TRIBUNAL DATED
20.02.2024.
Exhibit -P10 TRUE COPY OF THE REVIEW APPLICATION R.A.
NO. 15/2024 (WITHOUT THE ANNEXURES-RA1,
RA2 & RA3 - AS THEY ARE ALREADY PRODUCED
HEREIN AS EXHIBITS-P7, P8 & P9).
Exhibit-P11 CERTIFIED COPY OF THE ORDER IN R.A.
NO.15/2024 O.A. NO.1640/2017 DATED
21.03.2024 OF THE HON'BLE TRIBUNAL.
