Kerala High Court
Noumira Abdulla P M vs Jouhar Rahiman K C on 8 October, 2024
2024:KER:74834
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
TUESDAY, THE 8TH DAY OF OCTOBER 2024 / 16TH ASWINA, 1946
TR.P(C) NO. 462 OF 2023
AGAINST THE ORDER/JUDGMENT DATED IN OP NO.625 OF 2022 OF
FAMILY COURT, TIRUR
PETITIONER:
NOUMIRA ABDULLA P M
AGED 34 YEARS
D/O KUNJABDULLA HAJI P M, RESIDING AT NOUSHAD MANSION,
THEKEPURAM,MANIKOTH P.O, HOSDURG, KASARAGOD, PIN -
671316
BY ADVS.
ABDUL RAOOF PALLIPATH
PRAJIT RATNAKARAN
RESPONDENT:
JOUHAR RAHIMAN K C,
AGED 37 YEARS
S/O ABDUL RAHIMAN, RESIDING AT RAHMATH MAHAL, T.S ROAD,
PAYYANANGADI, TIRUR P.O, MALAPPURAM, PIN - 676101
BY ADV K.M SATHYANATHA MENON K.M
THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 08.10.2024, ALONG WITH Tr.P(C).174/2024 AND 891/2023, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
Tr.P(C) Nos. 462 & 891 of 2023 and 174 of 2024 :2:
2024:KER:74834
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
TUESDAY, THE 8TH DAY OF OCTOBER 2024 / 16TH ASWINA, 1946
TR.P(C) NO. 174 OF 2024
AGAINST THE ORDER/JUDGMENT DATED IN OP NO.1364 OF 2023
OF FAMILY COURT, TIRUR
PETITIONERS:
1 NOUMIRA ABDULLA P M
AGED 35 YEARS
D/O KUNJABDULLA HAJI P M, RESIDING AT NOUSHAD
MANSION, THEKEPURAM,MANIKOTH P.O, HOSDURG,
KASARAGOD, PIN - 671316
2 P.M KUNJABDULLA HAJI,
AGED 75 YEARS
NOUSHAD MANZIL, THEKKEPPURAM.P.O, MANIKOTH, HOSDURG,
KASARGODE, PIN - 671316
3 BEEFATHIMA
AGED 68 YEARS
W/O KUNJADBULLA HAJI, NOUSHAD MANZIL,
THEKKEPURAM.P.O, MANIKKOTH,HOSDURG, KASARGODE
DISTRICT, PIN - 671316
BY ADVS.
ABDUL RAOOF PALLIPATH
PRAJIT RATNAKARAN
KRISHNAPRIYA R.
RESPONDENTS:
1 JOUHAR RAHIMAN K C
S/O ABDUL RAHIMAN, RESIDING AT RAHMATH MAHAL, T.S
ROAD, PAYYANANGADI, TIRUR P.O, MALAPPURAM, PIN -
Tr.P(C) Nos. 462 & 891 of 2023 and 174 of 2024 :3:
2024:KER:74834
676101
2 ABDUL RAHIMAN
AGED 73 YEARS
S/O. MUHAMMED, RESIDING AT RAHMATH MAHAL, T.S ROAD,
PAYYANANGADI, TIRUR P.O, MALAPPURAM, PIN - 676101
BY ADV K.M SATHYANATHA MENON K.M
THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 08.10.2024, ALONG WITH Tr.P(C).462/2023 AND
891/2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Tr.P(C) Nos. 462 & 891 of 2023 and 174 of 2024 :4:
2024:KER:74834
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
TUESDAY, THE 8TH DAY OF OCTOBER 2024 / 16TH ASWINA, 1946
TR.P(C) NO. 891 OF 2023
AGAINST THE ORDER/JUDGMENT DATED IN OP NO.810 OF 2022 OF
FAMILY COURT, KASARAGOD
PETITIONERS:
1 DR. JOWHAR RAHIMAN K.C
AGED 38 YEARS
S/O ABDU RAHIMAN. K, RAHMATH MAHAL, T. S. ROAD,
PAYYANANGADI, TIRUR, P.O. MALAPPURAM DISTRICT, PIN -
676101
2 DR. JAMEELA RAHMAN
AGED 72 YEARS
W/O ABDU RAHIMAN, RAHMATH MAHAL, T. S. ROAD,
PAYYANANGADI, TIRUR P.O. MALAPPURAM DISTRICT, PIN -
676101
3 ABDU RAHIMAN, K
AGED 75 YEARS
S/O MOHAMMED, RAHMATH MAHAL, T. S. ROAD,
PAYYANANGADI, TIRUR P.O. MALAPPURAM DISTRICT, PIN -
676101
BY ADV K.M.SATHYANATHA MENON
RESPONDENT:
DR. NOWMIRA ABDULLA, P.M
AGED 34 YEARS
D/O KUNJABDULLA HAJI, NOUSHAD MANSION, THEKKEPURAM,
P.O. MANIKKOTH, KASARGODE, NOW WORKING AT SHIYAS &
IFTHIKAR MEDICAL CENTRE, HALWAN SUBURB, AL ABAR, AL
WASIT STREET, SHARJAH, UNITED ARAB EMIRATES, EMAIL:
NOUMIPM@GMAIL.COM, PH NO. 00971-567239626, PIN -
Tr.P(C) Nos. 462 & 891 of 2023 and 174 of 2024 :5:
2024:KER:74834
671316
BY ADVS.
ABDUL RAOOF PALLIPATH
E.MOHAMMED ISMAIL(K/579E/1990)
PRAJIT RATNAKARAN(K/497/1995)
THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 08.10.2024, ALONG WITH Tr.P(C).462/2023 AND
174/2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
Tr.P(C) Nos. 462 & 891 of 2023 and 174 of 2024 :6:
2024:KER:74834
VIJU ABRAHAM , J.
===========================
Tr.P(C) Nos. 462 & 891 of 2023 and 174 of 2024
============================
Dated this the 8th day of October, 2024
ORDER
Both sides submit that the matters have been settled, and
therefore no further orders are required in these transfer petitions.
Accordingly the above transfer petitions are closed.
Sd/-
VIJU ABRAHAM
JUDGE
sbk/-
Tr.P(C) Nos. 462 & 891 of 2023 and 174 of 2024 :7:
2024:KER:74834
APPENDIX OF TR.P(C) 174/2024
PETITIONER ANNEXURES
Annexure 1 TRUE COPY OF THE SUMMONS IN OP 1364/2023
ON THE FILE OF THE FAMILY COURT, TIRUR
Annexure 2 TRUE COPY OF THE ORIGINAL PETITION IN OP
1364/2023 ON THE FILE OF THE FAMILY COURT,
TIRUR
Tr.P(C) Nos. 462 & 891 of 2023 and 174 of 2024 :8:
2024:KER:74834
APPENDIX OF TR.P(C) 891/2023
PETITIONER ANNEXURES
Annexure A A TRUE COPY OF THE ORIGINAL PETITION FILED
AS OP NO.810 OF 2022 BY THE RESPONDENT
BEFORE THE FAMILY COURT, KASARGOD
Annexure B A TRUE COPY OF THE JUDGMENT DATED 9.1.2023
IN TR. P(C) NO. 457 OF 2022 ON THE FILE OF
THIS HON'BLE COURT
Annexure C A TRUE COPY OF THE ORDER IN OP(FC) NO. 395
OF 2023 DATED 21.7.2023
Annexure D A TRUE COPY OF CORONARY ANGIOGRAM REPORT
OF 3RD PETITIONER ISSUED BY THE DEPARTMENT
OF CARDIOLOGY, MALABAR INSTITUTE OF
MEDICAL SCIENCES LTD DATED 09.12.2010
Annexure E A TRUE COPY OF THE REPORT WITH RESPECT TO
THE OPERATION RECORD OF THE 3RD PETITIONER
ISSUED BY THE DEPARTMENT OF CARDIOTHORACIC
& VASCULAR SURGERY DATED 08.12.2010 TO
10.12.2010 ISSUED BY MALABAR INSTITUTE OF
MEDICAL SCIENCES LTD
Annexure F A TRUE COPY OF THE CT ABDOMEN OBSERVATION
REPORT OF 2ND PETITIONER DATED 19.01.2012
ISSUED FROM BABY MEMORIAL HOSPITAL LTD.,
KOZHIKODE
Annexure G A TRUE COPY OF THE REPORT OF ASWINI
DIAGNOSTIC SERVICES, KOZHIKODE DATED
03.01.2012 WITH RESPECT TO THE 2ND
PETITIONER
Annexure H A TRUE COPY OF THE MRI LUMBAR SPINE REPORT
OF 2ND PETITIONER DATED 1.11.2023 OF
SOORYA DIAGNOSTIC LLP
Tr.P(C) Nos. 462 & 891 of 2023 and 174 of 2024 :9:
2024:KER:74834
APPENDIX OF TR.P(C) 462/2023
PETITIONER ANNEXURES
Annexure 1 TRUE COPY OF THE ORIGINAL PETITION IN OP
625/2022 ON THE FILE OF THE FAMILY COURT,
TIRUR
RESPONDENT ANNEXURES
Annexure R1(a) A true copy of the order dated 09-01-2023
in Tr. P(C) No. 457 of 2022 of this Honble
Court.
Annexure R1(c) A true copy of answer to interrogatories
in I.A No. 6 of 2023 in O.P No. 910 of
2022 on the file of Family court, Kasargod
Annexure R1(b) A true copy of the counter affidavit filed
by the petitioner in O.P No. 910 of 2022
on the file of Family court, Kasargod
