Assistant Labour Officer, Kazhakuttam vs Dr.A.Marthanda Pillai
2024 Latest Caselaw 28987 Ker

Kerala High Court

Assistant Labour Officer, Kazhakuttam vs Dr.A.Marthanda Pillai on 3 October, 2024

Author: Anil K.Narendran

Bench: Anil K.Narendran

WA No.69/2024                                 1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                     THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                          &
                      THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
             Thursday, the 3rd day of October 2024 / 11th Aswina, 1946
                                 WA NO. 69 OF 2024
       AGAINST JUDGMENT DATED 09.06.2023 IN WP(C) 14793/2012 OF THIS COURT
   APPELLANT(S)/RESPONDENTS IN WP(C):

      1. ASSISTANT LABOUR OFFICER, KAZHAKUTTAM 2ND CIRCLE, KAZHAKUTTAM
         (P.O),THIRUVANTHAPURAM, PIN-695582., PIN - 695582

    AND ANOTHER.

    BY GOVERNMENT PLEADER

   RESPONDENT(S)/PETITIONER IN WP(C):

          DR.A.MARTHANDA PILLAI, AGED 61 YEARS, CHAIRMAN & MANAGING DIRECTOR,
          ANANTHAPURI HOSPITAL, CHACKAI, THIRUVANANTHAPURAM., PIN - 695024

    BY ADV.SHRI.GOPAKUMAR R THALIYAL

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay the operation and implementation of judgment dated 09.06.2023 in
   WP(C) No.14793/2012, pending disposal of the Writ Appeal.
        This Writ Appeal again coming on for orders on 03/10/2024, upon
   perusing the appeal memorandum, and this Court's Order dated 08/08/2024
   the court on the same day passed the following
                                      ORDER

Interim order will stand extended by four months.

List on 03/02/2025.

Sd/- ANIL K.NARENDRAN JUDGE

Sd/- P.G. AJITHKUMAR JUDGE

03-10-2024 /True Copy/ Assistant Registrar