Golvin Jose vs The District Collector
2024 Latest Caselaw 28978 Ker

Kerala High Court

Golvin Jose vs The District Collector on 3 October, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

W.P.(C).No.16553/2023
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                                                 2024:KER:73201
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH

 THURSDAY, THE 3RD DAY OF OCTOBER 2024 / 11TH ASWINA, 1946

                        WP(C) NO. 16553 OF 2023

PETITIONER:

            GOLVIN JOSE, AGED 32 YEARS
            PARAPPILLY HOUSE, ALUVA ERNAKULAM DISTRICT., PIN -
            683101

            BY ADVS. V.RAJENDRAN (PERUMBAVOOR)
            N.RAJESH(K/1717/1999)
            GOPAKUMAR P.(K/1116-C/2011)
            JERRY JAISON(K/1422/2023)


RESPONDENTS:

     1      THE DISTRICT COLLECTOR, KOTTAYAM, CIVIL STATION
            P.O., KOTTAYAM., PIN - 686002

     2      THE REVENUE DIVISIONAL OFFICER,
            REVENUE DIVISIONAL OFFICE, CIVIL STATION P.O.,
            KOTTAYAM., PIN - 686002

     3      THE VILLAGE OFFICER, ANIKKAD VILLAGE, ANIKKAD
            P.O., KOTTAYAM., PIN - 686503

     4      THE TAHSILDAR, OFFICE THE TAHSILDAR, CIVIL STATION
            P.O., KOTTAYAM., PIN - 686002

     5      THE GEOLOGIST, DISTRICT OFFICE , DEPARTMENT OF
            MINING AND GEOLOGY, COLLECTORATE, KOTTAYAM., PIN -
            686002

     6      THE SECRETARY, PALLICKATHODU GRAMA PANCHAYATH,
            ANIKKAD P.O., KOTTAYAM., PIN - 686503

            Smt.Vidya Kuriakose, GP
      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   03.10.2024,    THE   COURT    ON    THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P.(C).No.16553/2023
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                                                    2024:KER:73201




                           JUDGMENT

In the light of the judgment delivered in the connected

matter (W.P.(C).No.25539/2023), this writ petition has become

infructuous. Hence, this writ petition is closed as infructuous.

sd/-

DR. KAUSER EDAPPAGATH JUDGE kp