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P.K. Faizal vs Smt. Saradamuraleedharan
2024 Latest Caselaw 28966 Ker

Citation : 2024 Latest Caselaw 28966 Ker
Judgement Date : 3 October, 2024

Kerala High Court

P.K. Faizal vs Smt. Saradamuraleedharan on 3 October, 2024

Contempt of Court Case (Civil) No.2445 of 2024      1   2024:KER:73187
                     IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                                 PRESENT

                  THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

        THURSDAY, THE 3RD DAY OF OCTOBER 2024 / 11TH ASWINA, 1946

                               CON.CASE(C) NO. 2445 OF 2024

         AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.40367 OF 2023 OF

HIGH COURT OF KERALA

PETITIONER/1ST PETITIONER:

                 P.K. FAIZAL , AGED 53 YEARS
                 S/O. LATE MUHAMMED HAJI, POLLAKKUNNAN HOUSE,
                 THIRUVIZHAMKUNNU P.O., MANNARKKAD,
                 PALAKKAD, PIN - 678601


                 BY ADV M.C.JOHN


RESPONDENT/IST RESPONDENT:

                 SMT. SARADAMURALEEDHARAN
                 AGED 52 YEARS, W/O. SRI. V. VENU,
                 ADDITIONAL CHIEF SECRETARY,
                 LOCAL SELF GOVERNMENT DEPARTMENT, SECRETARIAT,
                 THIRUVANANTHAPURAM (PRESENTLY CHIEF SECRETARY),
                 PIN - 695001



                 SMT.AMMINIKUTTY K., SR.GP


        THIS     CONTEMPT        OF     COURT     CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 03.10.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Contempt of Court Case (Civil) No.2445 of 2024      2                   2024:KER:73187


                                    MOHAMMED NIAS C.P., J.
                           -----------------------------------------------

                     Contempt of Court Case (Civil) No.2445 of 2024

                            ---------------------------------------------

                          Dated this the 3rd day of October , 2024



                                                 JUDGMENT

Learned counsel appearing on both sides submit that the directions in

the judgment have been complied and orders have been passed on 26.9.2024. This

is recorded. Accordingly, the contempt case is closed.

Sd/-

MOHAMMED NIAS C.P.

JUDGE

dlk/3.10.2024 Contempt of Court Case (Civil) No.2445 of 2024 3 2024:KER:73187

APPENDIX OF CON.CASE(C) 2445/2024

PETITIONER'S ANNEXURES

Annexure I CERTIFIED COPY OF THE JUDGMENT DATED 26TH JULY, 2024 IN W.P. C. NO. 40367/2023 OF THIS HON'BLE COURT

 
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