The State Of Kerala, Represented By The ... vs Dr. Sheeja V.R
2024 Latest Caselaw 28961 Ker

Kerala High Court

The State Of Kerala, Represented By The ... vs Dr. Sheeja V.R on 3 October, 2024

Bench: A.Muhamed Mustaque, Murali Purushothaman

WA No.549/2023                                1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                    THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                          &
                    THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
             Thursday, the 3rd day of October 2024 / 11th Aswina, 1946
                                 WA NO. 549 OF 2023
       AGAINST JUDGMENT DATED 28/06/2022 IN WP(C) 23306/2021 OF THIS COURT
   APPELLANTS/RESPONDENTS 1 TO 3 IN W.P(C):

      1. THE STATE OF KERALA, REPRESENTED BY THE PRINCIPAL SECRETARY TO
         GOVERNMENT, HIGHER EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
         THIRUVANANTHAPURAM - 695001.

    AND 2 OTHERS

    BY GOVERNMENT PLEADER

   RESPONDENTS/PETITIONERS IN W.P(C):

      1. DR. SHEEJA V.R., AGED 48 YEARS, D/O.VASU PILLAI,
         SREEVALSOM,KATTUPURAM P.O, KALLARA, THIRUVANANTHAPURAM- 695 608.
         WORKING AS ASSISTANT PROFESSOR IN ZOOLOGY, IQBAL COLLEGE,
         PERINGAMALA, THIRUVANANTHAPURAM - 695563.

    AND 2 OTHERS.

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to pass an order staying the operation and implementation of the judgment
   dated 28.06.2022 in W.P.(C) No.23306/2021, till the disposal of the above
   Writ Appeal.
        This Writ Appeal again coming on for orders along with connected
   cases on 03/10/2024 upon perusing the appeal memorandum and this court's
   order dated 05/08/2024,the court on the same day passed the following:
                                      ORDER

Post on 21/10/2024.

Interim order is extended till 31/10/2024.

Sd/- A.MUHAMED MUSTAQUE JUDGE

Sd/- MURALI PURUSHOTHAMAN JUDGE

03-10-2024 /True Copy/ Assistant Registrar