M. Radhakrishnan vs Travancore Devaswom Board
2024 Latest Caselaw 28960 Ker

Kerala High Court

M. Radhakrishnan vs Travancore Devaswom Board on 3 October, 2024

Author: Anil K.Narendran

Bench: Anil K.Narendran

WP(C) No.17040/2023                             1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                       THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                            &
                      THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
             Thursday, the 3rd day of October 2024 / 11th Aswina, 1946
                            WP(C) NO. 17040 OF 2023(D)
   PETITIONERS:

      1. M.RADHAKRISHNAN AGED 58 YEARS S/O MADHAVAN, RESIDING AT TC 8/916,
         DEEPA VILASAM, ADITHYAM KAVU ROAD, PRAVACHAMBALAM, PACHALLOOR, NEMOM
         PO, THIRUVANANTHAPURAM , PIN - 695019

          AND OTHERS

   RESPONDENTS:

      1. TRAVANCORE DEVASWOM BOARD REPRESENTED BY ITS SECRETARY, NANTHANCODE
         , THIRUVANANTHAPURAM, PIN - 695001

          AND OTHERS


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to stay the operation of Ext. P21, Ext.P22 and Ext.P25 pending
   disposal of the above writ petition.

        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of WP(C) and this court's order dated
   12.06.2024 and upon hearing the arguments of SRI.J.S.AJITHKUMAR, Advocate
   for the petitioners and of STANDING COUNSEL for the respondents 1 to 3,
   A.S.SANGEETHA, ANN OLIVIA VALLAVANADAN and AJITH BHASI, Advocates for the
   respondents 4 to 6 ,the court passed the following:

                                           ORDER

Heard further arguments of the learnd Counsel for the petitioner; the learned Standing Counsel for Travancore Devaswom Board and also the learned Counsel for the party respondents.

For judgment list on 09.10.2024 at 4.00 p.m.

Sd/- ANIL K.NARENDRAN, JUDGE

Sd/- HARISANKAR V. MENON, JUDGE

03-10-2024 /True Copy/ Assistant Registrar