Shamsudheen vs The District Geologist
2024 Latest Caselaw 28953 Ker

Kerala High Court

Shamsudheen vs The District Geologist on 3 October, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

W.P.(C) No. 30654/2024

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                                                        2024:KER:73309

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
           THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
    THURSDAY, THE 3RD DAY OF OCTOBER 2024 / 11TH ASWINA, 1946
                         WP(C) NO. 30654 OF 2024

PETITIONER:
     1     SHAMSUDHEEN
           AGED 37 YEARS, SON OF MUSTHAFA,
           CHERUPARAMBIL, CODACAL P.O, THIRUNAVAYA,
           VYRANCODE, MALAPPURAM, KERALA
           OWNER OF LORRY BEARING
           REGISTRATION NO. KL-10-AD-7847), PIN - 676301
     2     SUMESH
           AGED 21 YEARS, SON OF BABU,
           ORUVILPPADI,MELMURI, MALAPPURAM,
           KERALA (OWNER OF TIPPER LORRY BEARING
           REGISTRATION NO. KL-07-BJ-4677), PIN - 676553
     3     MOHAMMED AFSAL P
           AGED 26 YEARS, SON OF RAZACK,
           PARAVAKKAL, PARAVNNUR, KALPAKANCHERI P.O,
           TIRUR TALUK, MALAPPURAM DISTRICT -
           (OWNER OF TIPPER LORRY BEARING
           REGISTRATION NO. KL-58-A-4137), PIN - 676551
           BY ADVS.
           P.M.ZIRAJ
           IRFAN ZIRAJ
RESPONDENTS:
     1     THE DISTRICT GEOLOGIST
           DISTRICT OFFICE,
           DEPARTMENT OF MINING AND GEOLOGY,
           MALAPPURAM DISTRICT, PIN - 676511
     2     THE SUB INSPECTOR OF POLICE
           KALPAKANCHERY POLICE STATION,
           MALAPPURAM DISTRICT, PIN - 676551
           SRI.RAJEEV JYOTHISH GEORGE

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
03.10.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) No. 30654/2024

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                                                          2024:KER:73309




                           JUDGMENT

It is submitted that in compliance of the interim order passed by

this Court, the vehicle has already been released on 02/09/2024.

Hence, this writ petition is closed.

Sd/-

DR. KAUSER EDAPPAGATH JUDGE APA

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2024:KER:73309

APPENDIX OF WP(C) 30654/2024

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE SEIZURE MAHASAR DATED 18.08.2024 PREPARED BY THE SECOND RESPONDENT

EXHIBIT P2 TRUE COPY OF THE JUDGMENT REPORTED IN UNAIS VS DISTRICT COLLECTOR 2023 (1) KLT 651

EXHIBIT P3 TRUE COPY OF THE JUDGMENT OF THE DIVISION BENCH OF THIS HONOURABLE COURT DATED 29.3.2023 IN W.A.NO.609 OF 2023

EXHIBIT P4 TRUE COPY OF THE JUDGMENT OF THIS HONOURABLE COURT DATED 4.4.2023 IN WP(C) NO.11862 OF 2023

EXHIBIT P5 TRUE COPY OF THE JUDGMENT OF THIS HONOURABLE COURT DATED 20.7.2023 IN WP(C) NO.23536 OF 2023

EXHIBIT P6 TRUE COPY OF THE INTERIM ORDER OF THIS HONOURABLE COURT DATED 12.4.2024 IN WP(C) NO.14733 OF 2024

EXHIBIT P7 TRUE COPY OF THE JUDGMENT OF THIS HONOURABLE COURT DATED 23.4.2024 IN WP(C) NO.13875 OF 2024

EXHIBIT P8 TRUE COPY OF THE JUDGMENT OF THIS HONOURABLE COURT DATED 03.5.2024 IN WP(C) NO.16713 OF 2024