Kerala Government Contractors ... vs Corporation Of Kochi
2024 Latest Caselaw 28844 Ker

Kerala High Court

Kerala Government Contractors ... vs Corporation Of Kochi on 3 October, 2024

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
             THE HONOURABLE THE CHIEF JUSTICE MR. NITIN JAMDAR
                                     &
                     THE HONOURABLE MR. JUSTICE S.MANU
          Thursday, the 3rd day of October 2024 / 11th Aswina, 1946
               IA.NO.1/2024 IN WA NO. 1557 OF 2024(FILING NO.)
     AGAINST JUDGMENT DATED 25.01.2023 IN WP(C) 4200/2021 OF THIS COURT
APPLICANT/APPELLANT:

     KERALA GOVERNMENT CONTRACTORS FEDERATION (KGCF), REG NO :
     410/87, COCHIN - 682011 REPRESENTED BY ITS SECRETARY, V S HENTRY,
     AGED 72 YEARS, S/O SAKARIA VATTAMKAL HOUSE, VATTAMKAL MUNDAMVELI P
     O, ERNAKULAM DISTRICT , PINCODE - 682507

RESPONDENTS/RESPONDENTS:

  1. CORPORATION OF KOCHI, REPRESENTED BY ITS SECRETARY, CORPORATION OF
     KOCHI, KOCHI- 682011
  2. THE CORPORATION ENGINEER, CORPORATION OF KOCHI , KOCHI - 682011
  3. STATE OF KERALA, REPRESENTED BY THE SECRETARY, DEPARTMENT OF LOCAL
     SELF GOVERNMENT, SECRETARIAT, THIRUVANANTHAPURAM- 695001
  4. K.I.MOOSA, AGED 56 YEARS, S/O. ISMAIL, KIZHAKKEKARA HOUSE,
     THRIKKAKARA NORTH, ERNAKULAM, KERALA- 682021

     Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to grant leave for the
Applicant/Appellant to file the above Writ Appeal in the interest of
justice.
     This Application coming on for orders on 03.10.2024 upon perusing
the application and the affidavit filed in support thereof, and upon
hearing the arguments of P.G.SURESH, A.L.NAVANEETH KRISHNAN, ASWATHY
KRISHNAN, Advocates for the applicants, and SRI.JANARDHANA SHENOY FOR R1
AND R2, SRI TEKCHAND, SENIOR GOVERNMENT PLEADER FOR R3, the court on the
same day passed the following:
                                      NITIN JAMDAR, C.J.
                                                   &
                                            S.MANU, J.
                ------------------------------------------------------------------------
                                          I.A.No.1 of 2024
                                                   in
             I.A.No.Unnumbered Writ Appeal of 2024 (Filing No.1557/2024)
                ------------------------------------------------------------------------
                            Dated this the 3rd day of October, 2024

                                             ORDER

NITIN JAMDAR, C.J.

Sri.Janardhana Shenoy, learned Counsel takes notice for Respondent No.1 and 2. Sri.Tekchand, learned Senior Government Pleader takes notice for Respondent No. 3. Issue notice by speed post to Respondent No.4.

Post on 4 November 2024. sd/ NITIN JAMDAR CHIEF JUSTICE

sd/

S.MANU JUDGE

jm/

03-10-2024 /True Copy/ Assistant Registrar