Kerala High Court
National Insurance Company Limited vs Gopinathan Pillai on 3 October, 2024
Author: Dinesh Kumar Singh
Bench: Dinesh Kumar Singh
OP (MAC) No.47/2024 1/4 Order Date : 03-10-2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
Thursday, the 3rd day of October 2024 / 11th Aswina, 1946
OP (MAC) NO. 47 OF 2024
OPMV 979/2004 OF MOTOR ACCIDENT CLAIMS TRIBUNAL, KOLLAM
PETITIONERS/RESPONDENT IN EP/JUDGMENT DEBTOR IN EP:
NATIONAL INSURANCE COMPANY LIMITED, NELSON COMPLEX, NEAR PUTHIYIDOM
TEMPLE, KAYAMKULAM P.O., ALAPPUZHA-690502, REPRESENTED BY ITS
ASSISTANT MANAGER (LEGAL), KOCHI REGIONAL OFFICE, OMANA BUILDING,
JEW STREET, ERNAKULAM, PIN - 682035
RESPONDENT:
1. GOPINATHAN PILLAI, AGED 80 YEARS GOVINDA PILLAI, ATTOORAZHIKATHU
VEEDU, KARIMTHOTTUVA MURI, SASTHAMCOTTAH VILLAGE, NOW RESIDING AT
GOPI VILASAM, PERUVELIKKARA MURI, SASTHAMCOTTAH VILLAGE, KOLLAM, PIN
- 691507.
2. SARASWATHI AMMA, AGED 76 YEARS D/O. KAMALAKSHI AMMA, KARIMTHOTTUVA
MURI, SASTHAMCOTTAH VILLAGE, NOW RESIDING AT PAVITHRESWARAM P.O.,
KOLLAM, PIN - 691507.
3. SATHI AMMA, AGED 73 YEARS D/O. KAMALAKSHI AMMA, KARIMTHOTTUVA MURI,
SASTHAMCOTTAH VILLAGE, NOW RESIDING AT AL 5- -14, PANCHADEEP
APARTMENT NO. 2, SECTOR 17, NAVI MUMBAI, AIROLI S.O., THANE,
MAHARASHTRA, PIN - 400708.
4. INDIRA DEVI AMMA AGED 70 YEARS D/O. KAMALAKSHI AMMA, KARIMTHOTTUVA
MURI, SASTHAMCOTTAH VILLAGE, NOW RESIDING AT KUTTIYILAZHIKATHU
PADINJATTATHI, MUTHUPPILAKADU WEST MURI, SASTHAMCOTTAH VILLAGE,
KOLLAM, PIN - 690520.
5. VIJAYASHEKHARAN PILLAI (DIED), AGED 65 YEARS S/O. GOVINDA PILLAI,
ATTORAZHIKADATHU VEEDU, KARIMTHOTTUVA MURI, SASTHAMCOTTAH VILLAGE,
KOLLAM, PIN - 690540.
6. JAYALAKUMARI, AGED 63 YEARS D/O. KAMALAKSHI AMMA, KARIMTHOTTUVA
MURI, SASTHAMCOTTAH VILLAGE, NOW RESIDING AT KARTHIKA, PERUVELIKARA
MURI, SASTHAMCOTTAH VILLAGE, KOLLAM-6915007, PIN - 690540.
7. SEETHA G., AGED 58 YEARS W/O. VIJAYASEKHARAN PILLAI,
ATTORAZHIKADATHU VEEDU, KARIMTHOTTUVA MURI, SASTHAMCOTTAH VILLAGE,
KOLLAM, PIN - 690540
8. AATHIRA V. SHEKHAR, AGED 33 YEARS W/O. DILEEP, MANNOOR VEEDU,
THEVALAPPURAM P.O., PUTHOOR, KOLLAM, PIN - 691507.
9. AKHIL V. SHEKHAR, AGED 24 YEARS S/O. VIJAYASEKHARAN PILLAI,
ATTORAZHIKADATHU VEEDU, KARIMTHOTTUVA MURI, SASTHAMCOTTAH VILLAGE,
KOLLAM, PIN - 690540.
Original Petition (MAC) praying inter alia that in the circumstances
stated in the affidavit filed along with the OP (MAC) the High Court be
pleased to stay all further proceedings pursuant to ext p2 order and ext
p3 application, till the final disposal of the above original petition.
OP (MAC) No.47/2024 2/4 Order Date : 03-10-2024
This petition again coming on for orders upon perusing the petition
and the affidavit filed in support of OP (MAC) and this Court's order
dated 11/09/2024 and upon hearing the arguments of M/S.P.G.JAYASHANKAR,
S.RAJEEV, SAJANA V.H, SHAIJU GEORGE, AADERSH R.S. PANICKER &
PUSHPAVATHI.K, Advocates for the petitioner and of SRI.ANCHAL C.VIJAYAN,
Advocate for R1, R2, R4, R6 to R8, the court passed the following:
OP (MAC) No.47/2024 3/4 Order Date : 03-10-2024
DINESH KUMAR SINGH, J.
------------------------------------------
OP(MAC) No. 47 of 2024
------------------------------------------
Dated: 03rd October, 2024
ORDER
The learned counsel appearing for the respondents
1,2,4,6,7 and 8 submits that notice on respondents 3 and 9 is
not complete and therefore, the interim order should remain in
operation till the notice is served on respondents 3 and 9.
2. Considering the said stand of the learned counsel for
the respondents, the interim order shall remain in operation.
Post this matter on 04.11.2024. The steps for service on
notice to respondents 3 and 9 by 04.10.2024.
Sd/-DINESH KUMAR SINGH
JUDGE
lsn
OP (MAC) No.47/2024 4/4 Order Date : 03-10-2024
APPENDIX OF OP (MAC) 47/2024
Exhibit P1 A TRUE COPY OF THE JUDGMENT DATED 13.03.2019 IN MACA
NO. 123/2010 OF THIS HON'BLE COURT
Exhibit P2 A TRUE COPY OF THE ORDER DATED 30.01.2024 IN EP NO. 239
OF 2021 PASSED BY THE MOTOR ACCIDENT CLAIMS TRIBUNAL,
KOLLAM
Exhibit P3 A TRUE COPY OF EA NO. 1 OF 2024 IN EP NO. 239 OF 2021
ON THE FILES OF THE MOTOR ACCIDENT CLAIMS TRIBUNAL,
KOLLAM
Exhibit P4 A TRUE COPY OF THE ORDER DATED 16.11.2021 IN WPC NO.
534/2020 OF THE HON'BLE SUPREME COURT
Exhibit P5 A TRUE COPY OF THE ORDER DATED 27.01.2022 IN WPC NO.
534/2020 OF THE HON'BLE SUPREME COURT
Exhibit P6 A TRUE COPY OF THE ORDER DATED 09.01.2024 IN OP(MAC)
