M/S. Three Line Properties vs The United Bank Of India
2024 Latest Caselaw 28825 Ker

Kerala High Court

M/S. Three Line Properties vs The United Bank Of India on 3 October, 2024

                    IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
               THE HONOURABLE THE CHIEF JUSTICE MR. NITIN JAMDAR
                                       &
                       THE HONOURABLE MR. JUSTICE S.MANU
          Thursday, the 3rd day of October 2024 / 11th Aswina, 1946
                             WA NO. 1453 OF 2023
     AGAINST JUDGMENT DATED 8/8/2023 IN WP(C) 38229/2015 OF THIS COURT
APPELLANTS/PETITIONER IN THE WRIT PETITION:

     M/S. THREE LINE PROPERTIES, DOOR NO. OP 7/813, OMASSERY PANCHAYATH,
     KOZHIKODE - 673572. REPRESENTED BY ITS MANAGING PARTNER SRI. ABDUL
     LATHEEF KACHERI VEETIL.

SENIOR ADVOCATE SRI.P.B.KRISHNAN AND ADVS.M/S.P.B.SUBRAMANYAN,SABU
GEORGE, MANU VYSAN PETER AND MEERA.P

RESPONDENTS/RESPONDENTS:

  1. *THE UNITED BANK OF INDIA, C/940, SAIKEN CHAMBERS, KANNUR ROAD,
     KOZHIKODE- 673001. (REPRESENTED BY ITS AUTHORISED OFFICER AND CHIEF
     MANAGER (RECOVERY), THE UNITED BANK OF INDIA, SOUTH REGIONAL OFFICE,
     MADAVELI, CHENNAI, TAMIL NADU-600028 (SUBSTITUTED AS PUNJAB NATIONAL
     BANK AS PER ORDER DATED 14-6-2022 IN IA NO 2 OF 2022).

AND 3 OTHERS

BY ADV M/S. M. MOHAMED NAVAZ FOR R1SENIOR ADVOCATE A. SUDHI VASUDEVAN &
ADV. JOSE JONES JOSEPH FOR R3 & R4

     This Writ Appeal again coming on for orders on 03/10/2024 upon
perusing the appeal memorandum,and this court's order dated
17/10/2023, the court on the same day passed the following:
                                   NITIN JAMDAR, C.J.
                                                &
                                         S.MANU, J.
                   ------------------------------------------------------------
                              Writ Appeal No.1453 of 2023
                  --------------------------------------------------------------
                         Dated this the 3rd day of October, 2024

                                           ORDER

NITIN JAMDAR, C.J.

The learned Counsel for Respondents 3 and 4 seeks time. Learned Counsel for the Appellant states that the Appellant auction purchaser is waiting since the year 2009.

2. Post on 21 October 2024. No further time would be granted after this posting date.

sd/

NITIN JAMDAR CHIEF JUSTICE

sd/

S.MANU JUDGE

jm/

03-10-2024 /True Copy/ Assistant Registrar