Pamba Boat Race Club vs The District Collector
2024 Latest Caselaw 28823 Ker

Kerala High Court

Pamba Boat Race Club vs The District Collector on 3 October, 2024

Author: V.G.Arun

Bench: V.G.Arun

                                                       2024:KER:73453

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                  THE HONOURABLE MR.JUSTICE V.G.ARUN

     THURSDAY, THE 3RD DAY OF OCTOBER 2024 / 11TH ASWINA, 1946

                       WP(C) NO. 33873 OF 2024

PETITIONERS:

    1     PAMBA BOAT RACE CLUB
          NEERATTUPURAM, THIRUVALLA,
          REG NO.274/2007,
          REPRESENTED BY ITS WORKING PRESIDENT,
          VICTOR T. THOMAS, AGED 60 YRS.
          PIN - 689641

    2     VICTOR T. THOMAS
          AGED 60 YEARS
          WORKING PRESIDENT OF PAMBA BOAT RACE,
          VIDE REGISTRATION NO. 274/2007,
          S/O. LATE THOMAS MATHEW,
          MULAMOOTTIL THUNDIATH HOUSE,
          KOZHENCHERRY.P.O.,
          PATHANAMTHITTA DISTRICT,
          PIN - 689641

    3     PUNNOOSE JOSEPH
          AGED 53 YEARS
          S/O. IYPE JOSE SECRETARY,
          PAMBA BOAT RACE CLUB,
          NEERATTUPURAM, THIRUVALLA,
          RESIDING AT VENGAL PUTHENVEETIL HOUSE,
          AMICHAKARY. P.O., THIRUVALLA,
          PATHANAMTHITTA DISTRICT,
          PIN - 689112


          BY ADVS.
          LIJU.V.STEPHEN
          INDU SUSAN JACOB
          TAJ K. TOM
          ABHIJITH U.
 WP(C)No.33873 of 2024                            2024:KER:73453

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RESPONDENTS:

      1       THE DISTRICT COLLECTOR
              PATHANAMTHITTA DISTRICT.,
              PIN - 689645

      2       SUB COLLECTOR
              THIRUVALLA, PIN-689101

      3       DISTRICT POLICE CHIEF
              POLICE HEADQUARTERS,
              PATHANAMTHITTA.,
              PIN - 689645

      4       DEPUTY SUPERINTENT OF POLICE
              THIRUVALLA,
              PIN - 689662

      5       STATION HOUSE OFFICER,
              PULIKEEZHU POLICE STATION,
              PATHANAMTHITTA,
              PIN - 689104

      6       STATION HOUSE OFFICER
              EDATHWA POLICE STATION,
              ALLAPUZHA,
              PIN - 691526

      7       PRAKASH PANAVELI,
              AGED 52 YEARS
              PANAVALIL HOUSE,
              PANAVAD P.O., THALAVADY VILLAGE,
              KUTTANADU TALUK,
              ALAPPUZHA DISTRICT,
              PIN - 688561

      8       BABU VALIYAVEEDAN,
              AGED 58 YEARS
              VALIYAVEETTIL HOUSE,
              NEERATTUPURAM P.O.,
              THALAVADY VILLAGE,
              KUTTANADU TALUK,
              PIN - 688561
 WP(C)No.33873 of 2024                                                   2024:KER:73453

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      9       REJI ABRAHAM,
              TAIKKADAVIL HOUSE
              KADAPRA P.O.,
              THIRUVALLA TALUK,
              PIN - 689101


              SRI. P.S. APPU, GOVERNMENT PLEADER.


      THIS   WRIT       PETITION   (CIVIL)       HAVING   COME   UP   FOR   ADMISSION    ON
03.10.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C)No.33873 of 2024                                 2024:KER:73453

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                           JUDGMENT

Dated this the 03rd day of October, 2024

The Pamba boat race, for the conduct of

which police protection was ordered, is over.

2. Learned Government Pleader submits that

sufficient protection was granted and no untoward

incident was reported.

The writ petition is, hence, closed as

infructuous.

Sd/-

V.G.ARUN

JUDGE BG WP(C)No.33873 of 2024 2024:KER:73453

APPENDIX OF WP(C) 33873/2024

PETITIONER EXHIBITS

EXHIBIT P1 A TRUE COPY OF THE CERTIFICATE OF REGISTRATION OF THE 1ST PETITIONER SOCIETY

EXHIBIT P2 A TRUE COPY OF THE ORIGINAL BYE LAW OF THE 1ST PETITIONER SOCIETY

EXHIBIT P3 A TRUE COPY OF THE AMENDED BYE LAW OF THE 1ST PETITIONER SOCIETY

EXHIBIT P4 A TRUE COPY OF THE COMMUNICATION MADE BY THE SECRETARY TO THE GOVERNMENT OF KERALA TOURISM DEPARTMENT DATED 12/08/2024, TO THE CENTRAL TOURISM DEPARTMENT

EXHIBIT P5 A TRUE COPY OF THE ORDER DATED 17/08/2016 PASSED BY THE 1ST RESPONDENT/DISTRICT MAGISTRATE UNDER SECTION 144 OF THE CRIMINAL PROCEDURE CODE

EXHIBIT P6 A TRUE COPY OF THE INTERIM ORDER DATED 7/09/2016 BY THE MUNSIFF COURT, THIRUVALLA

EXHIBIT P7 A TRUE COPY OF THE COMMUNICATION MADE BY THE 7TH RESPONDENT AND OTHERS TO THE 2ND RESPONDENT DATED 31/08/2023

EXHIBIT P8 A TRUE COPY OF THE ORDER NO. A1-554/19 DATED 18/06/2019 ISSUED BY THE DISTRICT REGISTRAR PATHANAMTHITTA

EXHIBIT P9 A TRUE COPY OF THE ORDER DATED 19/09/2024 PASSED BY THE 1ST RESPONDENT IS PRODUCED

EXHIBIT P10 A TRUE COPY OF THE REPRESENTATION MADE BY THE PETITIONERS TO THE RESPONDENTS 7 TO 9 DATED 27/08/2024 WP(C)No.33873 of 2024 2024:KER:73453

EXHIBIT P11 A TRUE COPY OF THE ACKNOWLEDGEMENT RECEIPT ISSUED BY THE PULIKEEZHU POLICE STATION TO THE PETITIONERS DATED 29/08/2024

EXHIBIT P12 A TRUE COPY OF THE ACKNOWLEDGEMENT RECEIPT ISSUED BY THE DISTRICT POLICE OFFICE, PATHANAMTHITTA TO THE PETITIONERS DATED 29/08/2024

EXHIBIT P13 A TRUE COPY OF THE ACKNOWLEDGEMENT RECEIPT ISSUED BY THE THIRUVALLA SUB DIVISIONAL POLICE OFFICE TO THE PETITIONERS DATED 29/08/2024

EXHIBIT P14 A TRUE COPY OF THE ACKNOWLEDGEMENT RECEIPT ISSUED BY THE EDATHWA POLICE STATION TO THE PETITIONERS DATED 29/08/2024

EXHIBIT P15 A TRUE COPY OF THE REPRESENTATION SEEKING POLICE PROTECTION BY THE 1ST PETITIONER TO RESPONDENTS 3 TO 6 DATED 25/09/2024 AND ITS ACKNOWLEDGMENT RECEIPT THROUGH EMAIL

RESPONDENTS EXHIBITS NIL TRUE COPY P.A. TO JUDGE