Citation : 2024 Latest Caselaw 28722 Ker
Judgement Date : 3 October, 2024
2024:KER:73286
WPC.No.34606/24 1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
THURSDAY, THE 3RD DAY OF OCTOBER 2024 / 11TH ASWINA, 1946
WP(C) NO.34606 OF 2024
PETITIONERS:
1 SREEJILA A.,
AGED 33 YEARS,
U.P.S.A., SABARI CENTRAL U.P. SCHOOL, PULAPATTA,
PALAKKAD DISTRICT, PIN - 678 632.
2 SANGEETHA P.,
AGED 35 YEARS,
U.P.S.A., SABARI HIGHER SECONDARY SCHOOL,
PALLIKURUP, MANNARKAD, PALAKKAD DISTRICT,
PIN - 678 582.
3 RAMYA C.,
AGED 34 YEARS,
U.P.S.A. SABARI AIDED U.P. SCHOOL,
KALLUVAZHY, PALAKKAD DISTRICT, PIN - 679 514.
4 SONIYA J.P,
AGED 32 YEARS,
U.P.S.A. SABARI AIDED U.P. SCHOOL,
KALLUVAZHY, PALAKKAD, PIN - 679 514.
5 SAJNA T,
AGED 34 YEARS,
U.P.S.A., SABARI HIGHER SECONDARY SCHOOL,
PALLIKURUP, MANNARKAD, PALAKKAD DISTRICT,
PIN - 678 582.
6 SUJINI C.R.,
AGED 35 YEARS,
U.P.S.A., SABARI V.L.N.M. U.P. SCHOOL,
VILAYANCHATHANNUR, PALAKKAD DISTRICT,
PIN - 678 671.
2024:KER:73286
WPC.No.34606/24 2
7 DIVYA THOMAS,
AGED 37 YEARS,
U.P.S.A., SABARI HIGHER SECONDARY SCHOOL,
PALLIKURUP, MANNARKAD, PALAKKAD DISTRICT,
PIN - 678 582.
8 JISHA K.R,
AGED 34 YEARS,
U.P.S.A., SABARI V.L.N.M. U.P. SCHOOL,
VILAYANCHATHANNUR, PALAKKAD DISTRICT,
PIN - 678 671.
9 ROHINI RAJ,
AGED 36 YEARS,
U.P.S.A., SABARI V.L.N.M. U.P. SCHOOL,
VILAYANCHATHANNUR, PALAKKAD DISTRICT,
PIN - 678 671.
0 VEENA REGHU,
AGED 34 YEARS,
U.P.S.A., SABARI HIGHER SECONDARY SCHOOL,
PALLIKURUP, MANNARKAD, PALAKKAD DISTRICT,
PIN - 678 582.
11 ANJITHA K.,
AGED 36 YEARS,
U.P.S.A., SABARI HIGHER SECONDARY SCHOOL,
PALLIKURUP, MANNARKAD, PALAKKAD DISTRICT,
PIN - 678 582.
12 SINDHU K.B,
AGED 33 YEARS,
U.P.S.A., SABARI AIDED U.P. SCHOOL, KALLUVAZHY,
PALAKKAD DISTRICT, PIN - 679 514.
13 ANJANA CHACKO,
AGED 34 YEARS,
U.P.S.A., SABARI HIGHER SECONDARY SCHOOL,
PALLIKURUP, MANNARKAD, PALAKKAD DISTRICT,
PIN - 678 582.
14 CORPORATE MANAGER,
SABARI CHARITABLE TRUST SCHOOLS, 'ANUPAMA',
2024:KER:73286
WPC.No.34606/24 3
PUTHUPERIYARAM P.O., PALAKKAD DISTRICT,
PIN - 678 582.
BY ADVS.
GEORGE ABRAHAM
MARY CATHERINE PRIYANKA P.S.
RESPONDENTS:
1 THE STATE OF KERALA,
REPRESENTED BY THE SECRETARY, GENERAL EDUCATION
DEPARTMENT, GOVT. SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695 001.
2 DIRECTOR OF GENERAL EDUCATION,
HIGHER SECONDARY SECTION, HOUSING BOARD BUILDING,
SANTHI NAGAR, THIRUVANANTHAPURAM, PIN - 695 001.
3 DEPUTY DIRECTOR OF EDUCATION,
CIVIL STATION, PALAKKAD DISTRICT, PIN - 678 001.
4 DISTRICT EDUCATIONAL OFFICER,
MANNARKKAD, PALAKKAD DISTRICT, PIN - 678 582.
5 DISTRICT EDUCATIONAL OFFICER,
ROBINSON ROAD, SANTHI NAGAR, SULTANPET, PALAKKAD
DISTRICT, PIN - 678 014.
6 ASSISTANT EDUCATIONAL OFFICER,
KUZHALMANNAM, PALAKKAD DISTRICT, PIN - 678 702.
7 ASSISTANT EDUCATIONAL OFFICER,
CHERPULASSERY, PALAKKAD DISTRICT, PIN - 679 503.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 03.10.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:73286
WPC.No.34606/24 4
JUDGMENT
The petitioners 1 to 13 were appointed by the 14 th
petitioner as UPSAs in the school managed by him. However, the
approval of the appointments were declined by the educational
authorities. Being aggrieved by the denial of approval of
appointments, the 14th petitioner submitted Ext.P32 comprehensive
revision petition, which is now pending before the 1 st respondent.
2. The limited prayer sought by the petitioners is to
direct the 1st respondent to take up Ext.P32 and pass appropriate
orders thereon within a time frame.
After hearing the learned counsel for the petitioners and
the learned Government Pleader, I am inclined to dispose of this
writ petition. Accordingly, it is ordered that the 1 st respondent shall
take up Ext.P32 revision petition and appropriate orders thereon
shall be passed after hearing the petitioners and the affected
parties, if any. Orders in this regard shall be passed by following
the timeline and preferences mentioned in the G.O.(Ms).No.54/2024/
GEDN dated 01.06.2024.
Sd/-
ZIYAD RAHMAN A.A. JUDGE DG/3.10.24 2024:KER:73286
APPENDIX OF WP(C) 34606/2024
PETITIONER EXHIBITS
Exhibit P1 A COPY OF THE APPOINTMENT ORDER DATED 1.6.2022 ISSUED BY THE CORPORATE MANAGER
Exhibit P2 A COPY OF THE ORDER NO.
K.DIS.C/28665/2022 DATED 13.12.2022 ISSUED BY THE ASSISTANT EDUCATIONAL OFFICER, KUZHALMANNAM
Exhibit P3 A COPY OF THE ORDER NO.K.DIS B3/199978/2023 DATED 11.6.2024 ISSUED BY THE DISTRICT EDUCATIONAL OFFICER, PALAKKAD IN APPEAL
Exhibit P4 A COPY OF THE APPOINTMENT ORDER DATED 15.07.2021 OF THE 2ND PETITIONER
Exhibit P5 A COPY OF THE PROCEEDINGS NO.C/16155/2021 DATED 14.09.2021 OF THE ASSISTANT EDUCATIONAL OFFICER, CHERPULASSERY
Exhibit P6 A COPY OF THE PROCEEDINGS NO.
B1/195170/2021 DATED 24.11.2021 OF THE DISTRICT EDUCATIONAL OFFICER, MANNARKAD
Exhibit P7 A COPY OF THE APPOINTMENT ORDER DATED 01.06.2022
Exhibit P8 A COPY OF THE APPOINTMENT ORDER DATED 01.06.2023 ISSUED BY THE CORPORATE MANAGER
Exhibit P9 A COPY OF THE PROCEEDINGS NO.B3/35802/2022 DATED 28.03.2023 ISSUED BY THE DISTRICT EDUCATIONAL OFFICER
Exhibit P10 A COPY OF THE ORDER NO. EMI/240393/2023 DATED 20.1.2024 ISSUED BY THE 2ND RESPONDENT 2024:KER:73286
Exhibit P11 A COPY OF THE APPOINTMENT ORDER ISSUED BY THE CORPORATE MANAGER DATED 10.06.2022
Exhibit P12 A COPY OF THE ORDER NO. K.DIS C/31496/2022 DATED 14.11.2022 ISSUED BY THE DISTRICT EDUCATIONAL OFFICER, CHERPULASSERY
Exhibit P13 A COPY OF THE APPOINTMENT ORDER ISSUED BY THE MANAGER DATED 14.7.2022
Exhibit P14 A COPY OF THE ORDER NO.K.DIS C/34255/2022 DATED 10.01.2023 PASSED BY THE DISTRICT EDUCATIONAL OFFICER, CHERPULASSERY
Exhibit P15 A COPY OF THE ORDER NO.B1/ 199261/2023 DATED 03.06.2023
Exhibit P16 A COPY OF THE APPOINTMENT ORDER ISSUED IN FAVOUR OF THE 5TH PETITIONER DATED 01.06.2023
Exhibit P17 A COPY OF THE ORDER NO.B3/47817/2023 DATED 05.02.2024 ISSUED BY THE DISTRICT EDUCATIONAL OFFICER, MANNARKAD
Exhibit P18 A COPY OF THE APPOINTMENT ORDER ISSUED BY THE MANAGER DATED 01.06.2023
Exhibit P18(a) A COPY OF THE ORDER NO. C/47288/2023 DATED 11.09.2024 ISSUED BY THE ASSISTANT EDUCATIONAL OFFICER, KUZHALMANNAM
Exhibit P19 A COPY OF THE APPOINTMENT ORDER ISSUED BY THE MANAGER DATED 01.06.2023
Exhibit P20 A COPY OF THE ORDER NO.B3/47816/2023 DATED 17.04.2024 ISSUED BY THE DISTRICT EDUCATIONAL OFFICER
Exhibit P21 A COPY OF THE APPOINTMENT ORDER DATED 01.06.2023 ISSUED IN FAVOUR OF THE 8TH PETITIONER 2024:KER:73286
Exhibit P22 A COPY OF THE APPOINTMENT ORDER DATED 01.06.2023 ISSUED IN FAVOUR OF THE 9TH PETITIONER
Exhibit P22(a) A COPY OF THE ORDER NO.C/47289/2023 DATED 11.9.2024 ISSUED BY THE 6TH RESPONDENT
Exhibit P23 A COPY OF THE APPOINTMENT ORDER DATED 1.6.2023 ISSUED IN FAVOUR OF THE 10TH PETITIONER
Exhibit P24 A COPY OF THE ORDER NO.B3/47818/2023 DATED 2.12.2023 ISSUED BY THE DISTRICT EDUCATIONAL OFFICER, MANNARKAD
Exhibit P25 A COPY OF THE APPOINTMENT ORDER DATED 01.06.2023 IN FAVOUR OF THE 11TH PETITIONER
Exhibit P26 A COPY OF THE ORDER NO.B3/47814/2023 DATED 16.2.2024 OF THE DISTRICT EDUCATIONAL OFFICER, MANNARKAD
Exhibit P27 A COPY OF THE PROCEEDINGS NO.EMI/712841/2024 DATED 08.06.2024 OF THE 2ND RESPONDENT
Exhibit P28 A COPY OF THE APPOINTMENT ORDER OF THE 12TH PETITIONER DATED 13.6.2023
Exhibit P29 A COPY OF THE ORDER NO.D.DISC/49645/2023 DATED 15.03.2024 ISSUED BY THE ASSISTANT EDUCATIONAL OFFICER CHERPULASSERY
Exhibit P30 A COPY OF THE APPOINTMENT ORDER ISSUED IN FAVOUR OF THE 13TH PETITIONER DATED 22/6/2023
Exhibit P31 A COPY OF THE ORDER NO.D.DISC/50499/2023 DATED 16.05.2024 ISSUED BY THE ASSISTANT EDUCATIONAL OFFICER
Exhibit P32 A COPY OF THE REVISION SUBMITTED BY THE MANAGER DATED 25.9.2024.
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!