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Shijith Kozhiparambil Kunhi ... vs Union Of India, Represented By Its ...
2024 Latest Caselaw 28720 Ker

Citation : 2024 Latest Caselaw 28720 Ker
Judgement Date : 3 October, 2024

Kerala High Court

Shijith Kozhiparambil Kunhi ... vs Union Of India, Represented By Its ... on 3 October, 2024

                                                               2024:KER:74023
RP NO. 820 OF 2024 IN WP(C) NO. 2505 OF 2023
&
WP(C) NO. 2505 OF 2023

                                               1

                    IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                        PRESENT

                  THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM

          THURSDAY, THE 3RD DAY OF OCTOBER 2024 / 11TH ASWINA, 1946

                                 RP NO. 820 OF 2024

          AGAINST THE ORDER DATED 27.06.2024 IN WP(C) NO.2505 OF 2023 OF

                                HIGH COURT OF KERALA


REVIEW PETITIONER/PETITIONER:

              SHIJITH KOZHIPARAMBIL KUNHI VELAYUDHAN
              AGED 44 YEARS
              S/O. KUNHI VELAYUDHAN, KOZHIPARAMBIL HOUSE, KAIPPAMANGALAM
              P.O., THRISSUR DISTRICT., PIN - 680681


              BY ADVS.
              P.HARIDAS
              BIJU HARIHARAN
              SHIJIMOL M.MATHEW
              P.C.SHIJIN
              ROSHIN MARIAM JACOB




RESPONDENTS/RESPONDENTS:

      1       UNION OF INDIA, REPRESENTED BY ITS SECRETARY
              MINISTRY OF EXTERNAL AFFAIRS, CENTRAL SECRETARIAT, SOUTH
              BLOCK, NEW DELHI, PIN - 110011

      2       AUTHORISED OFFICER AND DEPUTY DIRECTOR
              DIRECTORATE OF ENFORCEMENT, CHENNAI ZONE, 2ND& 3RD FLOOR, C-
              BLOCK, MURUGESANAICKER OFFICE COMPLEX, NO. 84, GREAMS ROAD,
              THOUSAND LIGHTS, CHENNAI, PIN - 600006
                                                            2024:KER:74023
RP NO. 820 OF 2024 IN WP(C) NO. 2505 OF 2023
&
WP(C) NO. 2505 OF 2023

                                               2

      3       ASSISTANT DIRECTOR
              DIRECTORATE OF ENFORCEMENT, CHENNAI ZONE, 2ND & 3RD FLOOR,
              C-BLOCK, MURUGESANAICKER OFFICE COMPLEX, NO. 84, GREAMS
              ROAD, THOUSAND LIGHTS, CHENNAI,, PIN - 600006

      4       PROTECTOR OF EMIGRANTS,KOCHI
              OFFICE OF THE PROTECTOR OF EMIGRANTS, KOCHI, REGIONAL
              PASSPORT OFFICE, PANAMPILLY NAGAR, KOCHI, KERALA , EMAIL:-
              POECOCHIN@MEA.GOV.IN, PIN - 682036

      5       REGIONAL PASSPORT OFFICER
              REGIONAL PASSPORT OFFICE, PANAMPILLY NAGAR P.O., KOCHI, PIN
              - 682036

      6       BUREAU OF IMMIGRATION
              REPRESENTED BY COMMISSIONER (IMMIGRATION), EAST BLOCK-VIII,
              LEVEL-V, SECTOR-1, R.K PURAM, NEW DELHI, PIN - 110066

      7       FOREIGNERS REGIONAL REGISTRATION OFFICER
              OFFICE OF FOREIGNERS REGIONAL REGISTRATION OFFICE, AIRLINES
              BUILDING, CIAL NEDUMBASSERY, COCHIN AIRPORT P.O, KOCHI, PIN
              - 683111



OTHER PRESENT:

              SRI.JAISHANKAR V NAIR-SC,ED


      THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 03.10.2024,
ALONG WITH WP(C).2505/2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                                2024:KER:74023
RP NO. 820 OF 2024 IN WP(C) NO. 2505 OF 2023
&
WP(C) NO. 2505 OF 2023

                                               3


                    IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                        PRESENT

                  THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM

          THURSDAY, THE 3RD DAY OF OCTOBER 2024 / 11TH ASWINA, 1946

                               WP(C) NO. 2505 OF 2023


PETITIONER/S:

              SHIJITH KOZHIPARAMBIL KUNHI VELAYUDHAN,
              AGED 43 YEARS
              S/O.KUNHI VELAYUDHAN, KOZHIPARAMBIL HOUSE, KAIPPAMANGALAM
              P.O., THRISSUR DISTRICT, PIN - 680681


              BY ADVS.
              P.HARIDAS
              BIJU HARIHARAN
              SHIJIMOL M.MATHEW
              P.C.SHIJIN
              RISHIKESH HARIDAS




RESPONDENT/S:

      1       UNION OF INDIA, REPRESENTED BY ITS SECRETARY,
              MINISTRY OF EXTERNAL AFFAIRS, CENTRAL SECRETARIAT, SOUTH
              BLOCK, NEW DELHI, PIN - 110011

      2       AUTHORISED OFFICER AND DEPUTY DIRECTOR,
              DIRECTORATE OF ENFORCEMENT, CHENNAI ZONE, 2ND& 3RD FLOOR, C-
              BLOCK, MURUGESA NAICKER OFFICE COMPLEX, NO. 84, GREAMS ROAD,
              THOUSAND LIGHTS, CHENNAI, PIN - 600006

      3       ASSISTANT DIRECTOR,
              DIRECTORATE OF ENFORCEMENT, CHENNAI ZONE, 2ND & 3RD FLOOR,
              C-BLOCK, MURUGESA NAICKER OFFICE COMPLEX, NO. 84, GREAMS
                                                              2024:KER:74023
RP NO. 820 OF 2024 IN WP(C) NO. 2505 OF 2023
&
WP(C) NO. 2505 OF 2023

                                               4

              ROAD, THOUSAND LIGHTS, CHENNAI, PIN - 600006

      4       PROTECTOR OF EMIGRANTS,
              KOCHI, OFFICE OF THE PROTECTOR OF EMIGRANTS, KOCHI, REGIONAL
              PASSPORT OFFICE, PANAMPILLY NAGAR, KOCHI, KERALA, PIN -
              682036

      5       REGIONAL PASSPORT OFFICER,
              REGIONAL PASSPORT OFFICE, PANAMPILLY NAGAR P.O., KOCHI-
              682036., PIN - 682036

  ADDL.R6     BUREAU OF IMMIGRATION
              REPRESENTED BY COMMISSIONER (IMMIGRATION), EAST BLOCK-VIII,
              LEVEL-V, SECTOR-1, R.K PURAM, NEW DELHI, PIN - 110066

  ADDL.R7     FOREIGNERS REGIONAL REGISTRATON OFFICER,
              OFFICE OF FOREIGNERS REGIONAL REGISTRATION OFFICE, AIRLINES
              BUILDING, CIAL NEDUMBASSERY, COCHIN AIRPORT P.O, KOCHI, PIN
              - 683111
              (ADDL R6 & R7 IMPLEADED AS PER ORDER DATED 04-04-2024 IN IA
              4/24 IN WPC 2505/2023)


              BY ADVS.
              JAISHANKAR V.NAIR, SC, ENFORCEMENT DIRECTORATE
              KRISHNA T C



      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 03.10.2024,
ALONG WITH RP.820/2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                               2024:KER:74023
RP NO. 820 OF 2024 IN WP(C) NO. 2505 OF 2023
&
WP(C) NO. 2505 OF 2023

                                               5


                                       JUDGMENT

[RP No.820/2024 & W.P.(C)No.2505/2023]

1. The writ petition is filed seeking for a direction to set aside the

Look Out Circular issued by respondents 2 & 3 issued against the

petitioner and to quash the same.

2. This Court passed an interim order on 12.04.2024 in favour of the

petitioner to the effect that Look Out Circular issued against the

petitioner shall be kept in abeyance for a period of six months to

enable him to travel abroad, subject to the conditions mentioned

therein. As per Interim Order dated 27.06.2024, the 3rd

respondent was directed to consider the matter as per Interim

Order dated 12.04.2024 on receipt of the original fixed deposit

for Rs.5,00,000/- and an Affidavit by the petitioner declaring that

he has no immovable property.

3. R.P.No.820/2024 is filed to review the order dated 27.06.2024 on

the ground that no time limit is fixed for complying with the 2024:KER:74023 RP NO. 820 OF 2024 IN WP(C) NO. 2505 OF 2023 & WP(C) NO. 2505 OF 2023

direction in the order dated 27.06.2024.

4. On 19.08.2024, the learned Standing Counsel for respondents 3

& 4 submitted that the Look Out Circular challenged in the writ

petition is already kept in abeyance in compliance with the

aforesaid Interim Orders dated 12.04.2024 and 27.06.2024 and

same was recorded by this Court.

5. In view of the submission of the learned Standing Counsel for

respondents 3 & 4 that the Look Out Circular issued against the

petitioner is already kept in abeyance for a period of six months

from 27.06.2024, no further orders are required in these

petitions.

6. Accordingly, recording the above submission of the learned

Standing Counsel for the respondents 3 & 4, the Writ Petition as

well as the Review Petition are disposed of.

Sd/-

M.A.ABDUL HAKHIM JUDGE SHG/-

2024:KER:74023 RP NO. 820 OF 2024 IN WP(C) NO. 2505 OF 2023 & WP(C) NO. 2505 OF 2023

PETITIONER ANNEXURES

Annexure 1 TRUE COPY OF THE AFFIDAVIT FILED BY THE PETITIONER IN COMPLIANCE OF THE DIRECTIONS OF THIS HON'BLE COURT ON 27.06.2024 DATED 01.07.2024 2024:KER:74023 RP NO. 820 OF 2024 IN WP(C) NO. 2505 OF 2023 & WP(C) NO. 2505 OF 2023

APPENDIX OF WP(C) 2505/2023

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE RELEVANT PAGES OF PETITIONERS PASSPORT NO. Z6990025 DATED 18.10.2022

Exhibit P2 TRUE COPY OF THE SEIZURE MAHAZAR DATED 24.11.2021

Exhibit P3 TRUE COPY OF THE APPOINTMENT LETTER DATED 10.08.2022

Exhibit P4 TRUE COPY OF THE E-MAIL DATED 07.10.2022 FROM REGIONAL PASS PORT OFFICER TO THE PETITIONER

Exhibit P5 TRUE COPY OF THE VISA DATED 25.10.2022 ISSUED BY THE STATE OF QATAR

Exhibit P6 TRUE COPY OF THE SUMMONS DATED 21.11.2022 ISSUED BY THE 3RD RESPONDENT

Exhibit P7 TRUE COPY OF THE LEAVE APPLICATION OF THE PETITIONER DATED 06.12.2022

Exhibit P8 TRUE COPY OF THE DETAILED REPRESENTATION DATED 25.12.2022 SUBMITTED BY THE PETITIONER TO THE 3RD RESPONDENT

Exhibit P9 TRUE COPY OF THE COMMUNICATION OF THE 3RD RESPONDENT DATED 26.12.2022 TO THE PETITIONER

Exhibit P10 TRUE COPY OF THE INTERIM ORDER IN B.A. NO.

156/2023 DATED 18.01.2023 OF THIS HONOURABLE COURT

Exhibit P11 TRUE COPY OF THE DISCHARGE SUMMARY OF PETITIONER ISSUED BY ASTER MEDCITY DATED 6.6.2020

Exhibit P12 TRUE COPY OF THE REQUEST OF THE PETITIONER BEFORE THE ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT, CHENNAI DATED 12.03.2023 2024:KER:74023 RP NO. 820 OF 2024 IN WP(C) NO. 2505 OF 2023 & WP(C) NO. 2505 OF 2023

Exhibit P12 (a) TRUE COPY OF THE COVERING LETTER OF THE AFFIDAVIT DATED 06.05.2024 BEFORE THE 3RD RESPONDENT

Exhibit P12(b) TRUE COPY OF THE COURIER RECEIPT DATED 08.05.2024

Exhibit P13 TRUE COPY OF THE REPLY OF THE BANK THROUGH E-MAIL DATED 29.05.2023 TO THE PETITIONER

Exhibit P14 TRUE COPY OF THE E-MAIL DATED 30.09.2023 OF THE PETITIONER BEFORE THE 3RD RESPONDENT

Exhibit P15 TRUE COPY OF THE E-MAIL OF THE PETITIONER BEFORE THE 3RD RESPONDENT DATED 12.12.2023

 
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