Parayil Kunhiraman Nair vs The Kozhikkode Municipal Corporation
2024 Latest Caselaw 33652 Ker

Kerala High Court

Parayil Kunhiraman Nair vs The Kozhikkode Municipal Corporation on 21 November, 2024

WP(C) NO. 30180 OF 2024

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                                                             2024:KER:89716

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

              THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

   THURSDAY, THE 21ST DAY OF NOVEMBER 2024 / 30TH KARTHIKA, 1946

                          WP(C) NO. 30180 OF 2024

PETITIONER:

            PARAYIL KUNHIRAMAN NAIR,
            AGED 70 YEARS
            S/O.K.V. RAMAN NAIR (LATE), RAM NIVAS,
            THADAPARAMBA, NELLIKKODE P.O.,
            KOZHIKKODE DISTRICT, PIN - 673016

            BY ADVS.
            BABU S. NAIR
            SMITHA BABU


RESPONDENTS:

    1       THE KOZHIKKODE MUNICIPAL CORPORATION,
            REPRESENTED BY ITS SECRETARY, MANANCHIRA,
            KOZHIKKODE, PIN - 673032

    2       AHAMMED HAJI
            S/O.MOIDU, NAJATH MANZIL, KOKKANDIYIL THAZHE
            KUNIYIMMEL, NADAPURAM, KOZHIKKODE DISTRICT ( IS
            IMPLEADED AS PER ORDER DATED 11.09.2024 IN I.A. NO.
            2024 )

            BY ADV SANTHOSH KUMAR G


OTHER PRESENT:

            V KRISHNA MENON SC


     THIS     WRIT   PETITION   (CIVIL)   HAVING   BEEN   FINALLY   HEARD   ON
21.11.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 30180 OF 2024

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                                                            2024:KER:89716


                        MOHAMMED NIAS C.P., J.

                    =================================
                        W.P(C). NO.30180 OF 2024
                    =================================
                Dated this the 21st day of November, 2024

                              JUDGMENT

The learned Counsel for the petitioners seeks permission to

withdraw the writ petition. Permission is granted.

The writ petition is dismissed as withdrawn.

Sd/-

MOHAMMED NIAS C.P.,

JUDGE LU WP(C) NO. 30180 OF 2024

2024:KER:89716

APPENDIX OF WP(C) 30180/2024

PETITIONER EXHIBITS :

EXHIBIT P1 A TRUE COPY OF THE SKETCH OF THE AREA WHERE THE PROPERTIES OF THE PETITIONER IS SITUATED

EXHIBIT P2 A TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT DATED, 9-8-2024

EXHIBIT P3 A TRUE COPY OF THE ACKNOWLEDGMENT DATED, 12- 8-2024 SHOWING THE RECEIPT OF EXHIBIT P2

// True Copy // PA To Judge