Ilahia Trust vs A.P.J.Abdul Kalam Technological ...
2024 Latest Caselaw 33537 Ker

Kerala High Court

Ilahia Trust vs A.P.J.Abdul Kalam Technological ... on 21 November, 2024

                                                  2024:KER:87528

          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

               THE HONOURABLE MR. JUSTICE P.M.MANOJ

THURSDAY, THE 21ST DAY OF NOVEMBER 2024 / 30TH KARTHIKA, 1946

                     WP(C) NO. 13111 OF 2020

PETITIONER:

          ILAHIA TRUST,
          REPRESENTED BY ITS GENERAL SECRETARY,
          MARKET.P.O.MUVATTUPUZHA-686 673.


          BY ADVS.
          SRI.KURIAN GEORGE KANNANTHANAM (SR.)
          SRI.TONY GEORGE KANNANTHANAM
          SRI.P.M.SANEER




RESPONDENTS:

    1     A.P.J.ABDUL KALAM TECHNOLOGICAL UNIVERSITY,
          (DELETED)
          REPRESENTED BY ITS REGISTRAR, CET CAMPUS,
          TRIVANDRUM-685 016 ( FIRST RESPONDENT DELETED FROM
          THE PARTY ARRAY AS PER ORDER DATED 02-07-2020 IN IA
          1/2020)

    2     STATE OF KERALA,
          REPRESENTED BY THE PRINCIPAL SECRETARY, HIGHER
          EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
          TRIVANDRUM-695 001.

    3     THE DIRECTOR OF TECHNICAL EDUCATION,
          TRIVANDRUM-695 001.

    4     STATE BOARD OF TECHNICAL EDUCATION,
          REPRESENTED BY THE DIRECTOR OF TECHNICAL EDUCATION,
          TRIVANDRUM-695 001.
 WP(C) No.13111 of 2020
                                2


                                                        2024:KER:87528


            BY ADV GOVERNMENT PLEADER

            SRI.RAJEEV JYOTHISH GEORGE,SENIOR GOVERNMENT
            PLEADER


     THIS    WRIT   PETITION        (CIVIL)   HAVING   COME    UP    FOR
ADMISSION    ON   21.11.2024,       THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) No.13111 of 2020
                                     3


                                                             2024:KER:87528


                              P.M. MANOJ, J
                    -----------------------------------
                   W.P.(C) No.13111 of 2020
              ----------------------------------------------
          Dated this the 21st day of November, 2024


                                JUDGMENT

This writ petition is filed with the following prayers:

"i) issue a writ of certiorari or other appropriate order or direction to quash Ext.P6.

(ii) To issue a writ of mandamus or other appropriate order or direction to direct the 2nd respondent to consider on merits petitioner's application for approval of the Diploma Programs in Engineering sanctioned to petitioner's College by the AICTE as per Ext.P5.

(iii) To declare that petitioner is entitled to get approval for the Diploma sanctioned to the petitioner's College by the AICTE as per Ext.P5 and to start the classes for the same, this year itself.

(iv) grant such other reliefs as are just and proper in the nature of this case.

When the matter is taken up for consideration today, It is

submitted by the learned counsel for the petitioner that, nothing

survives in the prayers sought for in the writ petition and can be

closed.

Accordingly, the writ petition is closed.

Sd/-

P.M.MANOJ JUDGE sss

2024:KER:87528

APPENDIX OF WP(C) 13111/2020

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE COVERING LETTER FORWARDING THE APPLICATION FOR CONVERSION GIVEN TO THE STATE GOVERNMENT DATED 24.2.2020

EXHIBIT P2 TRUE COPY OF THE ORDER DATED 6.3.2020 IN WPC NO 6829/2020 OF THIS HON COURT

EXHIBIT P3 TRUE COPY OF THE COVERING LETTER FORWARDING THE APPLICATION TO THE GOVERNMENT DATED 4.6.2020

EXHIBIT P4 TRUE COPY OF THE RECEIVED ISSUED BY THE DIRECTORATE OF TECHNICAL EDUCATION ON 5.6.2020

EXHIBIT P5 TRUE COPY OF THE ORDER DATED 15.6.2020 ISSUED BY THE ALL INDIA COUNCIL FOR TECHNICAL EDUCATION

EXHIBIT P6 TRUE COPY OF THE LETTER DATED 5.6.2020 ISSUED BY THE ISSUED BY THE GOVERNMENT

EXHIBIT P7 TRUE COPY OF THE ORDER DATED 22.8.2016 ISSUED BY THE GOVERNMENT

EXHIBIT P8 TRUE COPY OF THE ORDER DATED 21/08/2020 PASSED BY THE DIRECTOR OF TECHNICAL EDUCATION.