K.G. Santhosh Kumar vs P.S. Pramoj Sankar
2024 Latest Caselaw 33385 Ker

Kerala High Court

K.G. Santhosh Kumar vs P.S. Pramoj Sankar on 15 November, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

Con.Case(C) No.2735/2024                            1/2

                              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                              PRESENT
                           THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
               Friday, the 15th day of November 2024 / 24th Karthika, 1946
                CONTEMPT CASE(C) NO. 2735 OF 2024(S) IN WP(C) 24895/2024

   PETITIONER/PETITIONER 2 IN WP(C) NO.24895/2024:


           K.G. SANTHOSH KUMAR, AGED 46 YEARS, S/O. GOPIKUTTAN NAIR,
           KANJIRAMPARA, PUTHENVEEDU, VAZHAMATTOM EAST.P.O., PIN - 689 647.

        BY ADVS. M/S. VISHAK.K.JOHNSON, R.SANTHOSH BABU & PARVATHY S.

   RESPONDENT/RESPONDENT NO.1:


           P.S. PRAMOJ SANKAR, CHAIRMAN & EXECUTIVE DIRECTOR,
           THE KERALA STATE ROAD TRANSPORT CORPORATION,
           TRANSPORT BHAVAN, FORT, THIRUVANANTHAPURAM,
           PIN - 695 001.

        BY SRI. DEEPU THANKAN, STANDING COUNSEL

        This Contempt of court case (civil) having come up for orders on
   15.11.2024, the court on the same day passed the following:


                                                ORDER

It is submitted by the learned Standing Counsel for the KSRTC that, the orders pursuant to the directions of this Court in Annexure A judgment will be passed within a week.

Post on 02/12/2024.

Sd/- MURALI PURUSHOTHAMAN JUDGE

15-11-2024 /True Copy/ Assistant Registrar

APPENDIX OF CON.CASE(C) 2735/2024

Annexure A CERTIFIED COPY OF THE JUDGMENT DATED 12-07-2024 IN W.P.(C) NO.24895/2024 OF THIS HON'BLE COURT.