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Viswanathan vs Leela
2024 Latest Caselaw 33376 Ker

Citation : 2024 Latest Caselaw 33376 Ker
Judgement Date : 15 November, 2024

Kerala High Court

Viswanathan vs Leela on 15 November, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

OP (FC) No.710/2024                           1/2

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
                                            &
                       THE HONOURABLE MRS. JUSTICE M.B. SNEHALATHA
               Friday, the 15th day of November 2024 / 24th Karthika, 1946

                               OP (FC) NO. 710 OF 2024(R)

                         EP 45/2017 OF FAMILY COURT THIRUVALLA

      JUDGMENT DATED 19/10/2006 IN OP 40/2005 OF FAMILY COURT, PATHANAMTHITTA

   PETITIONER/RESPONDENT NO.1:

           VISWANATHAN, AGED 51 YEARS, S/O THIRUVANCHAN,
           ERUVELIL VEEDU, PERINGANADU MURI, PALLICKAL VILLAGE,
           PATHANAMTHITTA, KERALA, PIN - 689 512.

   RESPONDENT/PETITIONER & RESPONDENT NO.2:

       1. LEELA, AGED 43 YEARS, W/O VISWANATHAN, POONTHOTTATHIL-
          PADINJATTATHIL, THENGAMAM MURI, PALLICKAL VILLAGE, PATHANAMTHITTA,
          KERALA, PIN - 689 512.
       2. SIVAN, AGED 59 YEARS, S/O THIRUVANCHAN, ERUVELIL VEEDU, PERINGANADU
          MURI, PALLICKAL VILLAGE, PATHANAMTHITTA, KERALA, PIN - 689 512.


        OP (Family Court) praying inter alia that in the circumstances
   stated in the affidavit filed along with the OP (FC) the High Court be
   pleased to stay all further proceedings in Ext-P4, till the disposal of
   O.P (F.C).


        This petition coming on for admission upon perusing the petition and
   the affidavit filed in support of OP (FC) and upon hearing the arguments
   of SRI.M.R.SASITH, Advocate for the petitioner, the court passed the
   following:

                                          ORDER

Issue notice to the respondents by special messenger.

Post on 20/11/2024; until which time all further proceedings

pursuant to Ext.P4 shall stand stayed.

Sd/- DEVAN RAMACHANDRAN JUDGE

Sd/- M.B. SNEHALATHA JUDGE

15-11-2024 /True Copy/ Assistant Registrar

APPENDIX OF OP (FC) 710/2024 Exhibit P4 THE TRUE COPY OF THE NOTICE OF SALE BY PUBLIC AUCTION DATED 23.10.2024.

 
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